Tribunals and Commissions11 Jun 1997Complaint dismissed
GARE DEVAMMA Vs SUPERINTENDENT, AREA HOSPITAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 613
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,155 of 1,389
Tribunals and Commissions10 Jun 1997Complaint allowed with costs
NARENDRA PAL SINGH Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 1998 1 CPJ 565
Tribunals and Commissions10 Jun 1997Complaint partly allowed
BISHAMBHAR LAL BHATIA Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1998 1 CPJ 410
Tribunals and Commissions09 Jun 1997Appeal allowed
B.NARASAIAH Vs KANDE LAXMAIAH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 489
Tribunals and Commissions09 Jun 1997Appeal dismissed
Shaik Rahim Vs MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1998 2 CPC 694 : 1998 2 CPJ 394 : 1998 3 CPR 237
Tribunals and Commissions06 Jun 1997Complaint allowed
PREM LATA GAUTAM Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 1998 1 CPJ 570
Tribunals and Commissions06 Jun 1997Appeals allowed
Neeta Sharma Vs RELIANCE POLYETHYLENE LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 254 : 1998 1 CPR 412
Tribunals and Commissions06 Jun 1997Notice of enquiry issued
SACHDEVA And SONS-s Vs STATE TRADING CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 37
Tribunals and Commissions05 Jun 1997Appeal dismissed
VASUNDARA ENTERPRISES Vs KATTI SIVA KUMARI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 200
Tribunals and Commissions05 Jun 1997Appeal dismissed with costs
IMPROVEMENT TRUST, GURDASPUR Vs SATYA DEVI
National Consumer Disputes Redressal Commission · 1997 2 CPC 316 : 1997 2 CPJ 376 : 1998 1 CLT 448
Tribunals and Commissions04 Jun 1997Appeal disposed of
STATION SUPERINTENDENT, ALAPPUZHA RAILWAY STATION Vs THOMAS K.J.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 370
Tribunals and Commissions03 Jun 1997Appeal dismissed
Branch Manager, Oriental Insurance Co. Ltd. Vs R.POCHAIAH
National Consumer Disputes Redressal Commission · 1997 3 CPJ 573 : 1998 1 CPR 401
Tribunals and Commissions03 Jun 1997Appeal dismissed
RAMAKRISHNA AUTO SERVICE Vs BONDA VEERABHADRA RAO
National Consumer Disputes Redressal Commission · 1997 3 CPJ 605
Tribunals and Commissions02 Jun 1997Complaint dismissed
N.ARJUNAN Vs A.Natarajan
National Consumer Disputes Redressal Commission · 1999 1 CPJ 142
Tribunals and Commissions30 May 1997Ordered accordingly
DEFENCE COLONY SAHAKARI AVAS SAMITI LTD. Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1997 2 CLT 547 : 1997 2 CPC 250 : 1997 2 CPR 268 : 1997 3 CPJ 46
Tribunals and Commissions30 May 1997Appeal dismissed
National Insurance Co. Ltd. Vs RAJASTHAN TUBE MANUFACTURING CO. LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 362 : 1997 2 CPR 225 : 1997 3 CPJ 125
Tribunals and Commissions30 May 1997Appeal dismissed
SUPREME BUILDERS Vs VEERSEVA URBAN CO-OP. BANK LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 471 : 1997 2 CPR 282 : 1997 3 CPJ 16 : 1998 1 CLT 209
Tribunals and Commissions30 May 1997Revision Petition allowed
Standard Chartered Bank Vs P.N.TANTIA
National Consumer Disputes Redressal Commission · 1997 2 CPC 411 : 1997 2 CPR 237 : 1997 3 CPJ 3
Tribunals and Commissions30 May 1997Appeal dismissed
Bhandari Interstate Carriers Vs A.K.SYNTHETICS
National Consumer Disputes Redressal Commission · 1997 2 CPC 244 : 1997 2 CPR 302 : 1997 3 CPJ 42
Tribunals and Commissions30 May 1997Appeal partly allowed
Oriental Insurance Co. Ltd. Vs BACHHU DEBNATH
National Consumer Disputes Redressal Commission · 1997 2 CPC 373 : 1997 2 CPR 242 : 1997 3 CPJ 60