Tribunals and Commissions31 Mar 1997Order announced
AUTO TRACTORS LTD. Vs LT. COL. G.S. BAJWA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 136
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,166 of 1,389
Tribunals and Commissions31 Mar 1997Appeal allowed
J.P. YADAV MANAGING DIRECTOR, HOUSEFED Vs ESTATE OFFICER, H.U.D.A.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 158 : 1998 1 CPR 98
Tribunals and Commissions31 Mar 1997Appeal accepted
B.K.AGGARWAL Vs HARYANA OFFICERS AND PUBLIC ENTERPRISES EMPLOYEES WELFARE COOPERATIVE GROUP HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 266
Tribunals and Commissions27 Mar 1997Appeal allowed
Oriental Insurance Company Ltd. Vs Ishar Singh
National Consumer Disputes Redressal Commission · 1997 2 CPJ 568
Tribunals and Commissions27 Mar 1997Appeals disposed of
Municipal Council Vs Jagjit Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 629 : 1997 2 CPJ 564
Tribunals and Commissions27 Mar 1997Appeal dismissed
Punjab National Bank Vs RANBIR KAUR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 195
Tribunals and Commissions26 Mar 1997Appeal partly allowed
NATIONAL RESEARCH DEVELOPMENT CORPN. Vs Vipin Kumar Gupta
National Consumer Disputes Redressal Commission · 1997 2 CPJ 327 : 1997 3 CPR 377
Tribunals and Commissions25 Mar 1997Appeal disposed of
Jai Shree Gupta Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1997 2 CPJ 265 : 1997 3 CPR 262
Tribunals and Commissions25 Mar 1997Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs ANAND SINGH KHATI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 217
Tribunals and Commissions25 Mar 1997Appeal allowed
CHAMAN SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 290 : 1997 3 CPR 14
Tribunals and Commissions25 Mar 1997
Golden Needle Apparels Vs FORBES GOKAK LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 512
Tribunals and Commissions19 Mar 1997Notice discharged
IN THE MATTER OF HERO HONDA MOTORS LTD. Vs State
National Consumer Disputes Redressal Commission · 1997 2 CPJ 25
Tribunals and Commissions19 Mar 1997Appeals allowed
PARAMJEET SINGH Vs MEGHA RASTOGI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 196 : 1997 3 CPR 75 : 1998 1 CPC 57
Tribunals and Commissions19 Mar 1997Appeal allowed
SAKTHI AUTOMOBILES Vs ZARINA AHAMMED
National Consumer Disputes Redressal Commission · 1997 3 CPJ 474 : 1997 3 CPR 227
Tribunals and Commissions19 Mar 1997Appeal partly accepted
HIMACHAL PRADESH HOUSING BOARD Vs MASTER HARAMB MITTAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 684 : 1997 2 CPJ 68 : 1997 2 CPR 33
Tribunals and Commissions19 Mar 1997Ordered accordingly. Cost awarded
A. RAJ AGENCIES (P) LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 557 : 1997 3 CPR 3
Tribunals and Commissions19 Mar 1997Appeal dismissed
S.V.RAMANA Vs TVB ACHARY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 389
Tribunals and Commissions19 Mar 1997
ESTATE OFFICER, HUDA Vs NATIONAL ENGINEERING CORPORATION
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 38 : 1997 2 CPJ 16 : 1998 1 CPC 190
Tribunals and Commissions19 Mar 1997
NATIONAL INSURANCE CO LTD Vs Pavan P Sahani
National Consumer Disputes Redressal Commission · 1997 1 CPC 664 : 1997 1 CPR 159 : 1997 2 CLT 353 : 1997 2 CPJ 3
Tribunals and Commissions19 Mar 1997
MAHARASHTRA HYBRID SEEDS CO LTD Vs AZIZ BAIG
National Consumer Disputes Redressal Commission · 1997 1 CPC 660 : 1997 1 CPJ 93 : 1997 1 CPR 150 : 1998 0 CTJ 247