Tribunals and Commissions18 Mar 1997Order modified
HINDUSTAN DEVELOPMENT CORPN.LTD Vs PREETHA K.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 540 : 1997 3 CPR 433
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,167 of 1,389
Tribunals and Commissions18 Mar 1997Complaint allowed
DHARAM PAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 440
Tribunals and Commissions18 Mar 1997Complaint allowed
ASEEM BHATNAGAR Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 526
Tribunals and Commissions18 Mar 1997Appeal dismissed
Shyam Gas Company Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1997 2 CPJ 182
Tribunals and Commissions18 Mar 1997Complaint partly allowed
PRAHLAD NARAIN MATHUR Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 96
Tribunals and Commissions18 Mar 1997
NEW INDIA ASSURANCE CO. LTD. Vs P.P.KHANNA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 15 : 1997 0 NCDRC 39 : 1997 2 CPC 223 : 1997 2 CPJ 1 : 1997 2 CPR 21
Tribunals and Commissions18 Mar 1997
UNIT TRUST OF INDIA Vs BIJAYLAL RATHOR
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 17 : 1997 1 CPC 672 : 1997 1 CPJ 84 : 1997 1 CPR 167 : 1997 2 CLT 352
Tribunals and Commissions18 Mar 1997
Nizam Engineers Vs AKHIL BHARATIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1997 1 CPJ 101 : 1997 2 CPC 167 : 1997 2 CPR 5
Tribunals and Commissions18 Mar 1997
Lala Samachar Newspaper Vs General Manager Telecom Department Ludhiana
National Consumer Disputes Redressal Commission · 1997 1 CPC 658 : 1997 1 CPJ 95 : 1997 1 CPR 148 : 1997 2 CLT 465
Tribunals and Commissions18 Mar 1997
D D A Vs S S Puri
National Consumer Disputes Redressal Commission · 1997 1 CPC 650 : 1997 1 CPJ 86 : 1997 1 CPR 146
Tribunals and Commissions18 Mar 1997
Shivaji Rambhau Mali Vs Assistant Manager New India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 670 : 1997 1 CPJ 81 : 1997 1 CPR 171 : 1997 2 CLT 381
Tribunals and Commissions18 Mar 1997
Sau Shaileja Vs Pearless Finance Corporation
National Consumer Disputes Redressal Commission · 1997 1 CPC 669 : 1997 1 CPJ 100 : 1997 1 CPR 162
Tribunals and Commissions18 Mar 1997
PATEL ROADWAYS LTD Vs Tokusou -Menon Paper Manufacturing Co Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPC 666 : 1997 1 CPJ 97 : 1997 1 CPR 144 : 1997 2 CLT 345
Tribunals and Commissions17 Mar 1997Order accordingly with cost
CONSUMER PROTECTION COUNCIL Vs CHAIRMAN, AIR FREIGHT LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPC 525 : 1997 1 CPJ 473 : 1997 2 CPR 185
Tribunals and Commissions17 Mar 1997Complaint partly allowed
CHHAGANLAL REGAR Vs RESIDENT ENGINEER, RAJ. HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 463
Tribunals and Commissions17 Mar 1997Appeal dismissed with costs
MADAN LAL JAGGI Vs PRABHAT TYAGI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 253
Tribunals and Commissions17 Mar 1997Complaint dismissed
T.RAMA RAO Vs VIJAYA HOSPITAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 50 : 1997 3 CPR 477 : 1998 1 CPC 134
Tribunals and Commissions17 Mar 1997Complaint allowed
VIKAS VIHAR SOCIETY Vs GURU NANAK LAND And FIN. CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 597
Tribunals and Commissions14 Mar 1997Appeals dismissed
Om Prakash Yadav Vs DEPOT MANAGAR, U.P. RAJYA KARMACHARI KALYAN NIGAM
National Consumer Disputes Redressal Commission · 1997 2 CPJ 405
Tribunals and Commissions14 Mar 1997Appeal dismissed
Federal Bank Ltd. Vs PREM LATA
National Consumer Disputes Redressal Commission · 1997 1 CPC 577 : 1997 2 CPJ 48