Tribunals and Commissions21 Nov 1996Appeal allowed with costs
BHAWARLAL SURANA Vs KERALA ROADWAYS LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 172
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,179 of 1,389
Tribunals and Commissions20 Nov 1996Appeal dismissed
GENERAL MANAGER, TELECOMMUNICATION Vs DALAL RAM GOPAL And COMPANY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 594
Tribunals and Commissions20 Nov 1996Appeal dismissed
PROPRIETOR, UNITED BISCUITS (P) LTD. Vs RAMANANDA PANDA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 294 : 1997 3 CPR 38
Tribunals and Commissions19 Nov 1996Appeal dismissed with costs
Union of India Vs INDER KRISHAN KAUL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 213 : 1998 1 CPR 350
Tribunals and Commissions18 Nov 1996Appeal dismissed
PT. AMAR GAUTTAM Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 545
Tribunals and Commissions18 Nov 1996Complaint dismissed
Y.K.RAMA MURTHY Vs L.P.NAGARAJAIAH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 525 : 1997 2 CPR 59
Tribunals and Commissions18 Nov 1996Appeal dismissed
NIRMALA Vs USHA SETHI
National Consumer Disputes Redressal Commission · 1997 1 CPC 514 : 1998 2 CPJ 56
Tribunals and Commissions18 Nov 1996Complaint allowed with costs
MASTER P.M.ASHWIN Vs MANIPAL HOSPITAL, BANGALORE
National Consumer Disputes Redressal Commission · 1997 1 CPC 540 : 1997 1 CPJ 238 : 1997 1 CPR 393
Tribunals and Commissions18 Nov 1996Complaint dismissed
CHACHAPPAN, V.V. Vs P.K.VIJAY
National Consumer Disputes Redressal Commission · 1997 1 CPJ 256 : 1997 2 CPC 265
Tribunals and Commissions18 Nov 1996Complaint dismissed
P.N.SUDHAKAR GUPTA Vs ANUGRAHA VITTALA NURSING HOME
National Consumer Disputes Redressal Commission · 1997 1 CPJ 266 : 1997 2 CPR 169
Tribunals and Commissions15 Nov 1996Complaint dismissed
OM PARKESH CHAWLA Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 494 : 1997 1 CLT 447 : 1997 1 CPC 207
Tribunals and Commissions15 Nov 1996Complaint dismissed
S.Suresh Kumar Vs ANAND HOSPITAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 534
Tribunals and Commissions15 Nov 1996Appeal dismissed
DUBRAJ PANDEY OF SAMBALPUR Vs MUNICIPALITY OF JHARSUGUDA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 278
Tribunals and Commissions14 Nov 1996Complaint dismissed
A.PEER MOHAMMED Vs INTERNATIONAL OVERSEAS CONSULTANTS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 515
Tribunals and Commissions14 Nov 1996Appeal dismissed
ANDHRA BANK Vs W.M. THIRUNAVUKKARASU
National Consumer Disputes Redressal Commission · 1996 3 CPR 440 : 1997 1 CPC 54 : 1997 1 CPJ 158
Tribunals and Commissions14 Nov 1996Complaint returned
VIJAY KUMAR MOORTHY Vs PRODUCT MANAGER, ELDER PHARMACEUTICALS LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 309 : 1997 2 CPR 47
Tribunals and Commissions14 Nov 1996Appeal dismissed
POST MASTER GENERAL OF RAYAGADA Vs RUBEEN SANKAR PATTY OF RAYAGADA
National Consumer Disputes Redressal Commission · 1997 1 CPC 551 : 1997 1 CPJ 447
Tribunals and Commissions14 Nov 1996Appeal allowed
DIRECTOR (ADMISSION), ORISSA ENGINEERING COLLEGE Vs AJAYA KUMAR RATH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 293
Tribunals and Commissions14 Nov 1996Appeal dismissed
G.THANKARAJ Vs BRANCH MANAGERM. G.F. (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 327 : 1997 2 CPR 43
Tribunals and Commissions13 Nov 1996Appeal partly allowed
BRANCH MANAGER, ORISSA AGRO INDUSTRIES CORPORATION LTD. Vs Banamali Das
National Consumer Disputes Redressal Commission · 1997 1 CPJ 316 : 1997 2 CPR 139