Tribunals and Commissions06 Mar 1997Order pronounced
GOEL S.PAL Vs INCHARGE COPYING AGENCY
National Consumer Disputes Redressal Commission · 1997 2 CPC 12 : 1997 2 CPJ 78
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,169 of 1,389
Tribunals and Commissions05 Mar 1997Appeal dismissed
New India Assurance Co. Ltd. Vs BRIJENDRA SINGH SARNA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 460 : 1998 1 CPC 111
Tribunals and Commissions04 Mar 1997Appeal dismissed
SENIOR TREASURY OFFICER, FAIZABAD Vs BALDEO PRASAD MORYA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 567 : 1997 5 CTJ 859 : 1998 1 CPC 312 : 1998 1 CPR 120
Tribunals and Commissions04 Mar 1997Order pronounced
Pawan Kumar Agarwal Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 231 : 1997 3 CPR 199
Tribunals and Commissions03 Mar 1997Complaint returned
Hindustan Petroleum Corporation Ltd. Vs Jammu and Kashmir Bank Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 557 : 1997 2 CPR 228
Tribunals and Commissions03 Mar 1997Appeal disposed of
United India Insurance Co. Ltd. Vs CHANDGOTHIA BROS
National Consumer Disputes Redressal Commission · 1997 1 CPC 394 : 1997 1 CPJ 565
Tribunals and Commissions28 Feb 1997Appeals dismissed
VIJAY AUTOMOBILES PRIVATE LTD. Vs UNA GRAHAK SURAKSHA SAMITI, UNA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 606 : 1997 2 CPC 48
Tribunals and Commissions28 Feb 1997Appeals dismissed
Maruti Udyog Ltd. Vs SUDHIR GAUTAM
National Consumer Disputes Redressal Commission · 1997 1 CPC 596 : 1998 1 CPJ 620 : 1998 2 CPR 583
Tribunals and Commissions28 Feb 1997Appeal dismissed
B.BEHL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 579
Tribunals and Commissions28 Feb 1997Complaint allowed
S. HARINDER SINGH CHADHA Vs S.L. BUILDERS (P) LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 610
Tribunals and Commissions28 Feb 1997Revision dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Parveen Kumar
National Consumer Disputes Redressal Commission · 1997 1 CPC 583 : 1998 2 CPJ 113
Tribunals and Commissions28 Feb 1997Appeal No. 105 of 1996 dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs MANORMA RANI
National Consumer Disputes Redressal Commission · 1997 1 CPC 585 : 1997 3 CPJ 203
Tribunals and Commissions28 Feb 1997
Birja Shanker Acharya Vs ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPC 402 : 1997 1 CPJ 69 : 1997 1 CPR 124
Tribunals and Commissions27 Feb 1997Order set aside
VINIT SURI Vs B.P. SAHA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 454
Tribunals and Commissions26 Feb 1997Appeal partly allowed
United India Insurance Co. Ltd. Vs Prakash and Company
National Consumer Disputes Redressal Commission · 1997 2 CPJ 97 : 1997 3 CPR 97
Tribunals and Commissions26 Feb 1997Appeal allowed with costs
SARASWATI PUNJABI Vs Vice Chairman, Delhi Development Authority
National Consumer Disputes Redressal Commission · 1998 1 CPJ 616
Tribunals and Commissions26 Feb 1997Appeal allowed
INDERJEET ALAG Vs Delhi Electric Supply Undertaking
National Consumer Disputes Redressal Commission · 1998 1 CPJ 381
Tribunals and Commissions25 Feb 1997Complaint dismissed
Sureshta Devi Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1997 1 CPC 391 : 1997 1 CPJ 459 : 1997 1 CPR 477
Tribunals and Commissions25 Feb 1997Appeal disposed of
AIR INDIA LIMITED Vs HAV B.N. SINGH
National Consumer Disputes Redressal Commission · 1997 1 CPC 364 : 1997 1 CPJ 462
Tribunals and Commissions21 Feb 1997Complaint partly allowed
DHUKHILAL JAISWAL Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 192