Tribunals and Commissions10 Apr 1997Appeal dismissed
S. Robert Vs SECRETARY, VILAVANCODE PRIMARY AGRI. CO-OP. BANK LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 462 : 1998 1 CPC 278
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,164 of 1,389
Tribunals and Commissions10 Apr 1997Complaint dismissed
R.VEDAMMAL Vs VISWASHANTHI BUILDERS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 192 : 1997 3 CPR 469
Tribunals and Commissions10 Apr 1997
RAJASTHAN STATE ELECTRICITY BOARD Vs Mec Shot Blasting Equipment Pvt Ltd
National Consumer Disputes Redressal Commission · 1997 2 CLT 411 : 1997 2 CPC 186 : 1997 2 CPJ 62 : 1997 2 CPR 35
Tribunals and Commissions09 Apr 1997Appeal allowed
ECONOMIC TRANSPORT ORGANISATION THANJAVUR Vs SUNDARAM PAINTS PVT. LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 96
Tribunals and Commissions09 Apr 1997Appeal dismissed
KASHIRAM BHIMRAO KAMBLE Vs UDAYA A. PATIL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 614
Tribunals and Commissions09 Apr 1997Appeal allowed
I.J. Kapani Vs INTEGRATED MANAGEMENT SERVICES
National Consumer Disputes Redressal Commission · 1997 2 CPJ 469 : 1997 3 CPR 359
Tribunals and Commissions09 Apr 1997
TAPAN KUMAR NAYAK Vs STATE OF ORISSA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 44 : 1997 2 CPJ 14 : 1997 2 CPR 104 : 1997 5 CTJ 410 : 1998 1 CPC 233
Tribunals and Commissions08 Apr 1997Appeal dismissed
CONSUMER AND HUMAN RIGHTS FORUM Vs INCHARGE, LAJPAT RAI MAHILA HOSTEL
National Consumer Disputes Redressal Commission · 1997 1 CPC 607 : 1997 2 CPJ 573
Tribunals and Commissions07 Apr 1997Appeal allowed
JYOTHI VIVEK Vs Pradeep
National Consumer Disputes Redressal Commission · 1997 3 CPR 220 : 1998 1 CPJ 191
Tribunals and Commissions07 Apr 1997Complaint allowed with costs
R.S.INDUSTRIES (ROLLING MILLS) LTD. Vs BRANCH MANAGER, CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 560 : 1997 3 CPR 345
Tribunals and Commissions07 Apr 1997Complaint dismissed
A.PASUPATHY Vs C.SUBRAMANIAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 181
Tribunals and Commissions07 Apr 1997Appeal allowed
KOYENCO FEEDS PVT. LTD. Vs REED MEDWAY PACKAGING COMPANY OF INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPR 200 : 1997 3 CPJ 34
Tribunals and Commissions07 Apr 1997
Elbee Services Limited Vs Indo Swiss Jewels Ltd
National Consumer Disputes Redressal Commission · 1997 2 CLT 400 : 1997 2 CPC 72 : 1997 2 CPJ 70 : 1997 2 CPR 40
Tribunals and Commissions04 Apr 1997Complaint dismissed
Parveen Sharma Vs TIRATH GOYAL
National Consumer Disputes Redressal Commission · 1997 2 CPC 179 : 1997 2 CPJ 571
Tribunals and Commissions04 Apr 1997Appeal dismissed with costs
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Vimlesh
National Consumer Disputes Redressal Commission · 1997 2 CPJ 230 : 1997 2 CPR 208
Tribunals and Commissions04 Apr 1997Appeals dismissed
ESTATE OFFICER, HUDA Vs MADAN LAL DHINGRA
National Consumer Disputes Redressal Commission · 1997 2 CPC 78 : 1997 2 CPJ 510
Tribunals and Commissions04 Apr 1997Appeal dismissed with costs
SHEIK MOHIDEEN Vs GENERAL MANAGER, MARUTHU PANDIYAR TRANSPORT CORPN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 494
Tribunals and Commissions04 Apr 1997Appeal disposed of
RAVINDER KUMAR AGGARWAL Vs ORIENTAL INS.CO
National Consumer Disputes Redressal Commission · 1997 2 CPJ 260
Tribunals and Commissions04 Apr 1997
M REVATHI Vs Regional Customer Engineering Manager Hcl Ltd
National Consumer Disputes Redressal Commission · 1997 2 CPJ 86 : 1997 2 CPR 69
Tribunals and Commissions03 Apr 1997Enquiry disposed of
JAY SHREE TEA and INDUSTRIES LTD. Vs JANTA TRUCK UNION
National Consumer Disputes Redressal Commission · 1998 1 CPJ 35 : 1998 1 CPR 619