Tribunals and Commissions18 Jun 1997Appeal dismissed with costs
A.P.BHATNAGAR And SMT. NIRMALA BHATNAGAR Vs N.K.PATNAIK
National Consumer Disputes Redressal Commission · 1997 3 CPJ 368 : 1998 1 CPC 317
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,154 of 1,389
Tribunals and Commissions17 Jun 1997Appeal allowed with costs
Senior Regional Manager, Food Corporation of India Vs KISHORI LAL SHAM LAL, RICE MILLS
National Consumer Disputes Redressal Commission · 1997 2 CPC 631 : 1997 2 CPJ 582 : 1997 3 CPR 130
Tribunals and Commissions17 Jun 1997Appeal allowed
UNITED INDIA INSURANCE CO.LTD Vs P.DURAIPANDIYAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 280
Tribunals and Commissions17 Jun 1997Order set aside
SUPERINTENDING ENGINEER Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPC 645 : 1997 3 CPJ 7
Tribunals and Commissions17 Jun 1997Complaint dismissed
JINDAL POLYSTER And STEEL LTD Vs Bank of America
National Consumer Disputes Redressal Commission · 1997 3 CPJ 277
Tribunals and Commissions17 Jun 1997
P.S.SANDHU Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 9 : 1997 3 CPJ 18 : 1997 3 CPR 43 : 1998 1 CPC 73
Tribunals and Commissions16 Jun 1997Appeal allowed
JOSE K. THOMAS Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1997 3 CPR 239 : 1998 1 CPJ 171
Tribunals and Commissions16 Jun 1997Appeal allowed
DIVISIONAL RAILWAY MANAGER Vs P.IBRAHIM
National Consumer Disputes Redressal Commission · 1998 1 CPJ 266
Tribunals and Commissions16 Jun 1997Appeal dismissed
MAHARASHTRA HYBRID SEEDS CO.LTD Vs Prasad
National Consumer Disputes Redressal Commission · 1998 2 CPJ 320
Tribunals and Commissions16 Jun 1997Appeal dismissed
SHRIMATI KULWINDER KAUR Vs KIRANPREET KAUR MAKKAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 354 : 1998 1 CLT 445
Tribunals and Commissions16 Jun 1997Petition disposed of
Harjot Ahluwalia Vs SPRING MEADOWS HOSPITAL
National Consumer Disputes Redressal Commission · 1997 2 CPC 593 : 1997 2 CPJ 98 : 1997 3 CPR 1 : 1998 1 CLT 212
Tribunals and Commissions13 Jun 1997Complaint allowed with costs
Chet Ram Chauhan Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 67 : 1997 2 CPJ 526 : 1997 2 CPR 307
Tribunals and Commissions13 Jun 1997Complaint disposed of
LAKSHMI RAJAN Vs MALAR HOSPITALS LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPR 90 : 1998 3 CPJ 586
Tribunals and Commissions13 Jun 1997Enquiry discharged
DIRECTOR GENERAL (I And R) Vs OUDH SUGAR MILLS LTD., BOMBAY
National Consumer Disputes Redressal Commission · 1998 1 CLT 688 : 1998 3 CPJ 34
Tribunals and Commissions12 Jun 1997Complaint dismissed
FARM FRESH FOODS PRIVATE LTD. Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 1 CLT 595 : 1997 2 CPJ 449
Tribunals and Commissions12 Jun 1997Appeal disposed of
MAJOR LOKNATH JAGGI (RETD.) Vs CHAIRMAN/CHIEF EXECUTIVE OFFICER, BHOPAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 540
Tribunals and Commissions12 Jun 1997Complaint dismissed
KONE ELEVATOR INDIA LTD. Vs OLYMPIC SECURITY SERVICES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 175
Tribunals and Commissions12 Jun 1997Appeal dismissed with costs
New India Assurance Co. Ltd. Vs AKHERAJ LUNIA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 333
Tribunals and Commissions11 Jun 1997Complaint dismissed
S.K.GUPTA Vs NAGAR VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 284
Tribunals and Commissions11 Jun 1997Appeal disposed of
Jagjit Singh Vs KNOCKOUT
National Consumer Disputes Redressal Commission · 1997 2 CPC 113 : 1997 2 CPJ 372 : 1998 1 CLT 449