Tribunals and Commissions21 Oct 1993
SEKHAR BHATTACHARYA Vs GOUTAM ROY CHOWDHURY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 23 : 1993 3 CPJ 378 : 1994 1 CLT 422 : 1994 1 CPC 269 : 1994 1 CPJ 120 : 1994 1 CPR 1994 : 1994 1 CPR 622
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,292 of 1,397
Tribunals and Commissions21 Oct 1993
BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING Vs Pophale Nursing Home
National Consumer Disputes Redressal Commission · 1993 3 CPJ 381 : 1994 1 CPC 114
Tribunals and Commissions20 Oct 1993Complaint allowed
N.BASUMATRI Vs D.TAYE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 624 : 1994 3 CPR 264 : 1995 1 CPC 89
Tribunals and Commissions20 Oct 1993Appeals dismissed
H.U.D.A. Vs R.D. KHURANA
National Consumer Disputes Redressal Commission · 1994 1 CLT 467 : 1994 1 CPJ 223
Tribunals and Commissions20 Oct 1993Appeal allowed
REGIONAL PROVIDENT FUND COMMISSIONER Vs AWUDAI AMMAL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 651 : 1994 3 CPR 659
Tribunals and Commissions20 Oct 1993Complaints dismissed
R.K. Industries Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 1 CPC 540 : 1994 1 CPR 513 : 1994 3 CPJ 181
Tribunals and Commissions20 Oct 1993Complaint allowed with costs
BAGAWATHI COMBINES Vs SKYPAK COURIER LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 297 : 1994 3 CPR 317 : 1995 1 CPC 101
Tribunals and Commissions20 Oct 1993Complaint allowed
GEETA PLASTIC WORKS Vs DEV. MANAGER, NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 303
Tribunals and Commissions19 Oct 1993Appeal dismissed
VIJAY GROVER Vs DISTRICT ENGINEER, TELECOMMUNICATIONS
National Consumer Disputes Redressal Commission · 1994 1 CLT 470 : 1994 1 CPJ 228 : 1994 3 CPR 273
Tribunals and Commissions19 Oct 1993Appeal allowed
VEERVATI Vs CHIEF ADMINISTRATOR, HARYANA HOUSING BOARD
National Consumer Disputes Redressal Commission · 1994 1 CLT 473 : 1994 1 CPJ 234
Tribunals and Commissions18 Oct 1993Appeal dismissed
SUBHASH ANAND Vs S.M.G. BEATY P.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1621
Tribunals and Commissions18 Oct 1993Appeal dismissed with costs
S.D.O.H.S.E.B. JIND Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 1994 1 CPJ 255 : 1994 3 CPR 275
Tribunals and Commissions18 Oct 1993Complaint rejected
SURESH KUMAR MONGA Vs Bajaj Auto Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPC 359 : 1994 1 CPJ 263 : 1994 3 CPR 313
Tribunals and Commissions15 Oct 1993Complaint allowed
NANURAM AGARWALA Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 583 : 1994 3 CPR 486 : 1995 1 CPC 66
Tribunals and Commissions15 Oct 1993Appeal allowed
MAHESH TAKHTANI Vs CASTROL INDIA LTD.
National Consumer Disputes Redressal Commission · 1994 1 CLT 405 : 1994 1 CPJ 55
Tribunals and Commissions15 Oct 1993Appeal dismissed
RAM CHANDER Vs LAXMI BEEJ BHANDAR
National Consumer Disputes Redressal Commission · 1994 1 CLT 394 : 1994 1 CPJ 33
Tribunals and Commissions15 Oct 1993Appeal dismissed
HUDA Vs Bhagwan Dass
National Consumer Disputes Redressal Commission · 1994 1 CPJ 273 : 1994 3 CPR 304 : 1995 1 CPC 373
Tribunals and Commissions15 Oct 1993Appeal allowed
CHIEF COMMERCIAL SUPERINTENDENT Vs COIMBATORE DISTRICT CONSUMER AWARENESS CENTRE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 556
Tribunals and Commissions15 Oct 1993Complaint allowed
AMRIT LAL Vs INSTANT GROWTH FUND PVT. LTD. NEW DLEHI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 434 : 1994 2 CPR 482
Tribunals and Commissions15 Oct 1993Appeal dismissed
O.P.GUPTA Vs MODERN AUTOMOBILES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1682