Tribunals and Commissions14 Mar 1997Appeals dismissed
M. RAMANUJAM Vs Chairman, Tamil Nadu Housing Board
National Consumer Disputes Redressal Commission · 1997 2 CPJ 156
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,168 of 1,389
Tribunals and Commissions14 Mar 1997Appeals dismissed
Oriental Insurance Co. Ltd. Vs MANOCHA CLOTH HOUSE
National Consumer Disputes Redressal Commission · 1997 1 CPC 597 : 1997 2 CPJ 133
Tribunals and Commissions14 Mar 1997Appeal dismissed
Life Insurance Corporation of India Vs RAMPATI
National Consumer Disputes Redressal Commission · 1997 1 CPC 593 : 1997 2 CPJ 137
Tribunals and Commissions14 Mar 1997Appeal dismissed with costs
Union of India Vs RAMSWAROOP CHANDIL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 315
Tribunals and Commissions14 Mar 1997
ASHOK DHAWAN Vs SURJEET SINGH
National Consumer Disputes Redressal Commission · 1997 1 CLT 452 : 1997 1 CPC 653 : 1997 1 CPJ 82 : 1997 1 CPR 169
Tribunals and Commissions13 Mar 1997Order affirmed with modification
CHANDIGARH HOUSING BOARD Vs RAMESH CHANDER SETHI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 531 : 1998 1 CPC 467 : 1998 1 CPR 230
Tribunals and Commissions13 Mar 1997Appeal accepted
CHANDIGARH HOUSING BOARD Vs Vidya Sagar
National Consumer Disputes Redressal Commission · 1997 1 CPJ 550
Tribunals and Commissions12 Mar 1997
BANK OF INDIA Vs N V Deoras
National Consumer Disputes Redressal Commission · 1997 3 CPR 63 : 1998 1 CLT 295 : 1998 1 CPJ 99
Tribunals and Commissions11 Mar 1997Enquiry disposed of
SURENDER KUMAR SINGHAL Vs SHIMLA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 6
Tribunals and Commissions11 Mar 1997Appeal allowed
ORIENTAL INSURANCE CO. Vs MANGLA DEVI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 584 : 1997 3 CPR 353
Tribunals and Commissions11 Mar 1997
INDIAN OVERSEAS BANK Vs Mathura Mohan De
National Consumer Disputes Redressal Commission · 1997 2 CPC 104 : 1997 2 CPJ 20 : 1997 2 CPR 1
Tribunals and Commissions10 Mar 1997Appeal dismissed with costs
MAHAVIR TRANSPORT Vs GADIYA TRADERS
National Consumer Disputes Redressal Commission · 1997 1 CPC 533 : 1997 1 CPJ 455 : 1997 1 CPR 483
Tribunals and Commissions10 Mar 1997Revision dismissed
Prabhjot Singh , TEJWANT SINGH Vs Raj Kamal , HARPREET KAUR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 554
Tribunals and Commissions10 Mar 1997
LIFE INSURANCE CORPORATION OF INDIA Vs Puran Chand Jain/ Advocate
National Consumer Disputes Redressal Commission · 1997 1 CPC 410 : 1997 1 CPJ 72 : 1997 1 CPR 126 : 1997 2 CLT 382
Tribunals and Commissions10 Mar 1997
RAJASTHAN HOUSING BOARD JAIPUR Vs Veer Singh Mehta
National Consumer Disputes Redressal Commission · 1997 1 CPC 412 : 1997 1 CPJ 66 : 1997 1 CPR 115
Tribunals and Commissions07 Mar 1997Appeal partly allowed
DEVAASHISH Vs SHAKUNTALA MALHOTRA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 224 : 1997 3 CPR 80
Tribunals and Commissions07 Mar 1997Appeal dismissed
S.K.AGGARWAL Vs GODREJ GE APPLIANCE
National Consumer Disputes Redressal Commission · 1997 2 CPJ 341
Tribunals and Commissions07 Mar 1997Complaint dismissed
JAY FLASH CERAMICS LTD Vs State Bank of India
National Consumer Disputes Redressal Commission · 1997 2 CPJ 235
Tribunals and Commissions06 Mar 1997Complaint disposed of
SUYASHA VOHRA Vs KANWALJIT BHATTI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 243
Tribunals and Commissions06 Mar 1997Appeal allowed
CONSUMER RIGHTS SOCIETY Vs CHIEF GENERAL MANAGER, MTNL
National Consumer Disputes Redressal Commission · 1998 1 CPJ 420