Tribunals and Commissions12 Dec 1996Appeal allowed
M.N. GANDHI Vs East India Hotels Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 422 : 1997 3 CPR 72
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,177 of 1,389
Tribunals and Commissions11 Dec 1996Complaint allowed with costs
COL.H.S.NAHAL Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CLT 657 : 1997 1 CPC 192 : 1997 1 CPJ 501
Tribunals and Commissions10 Dec 1996Appeal allowed
Indian Oil Corporation Ltd. Vs JEEVANLAL S. KALAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 578
Tribunals and Commissions10 Dec 1996Complaint dismissed
RAJESH AGGARWAL Vs VIPIN KUMAR GOYAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 430
Tribunals and Commissions10 Dec 1996Complaint allowed with costs
KARAM CHAND SHARMA Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1997 1 CLT 759 : 1997 1 CPC 9 : 1997 1 CPR 602 : 1998 1 CPJ 498
Tribunals and Commissions10 Dec 1996Appeal dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs P.Balachandran
National Consumer Disputes Redressal Commission · 1997 2 CPC 357 : 1997 2 CPJ 357 : 1997 2 CPR 244
Tribunals and Commissions09 Dec 1996Ordered accordingly
SAMBHAVANA BUILDERS AGGRIEVED MEMBER'S ASSOCIATION Vs SAMBHAVANA BUILDERS (P) LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 167 : 1997 1 CPR 14
Tribunals and Commissions09 Dec 1996Appeal accepted
TRILOK CHAND Vs DHANDEV
National Consumer Disputes Redressal Commission · 1997 1 CLT 729 : 1997 1 CPJ 292
Tribunals and Commissions06 Dec 1996Appeal dismissed
New India Assurance Co. Ltd. Vs KALADI RAMBABU
National Consumer Disputes Redressal Commission · 1997 2 CPJ 578
Tribunals and Commissions06 Dec 1996Appeal allowed
MOHINI WHEAT PRODUCTS Vs NALANDA AGRO WORKS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 179 : 1997 2 CPC 549
Tribunals and Commissions06 Dec 1996Appeal dismissed with costs
Divisional Manager, National Insurance Co. Ltd. Vs KALYANI AGENCIES
National Consumer Disputes Redressal Commission · 1997 1 CPJ 78
Tribunals and Commissions05 Dec 1996Appeal disposed of
A. NAGESWAR RAO Vs Orissa State Road Transport Corporation
National Consumer Disputes Redressal Commission · 1997 2 CPJ 324
Tribunals and Commissions04 Dec 1996Appeals dismissed
ASSTT. HOUSING OFFICER, RAJASTHAN HOUSING BOARD Vs VINAY MOHAN MITTAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 298 : 1998 1 CPR 538
Tribunals and Commissions04 Dec 1996
Wg Cdr S S Gyani Vs S Poply Interads Advertising P Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 450 : 1997 1 CLT 380 : 1997 1 CPR 391
Tribunals and Commissions04 Dec 1996
Sohan Lal Shringi Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 571
Tribunals and Commissions03 Dec 1996Complaint disposed of accordingly
PRITPAL SINGH Vs CITI BANK, N.A.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 427 : 1997 1 CLT 352 : 1997 1 CPC 210 : 1997 1 CPR 403
Tribunals and Commissions03 Dec 1996
SHASHI KIRAN RATTAN Vs SWASTIK CONSTRUCTION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 437 : 1997 1 CLT 371 : 1997 1 CPC 214 : 1997 1 CPR 408
Tribunals and Commissions02 Dec 1996Appeal allowed
New India Assurance Co. Vs Pradeep Kumar
National Consumer Disputes Redressal Commission · 1997 1 CPJ 94 : 2010 1 CPC 387
Tribunals and Commissions02 Dec 1996 Appeal dismissed
POSTMASTER, HEAD POST OFFICE Vs SHAIL SILAR SAHEB
National Consumer Disputes Redressal Commission · 1997 1 CPC 553 : 1997 1 CPJ 401 : 1997 2 CPR 272
Tribunals and Commissions29 Nov 1996Complaint allowed with costs
SATYA PARKASH JAIN Vs Union of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 453 : 1997 1 CLT 671