Tribunals and Commissions14 May 1997 Appeal dismissed
S.N.NAMBOODIRI Vs Haneefa
National Consumer Disputes Redressal Commission · 1998 1 CPJ 389
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,160 of 1,389
Tribunals and Commissions13 May 1997Appeal allowed in part
ADARSHA RESIDENTIAL Vs NARAYANA RAO NOULE
National Consumer Disputes Redressal Commission · 1997 3 CPR 385 : 1997 5 CTJ 638 : 1998 1 CPC 81 : 1998 2 CPJ 436
Tribunals and Commissions13 May 1997Appeal allowed
RAKSHA GOYAL Vs SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA, SHIMLA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 250 : 1997 3 CPR 415
Tribunals and Commissions13 May 1997Appeal dismissed
BALBIR SINGH SABHARWAL Vs HARYANA STATE ELECTRICITY BOARD through SDO
National Consumer Disputes Redressal Commission · 1997 2 CPJ 165
Tribunals and Commissions13 May 1997Appeal partly allowed
B.G.ACHAR Vs Bank of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 262 : 1997 2 CPJ 332 : 1997 2 CPR 201
Tribunals and Commissions13 May 1997Complaint dismissed
PALLATTU GEORGE Vs THANKAM PUNNOOSE
National Consumer Disputes Redressal Commission · 1997 3 CPJ 341 : 1997 3 CPR 167 : 1998 1 CPC 339
Tribunals and Commissions13 May 1997Complaint partly allowed
MUNSHI RAM CHHABRA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 2 CPC 147 : 1997 2 CPJ 351
Tribunals and Commissions12 May 1997Complaint dismissed
D.K.SOOD Vs SULTANJEE ENTERPRISES
National Consumer Disputes Redressal Commission · 1997 2 CPJ 46
Tribunals and Commissions12 May 1997Appeal partly allowed
Unit Trust of India Vs RASHI DHAWAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 21
Tribunals and Commissions12 May 1997Appeal disposed of
ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs RAMASAMY PILLAI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 475
Tribunals and Commissions12 May 1997Appeals dismissed
MATHEW K. KATTIMATTOM, CHIEF REPRESENTATIVE, UNIT TRUST OF INDIA Vs CHIEF GENERAL MANAGER, KERALA TELECOM CIRCLE
National Consumer Disputes Redressal Commission · 1998 1 CPJ 138
Tribunals and Commissions12 May 1997Case remanded back
Reliance Industries Ltd. Vs DIPA DUTTA GUPTA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 284 : 1998 1 CPR 355
Tribunals and Commissions09 May 1997Complaint dismissed
THOMAS MATHEW Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 90 : 1997 3 CPR 40
Tribunals and Commissions09 May 1997Petition allowed
C.E.S.C. Ltd. Vs SUMITA PAL
National Consumer Disputes Redressal Commission · 1997 2 CPR 92 : 1997 3 CPJ 116
Tribunals and Commissions09 May 1997Revision Petition allowed
KORES INDIA LTD. Vs SHAKTI PREM SETHI
National Consumer Disputes Redressal Commission · 1997 2 CPC 274 : 1997 2 CPR 226 : 1998 2 CPJ 248
Tribunals and Commissions09 May 1997
Maa Kamaksha Marble Industries Vs STATE OF MADHYA PRADESH
National Consumer Disputes Redressal Commission · 1997 2 CPC 116 : 1997 2 CPJ 83 : 1997 2 CPR 96
Tribunals and Commissions09 May 1997
RaVs Exports P Ltd Vs Air France Cargo
National Consumer Disputes Redressal Commission · 1997 2 CPC 202 : 1997 3 CPJ 112 : 1997 3 CPR 398
Tribunals and Commissions09 May 1997
LIC OF INDIA Vs KANCHAN MURLIDHAR AKKALWAR
National Consumer Disputes Redressal Commission · 1997 2 CPC 123 : 1997 2 CPJ 40 : 1997 2 CPR 55
Tribunals and Commissions08 May 1997petition partly allowed
New India Assurance Co. Ltd. Vs BENGAL TODDER MILLS
National Consumer Disputes Redressal Commission · 1997 2 CPC 371 : 1997 2 CPR 290 : 1997 3 CPJ 110
Tribunals and Commissions08 May 1997Allowed
INDUSTRIAL CO-OPERATIVE FEDERATION LTD. Vs KERALA STATE RURAL WOMEN'S ELECTRONICS And ASSOCIATED ROAD CARRIERS LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 4