Tribunals and Commissions22 Nov 1993Appeal dismissed
GANGA DHAR Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 1 CPJ 382 : 1994 2 CPR 474
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,288 of 1,397
Tribunals and Commissions19 Nov 1993Complaint allowed with costs
HAYAGRIV TEXTILE INDUSTRIES PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 488
Tribunals and Commissions19 Nov 1993Complaints allowed with costs
PREMJIBHAI RANCHHODBHAI HODAR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 400
Tribunals and Commissions17 Nov 1993Appeal dismissed
Telecom District Engineer Vs N.KUDIARASU
National Consumer Disputes Redressal Commission · 1994 1 CPJ 341 : 1994 2 CPR 420
Tribunals and Commissions16 Nov 1993Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. BOMBAY Vs WEST COST INDUSTRIES
National Consumer Disputes Redressal Commission · 1994 1 CLT 454 : 1994 1 CPJ 7 : 1994 1 CPR 36 : 1998 2 CPJ 18
Tribunals and Commissions16 Nov 1993Appeal allowed
National Insurance Co. Ltd. Vs SURINDER LAL ARORA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 408 : 1993 3 CPR 482 : 1994 1 CPC 239 : 1995 2 CLT 374
Tribunals and Commissions16 Nov 1993Appeal allowed
DIV. MANAGER, UNITED INDIA INSURANCE CO Vs MAHA LAXMI DEVI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 13
Tribunals and Commissions16 Nov 1993Complaint allowed with costs
GOKAL CHANDAndCO Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 316
Tribunals and Commissions16 Nov 1993
SATYAM FIBRES INDIA (P) LTD. Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 67 : 1993 3 CPJ 400 : 1993 3 CPR 480
Tribunals and Commissions16 Nov 1993
NEW INDIA ASSURANCE CO. LTD. Vs MURALIDHAR SARANGI
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 69 : 1993 3 CPJ 415 : 1994 1 CPC 437 : 1994 1 CPR 25 : 1995 2 CLT 264
Tribunals and Commissions16 Nov 1993
ORIENTAL INSURANCE CO. LTD. Vs KHEMANI ELECTRONICS
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 65 : 1993 3 CPJ 394 : 1994 1 CPC 421 : 1994 1 CPR 29 : 1994 2 CTJ 115
Tribunals and Commissions16 Nov 1993
UNION OF INDIA Vs RAJESWARI
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 63 : 1994 1 CLT 449 : 1994 1 CPC 286 : 1994 1 CPJ 5 : 1994 1 CPR 314
Tribunals and Commissions16 Nov 1993
GAJANAND GOYAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 66 : 1993 3 CPJ 396 : 1994 1 CPC 431 : 1994 1 CPR 39 : 1995 2 CLT 272
Tribunals and Commissions16 Nov 1993
CHELUR SATELLITE COMMUNICATION SYSTEM LIMITED Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 70 : 1993 3 CPJ 417 : 1994 1 CPC 425 : 1994 1 CPR 33 : 1995 2 CLT 279
Tribunals and Commissions16 Nov 1993
EXECUTIVE ENGINEER, UPPER GANGA CANAL MODERNIZATION UNIT DIVN.I, U.P. Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 68 : 1993 3 CPJ 413 : 1994 1 CPC 289 : 1994 1 CPR 27 : 1995 2 CLT 376
Tribunals and Commissions16 Nov 1993
PREMIER AUTOMOBILES LTD. Vs SANTOSH KUMAR AWADHIYA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 60 : 1993 3 CPJ 410 : 1994 1 CPC 415 : 1994 1 CPR 16
Tribunals and Commissions16 Nov 1993
K.JAYARAMAN Vs POONA HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 59 : 1993 3 CPJ 402 : 1994 1 CLT 290 : 1994 1 CPC 442 : 1994 1 CPR 23 : 1994 2 CTJ 28
Tribunals and Commissions15 Nov 1993Appeal allowed
DHARANI SUGARS And CHEMICALS LTD. Vs P.GURUPET
National Consumer Disputes Redressal Commission · 1994 1 CPJ 163
Tribunals and Commissions12 Nov 1993Appeal dismissed
Assistant Executive Engineer Vs ABBAS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 242
Tribunals and Commissions11 Nov 1993Appeal partly allowed
POST MASTER Vs LAKSHIMI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 476