Tribunals and Commissions13 Nov 1996Case remanded
HAJARIMAL MOONAT Vs KUMAR IRON WORKS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 158 : 1997 1 CPC 235 : 1997 1 CPR 18 : 1997 2 CLT 235
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,180 of 1,389
Tribunals and Commissions13 Nov 1996Complaint dismissed
JOSEPH alias ANIMON Vs ELIZABETH ZACHARIAH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 96
Tribunals and Commissions13 Nov 1996Complaint dismissed
SHIV KUMARI Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 517 : 1997 3 CPR 498 : 1998 1 CPC 122
Tribunals and Commissions13 Nov 1996Appeal allowed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs V. NARAYAN RAJU
National Consumer Disputes Redressal Commission · 1997 2 CPJ 12 : 1997 3 CPR 133
Tribunals and Commissions13 Nov 1996Appeal 1512/95 allowed
DISTRICT COLLECTOR Vs A.RAJANGAM
National Consumer Disputes Redressal Commission · 1997 1 CPJ 176 : 1997 2 CPR 270
Tribunals and Commissions12 Nov 1996Appeal allowed
TAHASILDAR, PURI Vs BIBHUTIBHUSAN MOHAPATRA OF PURI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 312 : 1997 2 CPR 136
Tribunals and Commissions08 Nov 1996Complaints disposed of with costs
SURENDRA RAJARAM GUPTA Vs SHIVAM BUILDERS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 520 : 1997 1 CPR 561
Tribunals and Commissions08 Nov 1996Appeal dismissed
CONSUMER PROTECTION ASSOCIATION Vs Chairman, L.I.C. of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 178
Tribunals and Commissions08 Nov 1996Appeal dismissed
Economic Transport Organisation Vs M.R.AGENCIES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 350 : 1997 1 CPC 370
Tribunals and Commissions08 Nov 1996
Devi Engineering Co Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1997 1 CPC 406 : 1997 1 CPR 128 : 1998 1 CPJ 103
Tribunals and Commissions06 Nov 1996Appeal modified
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs BILASINI CHAMPATI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 597
Tribunals and Commissions06 Nov 1996Original petition disposed of
SHRI GANESH SPINNERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 183 : 1997 1 CPR 22
Tribunals and Commissions06 Nov 1996Complaint dismissed with costs
SHITAL CORPORATION Vs BRANCH MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 511
Tribunals and Commissions05 Nov 1996Complaint disposed of
INDRANI MUKHERJEE Vs INDIAN OIL CORPORTAION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 154
Tribunals and Commissions05 Nov 1996Appeal disposed of
SRI LAXMAN MOHANTY Vs BRANCH MANAGER, BALASORE GRAMYA BANK
National Consumer Disputes Redressal Commission · 1997 2 CPJ 159
Tribunals and Commissions05 Nov 1996Appeal allowed
SUPERIOR AIR PRODUCTS LTD. Vs VIMALA HOSPITALS (P) LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 181 : 1997 2 CPC 552
Tribunals and Commissions04 Nov 1996Appeals partly allowed
SVR TOURS And TRAVELS Vs DILSUKNAGAR CONSUMERS COUNCIL
National Consumer Disputes Redressal Commission · 1997 2 CPJ 148
Tribunals and Commissions01 Nov 1996Revision allowed with costs
GREEN CARRIERS And CONTRACTORS (DELHI) PVT. LTD. Vs TELECOMMUNICATION DEPARTMENT, JAIPUR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 585
Tribunals and Commissions01 Nov 1996
UNITED INDIA INSURANCE CO. LTD. Vs CONSUMER PROTECTION ORGANISATION
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 55 : 1996 3 CPJ 166 : 1997 1 CLT 170 : 1997 1 CPC 248 : 1997 1 CPR 4
Tribunals and Commissions31 Oct 1996Complaint dismissed
HARDROK GRANITES Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 406