Tribunals and Commissions22 Apr 1997Complaint allowed with costs
RAJESH BAKSHI Vs H.P. NAGAR VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1997 2 CPC 27 : 1997 2 CPJ 484 : 1997 2 CPR 7
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,163 of 1,389
Tribunals and Commissions22 Apr 1997Appeal dismissed
SUNITA GUPTA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 218 : 1997 2 CPJ 277
Tribunals and Commissions22 Apr 1997Appeal dismissed
ARUN KHANNA THROUGH HIS FATHER Vs R.S. JINDAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 30
Tribunals and Commissions22 Apr 1997Imprisonment ordered
THYAGARAJAN ENTERPRISES Vs PULASTYA ENGINEERING GROUNDS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 33
Tribunals and Commissions22 Apr 1997Appeals allowed
NAGARMAL, VILLAGE NALOT Vs ASSISTANT ENGINEER, RSEB, KUCHAMAN CITY, NAGAUR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 56 : 1998 1 CPR 50
Tribunals and Commissions22 Apr 1997
OM PRAKASH Vs U P Avas Avam Vikas Parishad
National Consumer Disputes Redressal Commission · 1997 2 CPC 169 : 1997 2 CPJ 85 : 1997 2 CPR 77
Tribunals and Commissions21 Apr 1997Complaint allowed with costs
TARUN KUMAR ACHARYYA Vs CALCUTTA SOFT DRINKS PVT.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 89 : 1997 3 CPJ 205
Tribunals and Commissions21 Apr 1997Application allowed
MIRA LALL And SON (EXPORTS) PVT. LTD. Vs LUFTHANSA GERMAN AIRLINES
National Consumer Disputes Redressal Commission · 1997 3 CPJ 239
Tribunals and Commissions18 Apr 1997Complaint allowed
RAMESHWAR SHARMA Vs HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1997 2 CPC 192 : 1997 3 CPJ 100 : 1998 1 CPR 259
Tribunals and Commissions17 Apr 1997Complaint disposed of
Moti Lal Sharma Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1997 2 CPJ 271
Tribunals and Commissions16 Apr 1997Appeal dismissed
RATHINAVATHI Vs MANAGER, ANDHRA BANK, CHENNAI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 23
Tribunals and Commissions13 Apr 1997Complaint allowed
T.C.GANESH Vs INDIA HOUSING FINANCE And DEVELOPMENT LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 526 : 1997 3 CPR 519 : 1998 2 CPC 136
Tribunals and Commissions11 Apr 1997Complaint allowed
S.K. JINDAL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 286 : 1997 2 CPJ 549 : 1997 2 CPR 221
Tribunals and Commissions11 Apr 1997Appeal dismissed
R.K.AGGARWAL Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 236
Tribunals and Commissions11 Apr 1997
VIJAY KUMAR MADAN, PROP.MADAN BUILDERS Vs BODH RAJ CHANDNA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 21 : 1997 2 CPJ 13 : 1997 2 CPR 100 : 1998 1 CPC 243
Tribunals and Commissions11 Apr 1997
K S Dabas Vs Rajender Kumar Chhabra
National Consumer Disputes Redressal Commission · 1997 2 CPC 118 : 1997 2 CPR 16 : 1998 1 CLT 390 : 1998 1 CPJ 93
Tribunals and Commissions11 Apr 1997
Ankur Sahakar Griha Nirman Sanstha Vs Shivram Dattatraya Parasnaik
National Consumer Disputes Redressal Commission · 1997 1 CPJ 111 : 1997 2 CPR 102
Tribunals and Commissions10 Apr 1997Appeal allowed
MACKET TRAVELS And CARGO PRIVATE LTD. Vs JAGADAMMA S.NAIR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 600 : 1997 3 CPR 49
Tribunals and Commissions10 Apr 1997Appeal dismissed with costs
DELHI DEVELOPMENT AUTHORITY Vs RAMA SHANKAR JOHRI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 591
Tribunals and Commissions10 Apr 1997Complaint dismissed
A.S.MOHANAN Vs Joseph George
National Consumer Disputes Redressal Commission · 1997 2 CPJ 528 : 1998 2 CPR 116