Tribunals and Commissions12 Sept 1996Appeal dismissed with costs
PONDICHERRY TELEPHONES Vs FLEXI PACKS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 122 : 1997 1 CPR 649
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,187 of 1,389
Tribunals and Commissions12 Sept 1996Appeal partly allowed
GENERAL MANAGER, TELEPHONES, JALANDHAR Vs OM PARKASH KAMBOJ
National Consumer Disputes Redressal Commission · 1996 3 CPJ 479
Tribunals and Commissions11 Sept 1996Appeal dismissed
FIRST ASSISTANT COMMERCIAL SUPERINTENDENT Vs SANDEEP ROY CHOWDHRY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 458
Tribunals and Commissions11 Sept 1996Complaints partly allowed with costs
NATIONAL CONSUMER PROTECTION COUNCIL Vs POORVADEEP CORPORATION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 494 : 1997 1 CPR 528
Tribunals and Commissions11 Sept 1996Order modified
State Bank of India Vs SAMUEL S. CHAUDHURY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 456
Tribunals and Commissions11 Sept 1996Order set aside
SHRI VIRENDER BHANDARI Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 342 : 1997 1 CLT 337 : 1997 1 CPR 21
Tribunals and Commissions10 Sept 1996Appeal dismissed
SHRI RAGHBIR SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 451
Tribunals and Commissions10 Sept 1996Appeal partly accepted
PEARLS GREEN FORESTS LTD. Vs JYOTI RANI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 479
Tribunals and Commissions10 Sept 1996Appeal dismissed with costs
KHANNA ENTERPRISES Vs Manjeet Singh
National Consumer Disputes Redressal Commission · 1996 2 CLT 705 : 1997 1 CPC 329 : 1997 1 CPJ 116
Tribunals and Commissions10 Sept 1996Appeals dismissed
UNITED INDIA INSURANCE COMPNAY LTD. Vs NARESH GANDHI
National Consumer Disputes Redressal Commission · 1996 2 CLT 570 : 1996 3 CPJ 131
Tribunals and Commissions09 Sept 1996Appeal allowed with costs
TRANS ASIA AUTO And GENERAL FINANCE LTD. Vs Shiv Bahadur Singh
National Consumer Disputes Redressal Commission · 1997 1 CPJ 322
Tribunals and Commissions06 Sept 1996Order set aside
Life Insurance Corporation of India Vs S. PALANIYANDI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 148
Tribunals and Commissions06 Sept 1996Appeal allowed
TAHSILDAR Vs Sundararajan
National Consumer Disputes Redressal Commission · 1996 3 CPJ 322
Tribunals and Commissions06 Sept 1996Appeal dismissed
P.GOSWAMI AND SONS. Vs MAHENDRA KUMAR YADAV
National Consumer Disputes Redressal Commission · 1997 2 CPJ 359 : 1997 3 CPR 210
Tribunals and Commissions05 Sept 1996Appeal allowed
EXECUTIVE ENGINEER Vs NABAKISHORE TARAI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 592
Tribunals and Commissions04 Sept 1996Judgment set aside
National Insurance Co. Ltd. Vs RAINBOW INDUSTRIES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 460 : 1997 1 CLT 333 : 1997 1 CPC 266
Tribunals and Commissions04 Sept 1996Complaint dismissed
DIAMOND STONEWARE And CERAMICS PVT. LTD. Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 210
Tribunals and Commissions03 Sept 1996Appeal partly accepted
VIR PARTAP Vs Punjab Tractors Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 642 : 1997 1 CLT 591 : 1997 1 CPJ 444
Tribunals and Commissions03 Sept 1996Revision petition allowed
DURGAPPA RAJARAM BAILPATTAR Vs GENERAL MANAGER, BAJAJ AUTO LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 646 : 1996 3 CPJ 77 : 1996 3 CPR 193 : 1997 1 CLT 374
Tribunals and Commissions03 Sept 1996Appeal dismissed
B.B.TIWARI Vs State Bank of India
National Consumer Disputes Redressal Commission · 1996 2 CPC 643 : 1996 3 CPJ 78 : 1996 3 CPR 190 : 1997 1 CLT 360