Tribunals and Commissions03 Feb 1997Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs C.M.PATHAK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 424 : 1997 1 CPR 365
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,172 of 1,389
Tribunals and Commissions03 Feb 1997Appeal allowed with connected Appeal No. 43 of 1996
CANARA BANK Vs JOHN MOULTRIE DAVID
National Consumer Disputes Redressal Commission · 1997 1 CLT 678 : 1997 1 CPJ 396 : 1997 1 CPR 509
Tribunals and Commissions03 Feb 1997Appeal dismissed
PRITPAL SINGH Vs DIVISIONAL MANAGER, CHANDIGARH TRANSPORT UNDERTAKING
National Consumer Disputes Redressal Commission · 1997 1 CLT 699 : 1997 1 CPJ 330
Tribunals and Commissions03 Feb 1997
V.BALASUBRAMANIAN Vs R.SATHYAMURTHY
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 50 : 1997 2 CPJ 44
Tribunals and Commissions03 Feb 1997
Director Forest Research Institute Vs SUNSHINE ENTERPRISES
National Consumer Disputes Redressal Commission · 1997 1 CCC 91 : 1997 1 CPC 438 : 1997 1 CPJ 64
Tribunals and Commissions03 Feb 1997
CALCUTTA PORT TRUST Vs Apollo Engineering Co Ltd
National Consumer Disputes Redressal Commission · 1997 1 CLT 485 : 1997 1 CPJ 60 : 1997 1 CPR 174
Tribunals and Commissions03 Feb 1997
Bam Deva Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 429 : 1997 1 CPR 95 : 1997 2 CPJ 74
Tribunals and Commissions31 Jan 1997Appeal allowed with costs
RAJ KUMAR Vs KALA VIHAR CO-OP. G/H SOCIETY
National Consumer Disputes Redressal Commission · 1997 1 CPC 564 : 1997 1 CPJ 356 : 1997 2 CPR 248
Tribunals and Commissions30 Jan 1997Compensation granted
MANJUSHA GAS AGENCY Vs BHARAT FUEL CO. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 61
Tribunals and Commissions30 Jan 1997Appeal dismissed
SOUND OWNER'S TOURS (REGD.) Vs Gurdeep Singh
National Consumer Disputes Redressal Commission · 1997 2 CPJ 72
Tribunals and Commissions30 Jan 1997Appeal dismissed
JAIN AGENCIES Vs GODREJ SOAPS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 115 : 1997 2 CPJ 75
Tribunals and Commissions30 Jan 1997Appeal dismissed with costs
Kelvinator of India Ltd. Vs SURINDER PAL GARG
National Consumer Disputes Redressal Commission · 1997 2 CLT 134 : 1997 2 CPC 120 : 1997 2 CPJ 15
Tribunals and Commissions30 Jan 1997Complaint dismissed
HEMSAGAR NAIK Vs State of orissa
National Consumer Disputes Redressal Commission · 1997 2 CPJ 107
Tribunals and Commissions30 Jan 1997
Arora Gas Service Vs Bobby Ahuja
National Consumer Disputes Redressal Commission · 1997 2 CPR 17 : 1998 1 CPJ 521
Tribunals and Commissions29 Jan 1997Appeal allowed
PARDEEP SETH Vs ASHOK SARWAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 305 : 1998 1 CPJ 612
Tribunals and Commissions29 Jan 1997Complaint allowed with costs
C.N.SUBRAMANIAM Vs TATA SHARE REGISTRY LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 524 : 1997 1 CPJ 340
Tribunals and Commissions29 Jan 1997Matter remanded
JOSE PHILIP Vs SATISH NAMBISAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 404 : 1997 3 CPR 405 : 1998 1 CPC 26
Tribunals and Commissions29 Jan 1997
BAJAJ AUTO LTD Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPR 193 : 1997 3 CPJ 443
Tribunals and Commissions28 Jan 1997Appeal dismissed
STATE OF HARYANA Vs Vishal Aggarwal
National Consumer Disputes Redressal Commission · 1998 2 CPJ 43
Tribunals and Commissions28 Jan 1997Complaint allowed
PRAVEENBHAI KHUBCHANDBHAI SONI Vs RAJENDRA R.SHAH
National Consumer Disputes Redressal Commission · 1998 2 CPJ 627