Tribunals and Commissions11 Nov 1993Appeal dismissed
KAITHAL GAS SERVICE Vs Shanti Devi
National Consumer Disputes Redressal Commission · 1994 1 CPJ 317 : 1994 2 CPC 457 : 1994 3 CPR 217
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,289 of 1,397
Tribunals and Commissions11 Nov 1993
POSTMASTER, ELAPPAKKAM Vs
National Consumer Disputes Redressal Commission · 1994 1 CPJ 349 : 1994 2 CPR 421
Tribunals and Commissions10 Nov 1993Revision allowed
Hanuman Prasad Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CLT 443 : 1994 1 CPC 440 : 1994 1 CPJ 1 : 1994 1 CPR 21
Tribunals and Commissions10 Nov 1993Dismissed
Orissa Vegetable Oil Complex Ltd. Vs State of orissa
National Consumer Disputes Redressal Commission · 1993 3 CPJ 407 : 1994 1 CPC 418 : 1994 1 CPR 32 : 1995 2 CLT 289
Tribunals and Commissions10 Nov 1993Appeal dismissed
SECRETARY, BOARD OF SCHOOL EDUCATION Vs SANDEEP KUMAR BHATT
National Consumer Disputes Redressal Commission · 1994 1 CLT 444 : 1994 1 CPJ 167
Tribunals and Commissions10 Nov 1993
DIVISIONAL MANAGER, L.I.C.OF INDIA Vs SUNITA SHARMA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 74 : 1994 1 CLT 445 : 1994 1 CPC 439 : 1994 1 CPJ 3 : 1994 1 CPR 31
Tribunals and Commissions10 Nov 1993
UNION OF INDIA Vs HARDEV SINGH
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 71 : 1993 3 CPJ 420 : 1994 1 CPR 19
Tribunals and Commissions10 Nov 1993
MANOHAR LAL SHARMA Vs D.D.A.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 73 : 1994 1 CLT 480 : 1994 1 CPC 688 : 1994 1 CPJ 22 : 1994 1 CPR 704
Tribunals and Commissions10 Nov 1993
GURINDER BEDI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 72 : 1993 3 CPJ 404 : 1993 3 CPR 695 : 1994 1 CPC 312 : 1995 2 CLT 259
Tribunals and Commissions09 Nov 1993Complaint dismissed
PURIBEN RAMJIBHAI PATEL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 453
Tribunals and Commissions09 Nov 1993Appeal allowed
SPECIAL OFFICER, ATTUR AGRI.PRODUCTION CO-OP. MARKETING SOCIETY LTD. Vs SELLAKANNU
National Consumer Disputes Redressal Commission · 1994 1 CPJ 356 : 1994 2 CPR 422
Tribunals and Commissions08 Nov 1993Appeal allowed
Collector Vs A.ARUCHAMY
National Consumer Disputes Redressal Commission · 1994 1 CPJ 333 : 1994 2 CPR 433
Tribunals and Commissions08 Nov 1993Appeal partly allowed
COMMISSIONER, PANCHAYAT UNION Vs S.M.PACHIYAPPAN
National Consumer Disputes Redressal Commission · 1994 1 CPC 632 : 1994 1 CPJ 307 : 1994 3 CPR 220
Tribunals and Commissions06 Nov 1993Appeals allowed
ASSISTANT MANAGER (ADMN.), MAHARASHTRA HYBRID SEEDS CO. LTD. Vs S.V.BADAGOUDARA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 384
Tribunals and Commissions06 Nov 1993Complaint dismissed
SOWBHAGYA PRASAD Vs STATE OF KARNATAKA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 402 : 1994 1 CPR 140
Tribunals and Commissions05 Nov 1993Appeal allowed
DIVL.ENGG.TELEGRAPH, KATIHAR Vs ANIL CHAMARIYA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 74
Tribunals and Commissions05 Nov 1993Appeal allowed
JAG MOHAN SHARMA Vs CHANDIGARH BOTTLING CO.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 453
Tribunals and Commissions04 Nov 1993Appeal allowed
UNION OF INDIA THROUGH GENERAL MANAGER, SOUTHERN RAILWAY Vs G.GUNASEKHARAN
National Consumer Disputes Redressal Commission · 1994 1 CPJ 346 : 1994 2 CPR 419
Tribunals and Commissions03 Nov 1993Appeal dismissed
S.D.O., H.S.E.B. Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 1994 1 CPJ 326 : 1994 3 CPR 180
Tribunals and Commissions02 Nov 1993Appeal allowed
MANAGER, KARNATAKA STATE FINANCIAL CORP Vs SYED IQBAL HUSSAIN
National Consumer Disputes Redressal Commission · 1994 1 CPJ 414