Tribunals and Commissions19 May 1997R.P. No. 704 dismissed
SIGNET CORPORATION Vs COMMISSIONER, M.C.D., NEW DELHI
National Consumer Disputes Redressal Commission · 1997 2 CPC 408 : 1997 2 CPR 179 : 1997 3 CPJ 6
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,159 of 1,389
Tribunals and Commissions19 May 1997
INDIAN AIRLINES LTD. Vs V.J.PHILIP
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 23 : 1997 1 CPR 47 : 1997 3 CPJ 119
Tribunals and Commissions19 May 1997
AMAR PAL SINGH Vs U.P.FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 13 : 1997 2 CPC 236 : 1997 2 CPR 128 : 1997 3 CPJ 65 : 1998 1 CLT 188 : 1998 6 CTJ 256
Tribunals and Commissions19 May 1997
Indain Airlines Ltd Vs V J Phili
National Consumer Disputes Redressal Commission · 1997 2 CPC 100 : 1997 2 CPJ 32 : 1997 2 CPR 87
Tribunals and Commissions19 May 1997
SIRPUR PAPER MILLS LTD Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 210 : 1997 2 CPJ 36 : 1997 2 CPR 81 : 1998 1 CLT 165
Tribunals and Commissions19 May 1997
ENGINEERS INTERNATIONAL Vs D V Vasudev Rao
National Consumer Disputes Redressal Commission · 1997 1 CPC 76 : 1997 2 CPJ 119
Tribunals and Commissions16 May 1997Appeals dismissed
Benny Joseph Vs C.S.COMPANY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 9
Tribunals and Commissions16 May 1997Appeal dismissed with costs
United India Insurance Co. Ltd. Vs NEENA AGGARWAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 587
Tribunals and Commissions16 May 1997Appeal dismissed
EROS COPRA And OIL TRADERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 11
Tribunals and Commissions16 May 1997Appeal disposed of
RAJIV RANJAN Vs BYFORD LEASING LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 183
Tribunals and Commissions16 May 1997Complaint allowed
T.P. VIJAYAN Vs BRANCH MANAGER, BRITISH BANK OF THE MIDDLE EAST
National Consumer Disputes Redressal Commission · 1997 3 CPR 252 : 1998 1 CPJ 251 : 1998 2 CPC 647
Tribunals and Commissions16 May 1997
Precision Drilling Equipments India Ltd Vs NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 1998 1 CPJ 559
Tribunals and Commissions15 May 1997Appeals accepted
PREM SINGH Vs Oriental Insurance Co
National Consumer Disputes Redressal Commission · 1997 2 CPJ 278 : 1998 1 CLT 516
Tribunals and Commissions15 May 1997Complaint allowed with costs
MALKHAN SINGH Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 493
Tribunals and Commissions15 May 1997Complaint dismissed
HEBRON PHARMACEUTICALS (PVT.) LTD. Vs M. JOHANEN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 71
Tribunals and Commissions15 May 1997Appeal dismissed
H.P. STATE COOPERATIVE BANK LTD. Vs NISHA RAJ
National Consumer Disputes Redressal Commission · 1997 2 CPC 26 : 1997 2 CPJ 169
Tribunals and Commissions14 May 1997Complaint allowed with costs
ALEYAMMA VERGHESE Vs CHAIRMAN-CUM-MANAGING DIRECTOR NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 143 : 1998 1 CPR 178
Tribunals and Commissions14 May 1997Appeal disposed of
P.C.JANARDHANAN Vs Manager, Indian Bank
National Consumer Disputes Redressal Commission · 1997 3 CPR 427 : 1998 1 CPC 56 : 1998 1 CPJ 149
Tribunals and Commissions14 May 1997Appeal dismissed
DILIP BASAK Vs BISWANATH BASAK
National Consumer Disputes Redressal Commission · 1997 3 CPJ 236 : 1998 1 CPR 501
Tribunals and Commissions14 May 1997Appeal dismissed
NEW INDIA ASSURANCE CO Vs VISHAL SPUN PIPES
National Consumer Disputes Redressal Commission · 1997 2 CPC 165 : 1997 2 CPJ 238 : 1997 2 CPR 234