Tribunals and Commissions18 Oct 1996Appeals disposed of
S.K.BHATIA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1996 3 CPJ 375 : 1997 1 CLT 202 : 1997 1 CPC 273
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,183 of 1,389
Tribunals and Commissions18 Oct 1996
K R Ramaswamy Sugar Mills Vs A Fareed Bawa
National Consumer Disputes Redressal Commission · 1997 1 CPJ 506
Tribunals and Commissions17 Oct 1996Appeal disposed of
SHIKHA GUPTA Vs SKIPPER CONSTRUCTION CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 116 : 1996 3 CPR 180 : 1997 1 CLT 414 : 1997 1 CPC 132
Tribunals and Commissions17 Oct 1996Petition allowed
GREATER CALCUTTA GASSUPPLY CORPORATION LTD. Vs SUKLA SARKAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 114 : 1996 3 CPR 224 : 1997 2 CPC 541
Tribunals and Commissions17 Oct 1996Appeal allowed in part
BAJAJ AUTO LIMITED, PUNE Vs ANIL KUMAR MOHARANA OF CUTTACK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 569
Tribunals and Commissions17 Oct 1996Appeal dismissed
State Bank of India Vs S.R. BALE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 128 : 1996 3 CPR 200 : 1997 1 CLT 400 : 1997 1 CPC 146
Tribunals and Commissions17 Oct 1996Complaint dismissed
ASHA RANI Vs ROHIT GROVER
National Consumer Disputes Redressal Commission · 1996 3 CPJ 259 : 1997 1 CLT 588
Tribunals and Commissions16 Oct 1996Petition dismissed
SECRETARY, AGRICULTURAL COOP BANK Vs THIRUMALAI ACHI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 546
Tribunals and Commissions16 Oct 1996Appeal allowed
VIJAY KUMAR SHARMA Vs NORTHLAND LEASING LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 234 : 1997 1 CLT 405
Tribunals and Commissions16 Oct 1996Appeal dismissed
Telecom District Engineer Vs SHRI ASHOK KUMAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 410 : 1997 1 CLT 209
Tribunals and Commissions15 Oct 1996Complaint disposed of with costs
P.L. AHUJA Vs Indian Oil Corporation
National Consumer Disputes Redressal Commission · 1997 1 CPJ 475
Tribunals and Commissions15 Oct 1996Complaint dismissed
D.C. BHAVANI PRASAD Vs KRISHNA NURSING HOME
National Consumer Disputes Redressal Commission · 1997 1 CPJ 483
Tribunals and Commissions15 Oct 1996Complaint dismissed
NAVODAYA VIDYANIKETHAN Vs KEONIC MAGNAVISION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 366
Tribunals and Commissions15 Oct 1996Complaint allowed with costs
RAGHUBIR SARAN AGGARWAL Vs LUCKNOW VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 383 : 1997 3 CPR 281
Tribunals and Commissions14 Oct 1996Complaint dismissed with costs
MANILAL NATHABHAI PATEL Vs TUSHAR N.SHAH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 560 : 1997 2 CPR 15
Tribunals and Commissions11 Oct 1996Appeal accepted
SUB DIVISIONAL OFFICER, H.S.E.B. Vs ASHOK COLD STORAGE, JAGADHRI
National Consumer Disputes Redressal Commission · 1997 1 CPC 276 : 1997 1 CPJ 470
Tribunals and Commissions10 Oct 1996Appeal allowed
VOLTAS LTD. Vs PUSHPA BATRA
National Consumer Disputes Redressal Commission · 1997 1 CPC 292 : 1998 2 CPJ 528
Tribunals and Commissions10 Oct 1996Complaint allowed with costs
POWERFLOW LTD Vs VIKAS ROADLINES (I) PVT.LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 285
Tribunals and Commissions10 Oct 1996Revision petition disposed of
MURARILAL AGARWAL Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 1998 1 CPJ 288
Tribunals and Commissions10 Oct 1996Cases transferred
RABI LOCHAN MONDAL Vs STATION SUPERINTENDENT, BISHNUPORE
National Consumer Disputes Redressal Commission · 1997 1 CPC 562 : 1997 1 CPJ 313