Tribunals and Commissions30 May 1997
A V Thomas And Co Ltd Vs Meridian Apparel
National Consumer Disputes Redressal Commission · 1997 2 CLT 545 : 1997 2 CPC 232 : 1997 2 CPR 271 : 1998 2 CPJ 1
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,157 of 1,389
Tribunals and Commissions29 May 1997Appeal partly allowed
SARAT EQUIPMENTS Vs INTER-UNIVERSITY CONSORTIUM
National Consumer Disputes Redressal Commission · 1997 2 CPC 400 : 1997 2 CPR 247 : 1997 3 CPJ 54 : 1998 1 CLT 191
Tribunals and Commissions29 May 1997Revision Petition allowed
TELECOM DISTRICT ENGINEER, PONDICHERRY Vs R.SHANGMUGAM
National Consumer Disputes Redressal Commission · 1997 2 CPC 477 : 1997 2 CPR 115 : 1997 3 CPJ 38 : 1998 1 CLT 196
Tribunals and Commissions29 May 1997Petition allowed
New India Assurance Co. Ltd. Vs B.K. VASHIST
National Consumer Disputes Redressal Commission · 1997 2 CPC 368 : 1997 2 CPR 219 : 1997 3 CPJ 101
Tribunals and Commissions29 May 1997Petition dismissed
RATIKANTA PANDA Vs SATYANANDA SAHOO
National Consumer Disputes Redressal Commission · 1997 2 CPC 391 : 1997 2 CPR 295 : 1997 3 CPJ 94 : 1998 1 CLT 89
Tribunals and Commissions29 May 1997Appeal dismissed
N.Ramasamy Vs KISHORE KUMAR GOKAL DAS
National Consumer Disputes Redressal Commission · 1997 2 CPC 356 : 1997 2 CPR 230 : 1997 3 CPJ 74
Tribunals and Commissions29 May 1997Ordered accordingly
DELHI DEVELOPMENT AUTHORITY Vs KRISHAN LAL NANDRAYOG
National Consumer Disputes Redressal Commission · 1997 2 CPC 252 : 1997 2 CPR 148 : 1997 3 CPJ 57 : 1998 1 CLT 199 : 2006 2 CPC 659
Tribunals and Commissions29 May 1997Appeal dismissed
National Insurance Co. Ltd. Vs GULER COOPERATIVE TRANSPORT
National Consumer Disputes Redressal Commission · 1997 2 CPC 158 : 1997 3 CPJ 27 : 1998 1 CLT 81
Tribunals and Commissions29 May 1997Revision petition disposed of
New India Assurance Co. Ltd. Vs ABHIJIT NANDY
National Consumer Disputes Redressal Commission · 1997 2 CPC 365 : 1997 2 CPR 151 : 1997 3 CPJ 62 : 1998 1 CLT 206
Tribunals and Commissions29 May 1997Appeal disposed of
KAILASH KUMAR SHARMA Vs HARI CHARAN MATHUR
National Consumer Disputes Redressal Commission · 1997 2 CPC 345 : 1997 2 CPR 126 : 1997 3 CPJ 41 : 1998 1 CLT 251
Tribunals and Commissions29 May 1997Appeal partly allowed
State of Punjab Vs MALKIAT SINGH GILL
National Consumer Disputes Redressal Commission · 1997 2 CPC 414 : 1997 2 CPR 214 : 1997 3 CPJ 51
Tribunals and Commissions29 May 1997Appeal dismissed
Oriental Insurance Company Ltd. Vs LEO EARTHMOVER (P) LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 373 : 1998 1 CPC 200 : 1998 1 CPR 408
Tribunals and Commissions29 May 1997
SUPREME CHEMICAL INDUSTRIES Vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 43 : 1997 2 CPC 474 : 1997 2 CPJ 95 : 1997 2 CPR 140
Tribunals and Commissions29 May 1997
THUMBA YELLAIAH Vs SUPERINTENDENT OF POLICE
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 46 : 1997 2 CPC 480 : 1997 2 CPR 184 : 1997 3 CPJ 77 : 1998 1 CLT 40 : 1998 6 CTJ 12
Tribunals and Commissions29 May 1997
R.P.KAPOOR Vs BHARAT BHUSHAN AND CO.
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 30 : 1997 2 CPC 380 : 1997 2 CPR 125 : 1997 3 CPJ 80 : 1998 1 CLT 208
Tribunals and Commissions29 May 1997
MD.ASLAM Vs IDEAL NURSING HOME
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 31 : 1997 2 CPC 243 : 1997 2 CPR 109 : 1997 3 CPJ 81
Tribunals and Commissions29 May 1997
NATIONAL CONSUMER AWARENESS GROUP (REGD.) Vs HOUSING COMMISSIONER, PUNJAB HOUSING DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 32 : 1997 2 CPC 609 : 1997 3 CPJ 88 : 1997 3 CPR 36 : 1998 1 CLT 9
Tribunals and Commissions29 May 1997
GAUHATI CO-OPERATIVE URBAN BANK LTD. Vs SANTOSH KUMAR TEWARI
National Consumer Disputes Redressal Commission · 1997 0 ACJ 567 : 1997 0 NCDRC 27 : 1997 2 CPC 257 : 1997 2 CPR 111 : 1997 3 CPJ 68
Tribunals and Commissions29 May 1997
ALIA BEGUM Vs L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 12 : 1997 3 CPJ 106 : 1997 3 CPR 60 : 1997 5 CTJ 682 : 1998 1 CPC 3
Tribunals and Commissions29 May 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VEENA KAKKAR
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 33 : 1997 2 CPC 339 : 1997 2 CPR 257 : 1997 3 CPJ 98