Tribunals and Commissions20 Feb 1997Appeals disposed of
Oriental Insurance Co. Ltd. Vs M.L.BHAT
National Consumer Disputes Redressal Commission · 1997 2 CPJ 64
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,170 of 1,389
Tribunals and Commissions20 Feb 1997Revision succeeds
CHANDIGARH HOUSING BOARD Vs JASWANT SINGH JABBAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 369 : 1997 2 CPJ 206
Tribunals and Commissions18 Feb 1997Complaint dismissed
MANJULABEN VINODBHAI PATEL Vs HARSHIDA K.PATEL
National Consumer Disputes Redressal Commission · 1997 3 CPR 264 : 1998 2 CPJ 660
Tribunals and Commissions17 Feb 1997Appeal allowed with costs
DHARAMVIR ANAND Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1997 1 CPJ 427
Tribunals and Commissions17 Feb 1997Appeals allowed
Maruti Udyog Ltd Vs GEETA MOHAN DERASARI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 280 : 1997 3 CPR 77
Tribunals and Commissions17 Feb 1997Complaint partly allowed
CONSUMER EDUCATION ANDRESEARCH SOCIETY Vs STERLING ENTERPRISES LTD
National Consumer Disputes Redressal Commission · 1997 3 CPR 211 : 1998 3 CPJ 112
Tribunals and Commissions17 Feb 1997Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs COLONEL PARAMJIT SINGH
National Consumer Disputes Redressal Commission · 1997 1 CPC 580 : 1998 1 CPJ 301
Tribunals and Commissions17 Feb 1997Order pronounced
CHOJI PRETAM CHITS PVT. LTD. Vs N.S.KAIN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 382
Tribunals and Commissions15 Feb 1997Appeal dismissed
KULDIP SINGH BHALLA Vs KRISONS ELECTRONICS SYSTEMS LTD
National Consumer Disputes Redressal Commission · 1997 1 CLT 718 : 1997 1 CPJ 283 : 1997 1 CPR 505
Tribunals and Commissions14 Feb 1997Appeal dismissed
MADRAS TELEPHONES Vs N. GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 1997 1 CPC 531 : 1997 1 CPJ 446 : 1997 1 CPR 187
Tribunals and Commissions14 Feb 1997Order modified
AIR India Ltd. Vs R. NAGARAJAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 163
Tribunals and Commissions14 Feb 1997Appeal partly allowed
Federal Bank Ltd. Vs CALCUTTA STORES SUPPLY COMPANY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 478 : 1998 1 CPR 383
Tribunals and Commissions13 Feb 1997Appeal dismissed
UNION BANK OF INDIA Vs Amar Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 352 : 1997 2 CPJ 53
Tribunals and Commissions13 Feb 1997Appeal accepted
KASTURI LAL ADVOCATE Vs Bachan Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 373 : 1997 1 CPJ 579
Tribunals and Commissions13 Feb 1997Appeal allowed
S.S. BANSAL Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1997 1 CPC 535 : 1997 1 CPJ 467
Tribunals and Commissions13 Feb 1997Appeals dismissed
Sukha Singh Vs KUNDAN LAL SURINDER PAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 387 : 1997 2 CPJ 19
Tribunals and Commissions13 Feb 1997Complaint disposed of
VINAYAK UDYOG (P) LTD. Vs NEW CARRYING CORPORATION
National Consumer Disputes Redressal Commission · 1997 1 CPC 398 : 1998 2 CPJ 132
Tribunals and Commissions13 Feb 1997Appeal dismissed
M.SUBBAIN Vs V.DHANIKACHALAM
National Consumer Disputes Redressal Commission · 1997 2 CPJ 191
Tribunals and Commissions13 Feb 1997Revision Petition allowed
ROSHAN LAL BALI Vs HUDA
National Consumer Disputes Redressal Commission · 1997 1 CPC 327 : 1998 1 CPJ 321
Tribunals and Commissions13 Feb 1997Appeal dismissed
HUDA Vs D.V.BHATIA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 325