Tribunals and Commissions29 Nov 1996Appeals allowed
BOARD OF SCHOOL EDUCATION Vs Bijender
National Consumer Disputes Redressal Commission · 1997 1 CPC 497 : 1998 1 CPJ 592
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,178 of 1,389
Tribunals and Commissions29 Nov 1996Complaint partly allowed with costs
V.N. MATHUR Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 574
Tribunals and Commissions29 Nov 1996Appeal disposed of
GURDAS CHAND SINGLA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CPC 504 : 1998 1 CPJ 577
Tribunals and Commissions28 Nov 1996Appeal allowed
MASTER MRITUNJAY Vs VIRENDER ARYA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 429 : 1997 1 CLT 363 : 1997 1 CPC 202
Tribunals and Commissions28 Nov 1996Appeal accepted
Punjab National Bank Vs JOGI RAM JAIN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 465 : 1997 1 CLT 666 : 1997 2 CPC 553
Tribunals and Commissions27 Nov 1996Anticipatory Bail allowed
P.S.RAO Vs State of Maharashtra
National Consumer Disputes Redressal Commission · 1997 1 CPJ 21 : 1997 1 CPR 524 : 1997 2 CPC 686
Tribunals and Commissions27 Nov 1996Revision allowed
ACCOUNTS OFFICER (TR), TELECOM DEPTT. YAMUNA NAGAR Vs IQBAL SINGH ATTWAL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 77
Tribunals and Commissions27 Nov 1996Petition disposed of
KAILASH MALPANI Vs KISHORE KUMAR KHATRI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 154 : 1997 1 CPC 238 : 1997 1 CPR 6
Tribunals and Commissions27 Nov 1996Petition dismissed
R. BALAMMA Vs YADESH KUMAR VERMA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 151 : 1997 1 CPC 241 : 1997 1 CPR 9 : 1997 2 CLT 240
Tribunals and Commissions27 Nov 1996Order modified
CHIEF GENERAL MANAGER, TELECOMMUNICATION DEPARTMENT Vs MURARI LAL KHAIRATI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 512
Tribunals and Commissions27 Nov 1996Order of District Forum set aside
HARYANA STATE ELECTRICITY BOARD Vs GANGA DEVI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 182 : 1997 1 CPC 237 : 1997 1 CPR 20 : 1997 2 CLT 225
Tribunals and Commissions27 Nov 1996
AIRPAK INTERNATIONAL PVT. LTD. Vs K.P.NANU
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 76 : 1996 3 CPJ 156
Tribunals and Commissions26 Nov 1996Complaint disposed of
LT.COL. BALBIR SINGH Vs MANAGER, CHIEF GOVERNMENT BUSINESS, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1996 3 CPJ 506 : 1997 1 CLT 484 : 1997 1 CPC 201
Tribunals and Commissions22 Nov 1996Complaint dismissed
YETI PACKERS PVT. LTD. Vs UNITED INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 417 : 2001 1 CTC 111
Tribunals and Commissions22 Nov 1996Appeal dismissed
Oriental Insurance Company Ltd. Vs SHRI PREM LAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 563 : 1997 1 CLT 733
Tribunals and Commissions22 Nov 1996Appeal dismissed
BHAWANIPATNA SPECIAL PLANNING AUTHORITY OF KALAHANDI Vs KALAHANDI CONSUMERS WELFARE ORGANISATION
National Consumer Disputes Redressal Commission · 1997 2 CPJ 222
Tribunals and Commissions22 Nov 1996Complaint allowed with costs
BUDGE BUDGE COMPANY LTD Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPR 432 : 1997 1 CPJ 252
Tribunals and Commissions21 Nov 1996Complaint allowed with costs
TRESIA LILLY Vs DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 64
Tribunals and Commissions21 Nov 1996Appeal dismissed
DOLAGOBINDA BEHERA OF KENDRAPARA Vs ASHOK KUMAR PADHI
National Consumer Disputes Redressal Commission · 1997 2 CPC 10 : 1997 2 CPJ 56
Tribunals and Commissions21 Nov 1996Appeal allowed in part
SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA Vs NIRANJAN PANDA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 536