Tribunals and Commissions21 Oct 1993Petition dismissed
SOM NATH JAIN Vs R.C. GOENKA
National Consumer Disputes Redressal Commission · 1994 1 CLT 483 : 1994 1 CPC 683 : 1994 1 CPJ 27 : 1994 1 CPR 695 : 1994 2 CTJ 134
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,291 of 1,397
Tribunals and Commissions21 Oct 1993Revision allowed
Rajkot Municipal Corporation Vs RAJENDRA SINGH JADEJA JT. MANAGING TURSTEE, RAJKOT CITY CONSUMER ASSOCIATION
National Consumer Disputes Redressal Commission · 1994 1 CLT 490 : 1994 1 CPC 270 : 1994 1 CPJ 36 : 1994 1 CPR 78
Tribunals and Commissions21 Oct 1993Dismissed
Delhi Electric Supply Undertaking , Y.N. GUPTA Vs Delhi Electric Supply Undertaking , Y.N. GUPTA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 370 : 1994 1 CLT 404 : 1998 3 CPJ 370
Tribunals and Commissions21 Oct 1993Appeal allowed
Maruti Udyog Ltd. , K. Venkatesan Vs K. VENKATESAN , CHAIRMAN, MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 1993 3 CPR 517 : 1994 1 CLT 461 : 1994 1 CPJ 10
Tribunals and Commissions21 Oct 1993Partly Allowed
BHATIA SEHGAL CONSTRUCTION CORPORATION Vs A.S. FILMS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 360 : 1994 1 CLT 384 : 1994 1 CPC 118
Tribunals and Commissions21 Oct 1993Allowed
MANJU GOEL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1994 1 CLT 493 : 1994 1 CPC 264 : 1994 1 CPJ 41 : 1994 1 CPR 789 : 1994 2 CTJ 124
Tribunals and Commissions21 Oct 1993Appeal allowed
INDIAN OVERSEAS BANK Vs MAHAVEER METAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 372 : 1994 1 CLT 407 : 1994 1 CPC 116
Tribunals and Commissions21 Oct 1993Allowed
KETAN DEVELOPERS, NAGPUR Vs ALKA WASUDEO DEORAS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 380 : 1994 1 CLT 430 : 1994 1 CPC 256
Tribunals and Commissions21 Oct 1993Appeal dismissed without costs
NITYA NAND Vs Haryana Financial Corporation
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1646
Tribunals and Commissions21 Oct 1993
AGNIDHAR PRASAD Vs BIHAR STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 119 : 1993 3 CPJ 373 : 1993 3 CPJ 377 : 1994 1 CPC 399 : 1994 1 CPJ 46 : 1994 1 CPR 779
Tribunals and Commissions21 Oct 1993O.P. No. 81/92 and O.P. 86/92 are dismissed
PREM G.S. INTERNATIONAL Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 26 : 1994 1 CPJ 177 : 1994 2 CPR 553
Tribunals and Commissions21 Oct 1993
TRIMURTI NAGAR GALDEDHARAK HOUSING GRIHA NIRMAN SAHAKARI SANSTHA Vs CHIEF OFFICER, NAGPUR HOUSING AND AREA DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 28 : 1994 1 CLT 494 : 1994 1 CPC 693 : 1994 1 CPJ 43 : 1994 1 CPR 797
Tribunals and Commissions21 Oct 1993
NATRAJ BORE WELL SERVICES Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 24 : 1993 3 CPJ 379 : 1994 1 CLT 424 : 1994 1 CPJ 12 : 1994 1 CPR 497
Tribunals and Commissions21 Oct 1993
NAGPUR IMPROVEMENT TRUST Vs ARVIND SHRINIWAS RAO BOBDE
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 29 : 1994 1 CLT 497 : 1994 1 CPC 253 : 1994 1 CPJ 48 : 1994 1 CPR 711 : 1994 2 CTJ 215
Tribunals and Commissions21 Oct 1993
SURENDRA KUMAR JAIN Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 33 : 1993 3 CPJ 369 : 1993 3 CPR 518 : 1994 1 CLT 398 : 1994 1 CPC 260 : 1994 2 CTJ 136
Tribunals and Commissions21 Oct 1993
P.B.DESAI Vs PRAJAPATI BUILDERS AND DEVELOPERS
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 31 : 1994 1 CLT 527 : 1994 1 CPC 694 : 1994 1 CPJ 72 : 1994 1 CPR 799
Tribunals and Commissions21 Oct 1993
RAJ RAHUL CONTRACTORS AND BUILDERS PVT. LTD. Vs LALIT KUMAR
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 32 : 1994 1 CLT 529 : 1994 1 CPC 112 : 1994 1 CPJ 73 : 1994 1 CPR 788
Tribunals and Commissions21 Oct 1993
B.H.TOLANI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 30 : 1994 1 CPC 685 : 1994 1 CPJ 69 : 1994 1 CPR 700
Tribunals and Commissions21 Oct 1993
SAPTAHIK KABIR ARCHANA Vs S.D.O., TELEPHONES
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 27 : 1994 1 CLT 489 : 1994 1 CPC 692 : 1994 1 CPJ 35 : 1994 1 CPR 796
Tribunals and Commissions21 Oct 1993
HIRA LAL Vs ADMINISTRATOR, MUNICIPAL COUNCIL, BHILWARA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 25 : 1994 1 CLT 469 : 1994 1 CPC 380 : 1994 1 CPJ 13 : 1994 1 CPR 708