Tribunals and Commissions28 Oct 1996Appeal disposed of
TIMIR BARAN BHATTACHARJEE Vs D.E.(INTERNAL), CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 1997 1 CPJ 47
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,182 of 1,389
Tribunals and Commissions28 Oct 1996Appeal dismissed
United India Insurance Company Ltd Vs SUKHDEV SINGH GILL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 354 : 1997 1 CLT 205 : 1997 1 CPC 288
Tribunals and Commissions25 Oct 1996Complaint dismissed
RAJA JEWELLERY Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 186
Tribunals and Commissions25 Oct 1996Complaint dismissed
DAIVATHAN Vs M.BALACHANDRAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 307 : 1998 1 CPC 329
Tribunals and Commissions24 Oct 1996Ordered accordingly
RAM SARUP Vs State of Punjab
National Consumer Disputes Redressal Commission · 1996 3 CPJ 224 : 1996 3 CPR 451
Tribunals and Commissions23 Oct 1996Appeal dismissed
MAHENDRA KUMAR HIRA LAL SHAH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 141 : 1996 3 CPJ 153 : 1997 1 CPC 240 : 1997 1 CPR 24 : 1997 2 CLT 228
Tribunals and Commissions23 Oct 1996Appeal dismissed with costs
X-MED SYSTEMS Vs GHUNGAR MAL GULERIA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 373
Tribunals and Commissions23 Oct 1996Appeal dismissed
R.J.INTERNATIONAL Vs JHALANI TOOLS INDIA LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 501 : 1997 1 CPC 271
Tribunals and Commissions23 Oct 1996Appeal disposed of/Complaint dismissed
K.B.KAPOOR Vs PHOOL DEV PARSHAD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 477
Tribunals and Commissions23 Oct 1996Appeal accepted
TATA ENGINEERING LOCOMOTIVE CO. LTD. Vs ROSHNI DAHIYA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 485 : 1997 1 CPC 282
Tribunals and Commissions23 Oct 1996Appeal dismissed
P.M.Punnoose Vs DEPUTY GENERAL MANAGER, MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 469
Tribunals and Commissions23 Oct 1996Appeal allowed with costs
S.K. CHHABRA Vs Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 495 : 1997 1 CPC 275
Tribunals and Commissions23 Oct 1996Appeal allowed with costs
Punjab National Bank Vs IMPROVEMENT TRUST, KARNAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 627
Tribunals and Commissions23 Oct 1996Appeal allowed with costs
Ram Singh Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1998 1 CPJ 355
Tribunals and Commissions23 Oct 1996Appeal dismissed
DARSHNI DEVI Vs Rajeshwar Parshad
National Consumer Disputes Redressal Commission · 1998 1 CPJ 358
Tribunals and Commissions22 Oct 1996Appeals disposed of
MANAGER, UMESH KAMATH And CO. Vs V.K.RAVEENDRAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 330
Tribunals and Commissions18 Oct 1996Enquiry disposed of
CHHATAR CHEMICALS LTD. Vs KARNAL HARYANA TRUCK UNION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 4
Tribunals and Commissions18 Oct 1996Appeal dismissed
RAHUL GAS AGENCIES Vs N.D.VATS, ADVOCATE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 470 : 1997 1 CPC 272
Tribunals and Commissions18 Oct 1996Appeal dismissed
BRANCH MANAGER, P.N.B. Vs SHRI GURMUKH SINGH
National Consumer Disputes Redressal Commission · 1996 3 CPJ 432 : 1997 1 CLT 136 : 1997 1 CPR 3
Tribunals and Commissions18 Oct 1996Appeal disposed of
NARAYANI DEVI Vs PRADHAN, MASLANA KALAN AGRICULTURAL SERVICE CO-OPERATIVE SOCIETY LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 372 : 1997 1 CPC 264