Tribunals and Commissions03 Oct 1996Complaint allowed with costs
CAMELLIA PACKAGES (PVT.)LTD Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 1996 3 CPJ 281 : 1997 1 CLT 592 : 1997 1 CPC 20
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,185 of 1,389
Tribunals and Commissions03 Oct 1996Complaint allowed with costs
R.Dhanalakshmi Vs Oriental Insurance Co
National Consumer Disputes Redressal Commission · 1996 3 CPJ 338 : 1997 1 CPR 342
Tribunals and Commissions01 Oct 1996Appeal allowed
SUPERINTENDENT OF POST OFFICE Vs Bahadur Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 284 : 1997 1 CPJ 558
Tribunals and Commissions01 Oct 1996Complaint allowed with costs
CHITTAR PAL SINGH Vs ATAM PRAKASH
National Consumer Disputes Redressal Commission · 1996 2 CPC 682 : 1996 3 CPJ 289
Tribunals and Commissions01 Oct 1996Appeal allowed
PRESIDENT, FUNDS OF THANJAVUR LTD. Vs S.BHASKARAN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 408
Tribunals and Commissions01 Oct 1996Appeal dismissed
MASTER SANDEEP RAJA GOYAL Vs CHAMAN VATIKA
National Consumer Disputes Redressal Commission · 1997 1 CPC 263 : 1997 1 CPJ 523
Tribunals and Commissions01 Oct 1996Ordered accordingly
ARAKSHITA NATH Vs BRANCH MANAGER, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 263 : 1997 1 CPR 636
Tribunals and Commissions30 Sept 1996Appeals dismissed
New India Assurance Co. Ltd. Vs G.N. SAINANI
National Consumer Disputes Redressal Commission · 1996 2 CPC 671 : 1996 3 CPJ 147 : 1996 3 CPR 167 : 1997 1 CLT 381
Tribunals and Commissions30 Sept 1996Complaint Partly allowed
JOSEPH OLLAPALLY Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 528
Tribunals and Commissions30 Sept 1996Complaint dismissed
C. YOGISH MALLYA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 538
Tribunals and Commissions30 Sept 1996Complaint allowed
ROHINI PRITAM KABADI Vs R.T.KULKARNI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 441 : 1998 1 CPC 299 : 1998 1 CPR 142
Tribunals and Commissions30 Sept 1996Complaint allowed
Gursewak Singh Vs JASKARAN SINGH
National Consumer Disputes Redressal Commission · 1996 2 CPC 684 : 1996 3 CPJ 300 : 1997 1 CLT 503
Tribunals and Commissions29 Sept 1996Appeal accepted/Order modified
Union of India Vs ASHOK KUMAR DHAND
National Consumer Disputes Redressal Commission · 1996 3 CPJ 486 : 1997 1 CLT 310
Tribunals and Commissions27 Sept 1996Appeal allowed
POST MASTER (S.B) TIRUVARUR Vs Subbulakshmi
National Consumer Disputes Redressal Commission · 1996 3 CPJ 554
Tribunals and Commissions26 Sept 1996Appeal dismissed
SUPERINTENDENT OF TELEGRAPH DEPARTMENT Vs V.SIVAGANAM (DIED) THROUGH LRS.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 394 : 1997 2 CPR 29
Tribunals and Commissions26 Sept 1996Appeal dismissed
A.P.SUSHEELA SOMASEKAR Vs M.P.JOHN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 420 : 1997 2 CPR 31
Tribunals and Commissions25 Sept 1996Appeal disposed of
ALLOTTEE SERVICE MANAGER Vs J.M.KUPPUSAMY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 567
Tribunals and Commissions25 Sept 1996Enquiry disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs MEDICAL COLLEGE OF ALTERNATIVE MEDICINES, CALCUTTA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 13
Tribunals and Commissions25 Sept 1996Revision disposed of
NATIONAL INSURANCE CO. Vs PUNJAB AGRICULTURAL MARKETING BOARD
National Consumer Disputes Redressal Commission · 1996 2 CLT 483 : 1996 3 CPJ 255 : 1997 1 CPC 29
Tribunals and Commissions24 Sept 1996Complaint dismissed
Harbhajan Singh Vs DAYA NAND MEDICAL COLLEGE AND HOSPITAL
National Consumer Disputes Redressal Commission · 1996 2 CLT 571 : 1996 2 CPC 499 : 1996 3 CPJ 263