Tribunals and Commissions17 Jan 1997Complaint allowed with costs
S.MANOHAR SINGH Vs State of Punjab
National Consumer Disputes Redressal Commission · 1997 1 CPJ 342 : 1997 1 CPR 522
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,174 of 1,389
Tribunals and Commissions17 Jan 1997Appeal dismissed
United India Insurance Company Ltd. Vs RAMNIK SINGH GILL
National Consumer Disputes Redressal Commission · 1997 1 CLT 694 : 1997 1 CPJ 429 : 1997 1 CPR 525
Tribunals and Commissions17 Jan 1997Appeal dismissed
SENIOR POST MASTER Vs HARJINDER SINGH
National Consumer Disputes Redressal Commission · 1997 1 CLT 681 : 1997 1 CPJ 378
Tribunals and Commissions16 Jan 1997Complaint allowed with costs
ANIL KUMAR AGGARWAL Vs SHANTI PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 529 : 1997 3 CPR 118
Tribunals and Commissions16 Jan 1997Appeal dismissed
S.A.MAJEED Vs TELECOM DISTRICT ENGINEER, GANJAM
National Consumer Disputes Redressal Commission · 1997 2 CPJ 94
Tribunals and Commissions16 Jan 1997Appeal dismissed
National Insurance Co. Ltd. Vs Lal Singh
National Consumer Disputes Redressal Commission · 1998 1 CPJ 545
Tribunals and Commissions15 Jan 1997Appeal partly allowed
CHAIRMAN, STATE HOUSING BOARD Vs BHAGABAN UPADHAYA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 207 : 1997 3 CPR 104
Tribunals and Commissions14 Jan 1997Appeal disposed of
FAST AND SAFE TRANSPORT PVT. LTD. Vs PETERS APPARALS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 43
Tribunals and Commissions14 Jan 1997Appeal dismissed
United India Insurance Company Ltd. Vs JOSHY ASTHAPANOSE
National Consumer Disputes Redressal Commission · 1997 3 CPJ 580
Tribunals and Commissions14 Jan 1997
RAJASTHAN HOUSING BOARD Vs R C Bhandari
National Consumer Disputes Redressal Commission · 1997 1 CPC 465 : 1997 1 CPJ 27 : 1997 1 CPR 61 : 1997 2 CLT 194
Tribunals and Commissions13 Jan 1997A-472/96 - Order modified
Union of India Vs P.K.Sharma
National Consumer Disputes Redressal Commission · 1997 1 CPJ 233 : 1997 1 CPR 617
Tribunals and Commissions10 Jan 1997Complaint disposed of
SANSARI LAL Vs PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CLT 684 : 1997 1 CPC 384 : 1997 1 CPJ 419
Tribunals and Commissions10 Jan 1997Appeal dismissed
LAL SINGH Vs HARYANA STATE ELECTRICTY BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPC 510 : 1998 1 CPJ 527
Tribunals and Commissions10 Jan 1997Appeal disposed of
REGIONAL PASSPORT OFFICE Vs VIRENDER MEHTA
National Consumer Disputes Redressal Commission · 1997 1 CPC 517 : 1998 1 CPJ 449
Tribunals and Commissions08 Jan 1997Complaint dismissed
TRANS ASIAN INDUSTRIES Vs DEEPIKA TRAVELS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 604
Tribunals and Commissions08 Jan 1997Appeals dismissed
SARABJIT SINGH Vs WESTERN INDIA MATCH COMPANY WIMCO
National Consumer Disputes Redressal Commission · 1998 2 CPJ 90
Tribunals and Commissions08 Jan 1997Appeal dismissed
BABU RAM Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 69
Tribunals and Commissions08 Jan 1997Complaint dismissed
NIRANJAN PADHI Vs SUB-POST MASTER, CITY POST OFFICE
National Consumer Disputes Redressal Commission · 1997 2 CPJ 52
Tribunals and Commissions08 Jan 1997
TRAVANCORE OXYGEN LIMITED Vs KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 47 : 1997 1 CPC 482 : 1997 1 CPJ 17 : 1997 1 CPR 49 : 1997 2 CLT 183 : 1998 6 CTJ 1
Tribunals and Commissions08 Jan 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs T.NAGARAJU
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 45 : 1997 1 CPJ 14 : 1997 1 CPR 66