Tribunals and Commissions05 May 1997
NATIONAL INSURANCE COMPANY LTD Vs NEW BHARAT RICE MILLS
National Consumer Disputes Redressal Commission · 1997 2 CPC 160 : 1997 2 CPJ 77 : 1997 2 CPR 48
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,162 of 1,389
Tribunals and Commissions02 May 1997Order upheld
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SATISH WAHI
National Consumer Disputes Redressal Commission · 1997 2 CPC 95 : 1997 3 CPJ 93
Tribunals and Commissions02 May 1997
HINDUSTAN MOTORS LTD. Vs N.SIVAKUMAR
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 24 : 1997 2 CPC 608 : 1997 3 CPJ 109 : 1997 3 CPR 24
Tribunals and Commissions02 May 1997
Nagarwala Construction Co Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPC 151 : 1997 2 CPJ 88
Tribunals and Commissions01 May 1997Ordered accordingly
Rajasthan Housing Board Vs RAM SWAROOP MEENA , For the : None.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 39 : 1997 3 CPR 570
Tribunals and Commissions01 May 1997Compensation awarded
BABU RAM THAKUR Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 315 : 1997 2 CPR 216
Tribunals and Commissions30 Apr 1997Complaint dismissed
ANUP KUMAR GHOSE Vs T.K. BISWAS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 469
Tribunals and Commissions30 Apr 1997Appeals disposed of
VICE PRESIDENT, HCL LTD. Vs UMESH CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 1997 2 CPC 463 : 1998 1 CPJ 353
Tribunals and Commissions29 Apr 1997Order modified with costs
GURWANT PAL SINGH VIRK Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 303 : 1997 3 CPJ 498
Tribunals and Commissions29 Apr 1997Appeal allowed
PREM NATH Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 208
Tribunals and Commissions29 Apr 1997Appeal dismissed
MATADEEN Vs DAYA RAM
National Consumer Disputes Redressal Commission · 1997 2 CPC 500 : 1997 3 CPJ 451 : 1998 1 CLT 102
Tribunals and Commissions29 Apr 1997Appeal dismissed
GURCHARAN SINGH FALAK Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 86 : 1997 2 CPJ 505
Tribunals and Commissions29 Apr 1997Appeal partly allowed
PUNJAB STATE ELECTRICITY BOARD Vs HARI RAM
National Consumer Disputes Redressal Commission · 1997 1 CPC 640 : 1997 3 CPJ 158
Tribunals and Commissions29 Apr 1997Appeal partly allowed
DES RAJ GUPTA Vs LUDHIANA IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1997 2 CPJ 310 : 1998 1 CLT 351
Tribunals and Commissions28 Apr 1997Complaint allowed
PRABHAT KUMAR SHARMA Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPR 65 : 1997 3 CPJ 45
Tribunals and Commissions24 Apr 1997Enquiries discharged
JAINA PROPERTIES PVT. LTD Vs State
National Consumer Disputes Redressal Commission · 1998 3 CPJ 54 : 1998 3 CPR 238 : 1999 1 CLT 128
Tribunals and Commissions24 Apr 1997Appeals dismissed
GOLDEN FORESTS INDIA LTD. Vs Sumitra Devi
National Consumer Disputes Redressal Commission · 1997 2 CPC 85 : 1997 2 CPJ 303
Tribunals and Commissions24 Apr 1997
ORIENTAL INSURANCE CO LTD Vs Shakarbhai Ramdas Marfatia
National Consumer Disputes Redressal Commission · 1997 2 CPC 171 : 1997 2 CPJ 17 : 1997 2 CPR 45
Tribunals and Commissions24 Apr 1997
SHANMUGAM Vs DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 447 : 1997 3 CPR 203
Tribunals and Commissions22 Apr 1997Appeal allowed
O.P.MAHAIAN Vs GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 1997 2 CPJ 402