Tribunals and Commissions12 Feb 1997Complaint dismissed
C.Murugesan Vs Chairman, Tamil Nadu Slum Clearance Board
National Consumer Disputes Redressal Commission · 1997 2 CPJ 263 : 1997 3 CPR 261
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,171 of 1,389
Tribunals and Commissions11 Feb 1997Petition allowed
SHANTA Vs State of Andhara Pradesh
National Consumer Disputes Redressal Commission · 1997 3 CPJ 481
Tribunals and Commissions11 Feb 1997Appeal dismissed
G.PADMAVATHI AMMA Vs DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 512 : 1997 3 CPR 412
Tribunals and Commissions07 Feb 1997Complaint dismissed
BHARAT STARCH And CHEMICAL LTD. Vs Union of India
National Consumer Disputes Redressal Commission · 1997 1 CPJ 566
Tribunals and Commissions07 Feb 1997Enquiry discharged
IN THE MATTER OF : McDOWELL And CO. LTD. Vs State
National Consumer Disputes Redressal Commission · 1998 2 CLT 240 : 1998 3 CPJ 49
Tribunals and Commissions07 Feb 1997F.A. No. 60/1996 partly allowed with costs. F.A. No. 125/96 dismissed
GANESH DUTT SHARMA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CLT 628 : 1997 1 CPC 371 : 1997 1 CPJ 431
Tribunals and Commissions07 Feb 1997Appeal disposed of
MANJU KUMAR CHOUDHURY Vs S.K.Ghosh
National Consumer Disputes Redressal Commission · 1997 3 CPJ 249 : 1998 1 CPR 597
Tribunals and Commissions07 Feb 1997Complaint dismissed
NATIONAL CONSUMERS AWARENESS GROUP (REGD.) Vs ADMINISTRATOR, WATER SUPPLY METER
National Consumer Disputes Redressal Commission · 1997 1 CLT 706 : 1997 1 CPJ 299 : 1997 1 CPR 510
Tribunals and Commissions07 Feb 1997Complaint partly allowed with costs
DIRECTOR, REGIONAL COMPUTER CENTRE Vs GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 1997 1 CPJ 320 : 1997 1 CPR 498
Tribunals and Commissions07 Feb 1997
G S Anandan Vs E N Dileep , Queen V. Commissioner For Special Purposes Of The Income Tax , 1888 21 Qb 313
National Consumer Disputes Redressal Commission · 1997 0 NCJ 295 : 1997 1 CPC 440 : 1997 1 CPJ 59 : 1997 1 CPR 99
Tribunals and Commissions06 Feb 1997Appeal allowed
BYFORD LEASING LTD. Vs Kanwaljit Singh
National Consumer Disputes Redressal Commission · 1997 2 CPJ 39 : 1997 3 CPR 208
Tribunals and Commissions06 Feb 1997Appeal dismissed
G.P. GLASS CO. Vs VINOD SONI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 398
Tribunals and Commissions05 Feb 1997Appeal allowed
ARMEX TRAVELS Vs C.M. UNNI HASSAN
National Consumer Disputes Redressal Commission · 1997 2 CPC 260 : 1997 2 CPJ 434 : 1997 2 CPR 198
Tribunals and Commissions05 Feb 1997Complaint allowed with costs
RAKESH MAHINDROO Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 166 : 1997 3 CPR 86
Tribunals and Commissions04 Feb 1997Appeal dismissed
Punjab National Bank Vs BIMLA KATYAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 515 : 1997 1 CPR 356
Tribunals and Commissions04 Feb 1997Appeal dismissed subject to modification
MANAGING DIRECTOR TRUST MEDICALS (P) LTD. Vs Krishnankutty
National Consumer Disputes Redressal Commission · 1997 3 CPR 100 : 1998 2 CPJ 515
Tribunals and Commissions04 Feb 1997Complaint allowed
JAI KUMAR MEERANI Vs HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
National Consumer Disputes Redressal Commission · 1997 1 CPC 298 : 1998 2 CPJ 98
Tribunals and Commissions04 Feb 1997Appeal dismissed
MUNICIPAL COUNCIL, AMBALA CANTT. Vs S.C.Chopra
National Consumer Disputes Redressal Commission · 1997 1 CPC 306 : 1998 2 CPJ 49
Tribunals and Commissions03 Feb 1997Appeal dismissed
Ashwini Kumar Sharma Vs BALRAM AJWANI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 509
Tribunals and Commissions03 Feb 1997Revision Petition disposed of
MOHD. SIDDIQUE Vs P.K.MITTAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 386