Tribunals and Commissions20 Dec 1996Appeal partly accepted
PUNJAB STATE SMALL INDUSTRIES And EXPORT CORPORATION LTD. Vs VIJAY NAGPAL
National Consumer Disputes Redressal Commission · 1997 1 CLT 691 : 1997 1 CPC 380 : 1997 1 CPR 200 : 1997 2 CPJ 149
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,176 of 1,389
Tribunals and Commissions20 Dec 1996Complaint dismissed
SAB INDUSTRIES LTD. Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1997 2 CPJ 43
Tribunals and Commissions19 Dec 1996Appeal rejected
FINANCIAL ADVISOR And CHIEF CONTROLLER OF ACCOUNTS Vs DILSUKHNAGAR CONSUMERS COUNCIL
National Consumer Disputes Redressal Commission · 1997 2 CPJ 597 : 1997 3 CPR 368
Tribunals and Commissions19 Dec 1996Appeal dismissed
S.D.O. ELECTRIC SUB-DEVISION Vs Ishwar Dass
National Consumer Disputes Redressal Commission · 1997 1 CLT 600 : 1997 1 CPC 12 : 1997 2 CPJ 430
Tribunals and Commissions18 Dec 1996Appeal allowed
BARAGARH MUNICIPALITY Vs GUNANIDHI DASH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 346
Tribunals and Commissions18 Dec 1996Appeals dismissed with costs
ORIENTAL INSURANCE CO. LTD. THE SR. DIVISIONAL MANAGER Vs GUJARAT LYKA ORGANICS LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 175 : 1996 3 CPR 50
Tribunals and Commissions17 Dec 1996Appeal partly allowed
ASSTT. ENGINEER, CUTTACK WATER SUPPLY SUB-DIVISION Vs KRUSHNA CHANDRA MISHRA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 403 : 1998 3 CPR 61
Tribunals and Commissions17 Dec 1996Ordered accordingly
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Rina Das
National Consumer Disputes Redressal Commission · 1997 1 CPJ 51
Tribunals and Commissions17 Dec 1996Complaint succeeds
Director of Agriculture Vs DISTRICT MANAGER TELEPHONE
National Consumer Disputes Redressal Commission · 1997 1 CLT 634 : 1997 1 CPJ 443
Tribunals and Commissions17 Dec 1996Appeal dismissed
Atul Sharma Vs SECRETARY POST AND TELEGRAPH DEPARTMENT OF POSTS
National Consumer Disputes Redressal Commission · 1997 1 CLT 746 : 1997 1 CPC 8 : 1997 3 CPJ 628
Tribunals and Commissions17 Dec 1996Appeal dismissed
S.D.O., HARYANA STATE BOARD Vs Kala Devi
National Consumer Disputes Redressal Commission · 1997 1 CPC 521 : 1998 1 CPJ 587
Tribunals and Commissions17 Dec 1996Case remanded
KANSHI RAM Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CLT 520 : 1997 1 CPJ 144
Tribunals and Commissions17 Dec 1996Complaint allowed with costs
Bhupinder Pal Singh Vs Chandigarh Administration, Chandigarh
National Consumer Disputes Redressal Commission · 1997 1 CLT 646 : 1997 1 CPC 190 : 1997 2 CPJ 58
Tribunals and Commissions17 Dec 1996Complaint dismissed
SANCTACLAUSE APPARELS Vs VIKAS FABRICS
National Consumer Disputes Redressal Commission · 1997 1 CLT 455 : 1997 1 CPC 328 : 1997 1 CPJ 434
Tribunals and Commissions17 Dec 1996Appeal dismissed
MAHESH INDUSTRIES Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1997 2 CPJ 269
Tribunals and Commissions16 Dec 1996Appeal dismissed
Oriental Insurance Company Ltd. Vs HIM AGRO CHEMICAL And NUTRIENTS
National Consumer Disputes Redressal Commission · 1997 1 CLT 749 : 1997 1 CPC 14 : 1997 1 CPR 596 : 1998 1 CPJ 223
Tribunals and Commissions13 Dec 1996Order set aside
D.P. SEHGAL Vs Ashok Goyal
National Consumer Disputes Redressal Commission · 1997 1 CPC 529 : 1997 1 CPJ 436 : 1997 1 CPR 481
Tribunals and Commissions13 Dec 1996Appeal accepted
FARM FRESH FOODS PRIVATE LTD. Vs BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 514
Tribunals and Commissions12 Dec 1996Appeal dismissed
R.RAMASWAMY Vs Union of India
National Consumer Disputes Redressal Commission · 1997 1 CPC 557 : 1997 1 CPJ 290 : 1997 2 CPR 51
Tribunals and Commissions12 Dec 1996Complaint allowed
JAI KISHAN SHARMA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 371 : 1997 2 CPR 313