Tribunals and Commissions02 Sept 1996Complaint dismissed
RAMESHBHAI P.PRAJAPATI Vs P.N.NAGPAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 471
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,188 of 1,389
Tribunals and Commissions02 Sept 1996Direction passed
V.S.CHANDRASEKHARAN Vs Chairman and Managing Director, Indian Bank
National Consumer Disputes Redressal Commission · 1996 3 CPJ 508
Tribunals and Commissions02 Sept 1996Petition dismissed
Nath Bros. Exim International Ltd. Vs Best Roadways Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 664 : 1996 3 CPJ 91 : 1996 3 CPR 207 : 1997 1 CLT 411
Tribunals and Commissions02 Sept 1996Appeal partly allowed with costs
United India Insurance Co. Ltd. Vs Deepak Sharma
National Consumer Disputes Redressal Commission · 1996 2 CPC 412 : 1996 3 CPJ 206 : 1996 3 CPR 189
Tribunals and Commissions02 Sept 1996Appeal allowed
SHRI KRISHNA TRAVELS Vs S.Srinivasan
National Consumer Disputes Redressal Commission · 1996 3 CPJ 541
Tribunals and Commissions02 Sept 1996Appeal dismissed
New India Assurance Co. Ltd. Vs CAPT.JAGDISH KUMAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 422 : 1997 1 CLT 328 : 1997 1 CPR 17
Tribunals and Commissions30 Aug 1996Appeal partly allowed
LIFE INSURANCE CORPORATION OF INDIA, JAIPUR Vs KRISHNA DADHICH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 489
Tribunals and Commissions30 Aug 1996Appeal allowed with costs
MAHINDER PAL JAIN Vs Delhi Electric Supply Undertaking
National Consumer Disputes Redressal Commission · 1998 2 CPJ 584
Tribunals and Commissions30 Aug 1996Revision partly allowed
S.V.R. ESTATE DEVELOPERS Vs B.VEERABHADRADU
National Consumer Disputes Redressal Commission · 1996 3 CPJ 419
Tribunals and Commissions30 Aug 1996Appeal accepted
Maharashtra State Electricity Board Vs Swastik Industries
National Consumer Disputes Redressal Commission · 1996 2 CPC 661 : 1996 3 CPJ 71 : 1996 3 CPR 182 : 1997 1 CLT 347
Tribunals and Commissions30 Aug 1996Appeal dismissed
Life Insurance Corporation of India Vs Balchand Jain
National Consumer Disputes Redressal Commission · 1996 3 CPJ 118
Tribunals and Commissions29 Aug 1996Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs Bachan Singh
National Consumer Disputes Redressal Commission · 1996 2 CPC 653 : 1996 3 CPJ 79 : 1996 3 CPR 211 : 1997 1 CLT 416
Tribunals and Commissions29 Aug 1996Appeal dismissed
D.D.A. Vs G.S.CHATWAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 80 : 1997 1 CPR 186
Tribunals and Commissions29 Aug 1996Complaint dismissed
M.GANGARUDRAIAH Vs MANJOG ASSOCIATES
National Consumer Disputes Redressal Commission · 1997 2 CPJ 478
Tribunals and Commissions29 Aug 1996Appeal allowed with costs
SAU MADHURI Vs RAJENDRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 75 : 1996 3 CPR 174 : 1997 1 CLT 396 : 1997 1 CPC 129
Tribunals and Commissions29 Aug 1996Appeal disposed of
SURINDER SINGH Vs ASHWANI KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 304
Tribunals and Commissions29 Aug 1996Appeal allowed
KRISONS ELECTRONICS SYSTEMS LTD. Vs D.V.PALANKAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 400 : 1997 3 CPR 216
Tribunals and Commissions28 Aug 1996Appeal allowed
DIVISIONAL FOREST OFFICER Vs SARANGADHAR RAUT
National Consumer Disputes Redressal Commission · 1996 3 CPJ 599
Tribunals and Commissions28 Aug 1996Appeal partly accepted
Maruti Udyog Limited Vs HARISH CHANDER PAHWA
National Consumer Disputes Redressal Commission · 1996 2 CLT 531 : 1996 2 CPC 400 : 1996 3 CPJ 45
Tribunals and Commissions27 Aug 1996Appeal dismissed
Life Insurance Corporation of India Vs NIRMAL ARORA
National Consumer Disputes Redressal Commission · 1996 2 CLT 533 : 1996 3 CPJ 62