Tribunals and Commissions30 May 1997Complaint dismissed
KALINGA CABLE INDUSTRIES Vs UNITED COMMERCIAL BANK
National Consumer Disputes Redressal Commission · 1997 2 CPC 614 : 1997 3 CPJ 85 : 1997 3 CPR 19 : 1998 1 CLT 227 : 1998 1 CLT 30
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,156 of 1,389
Tribunals and Commissions30 May 1997Complaint allowed
SATYA PARKASH SOOD Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1997 2 CPJ 534 : 1997 3 CPR 380
Tribunals and Commissions30 May 1997
ROHA-ASHTAMI CO-OPERATIVE URBAN BANK LTD. Vs MANJUM NISSAR YERUNKAR
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 54 : 1997 2 CPC 398 : 1997 2 CPR 240 : 1997 3 CPJ 1 : 1997 3 CPJ 83
Tribunals and Commissions30 May 1997
VICE-CHAIRMAN, A.P.HOUSING BOARD Vs A.P.HOUSING BOARD (LIG) HOUSING BENEFICIARIES ASSOCIATION
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 5 : 1997 2 CPC 491 : 1997 2 CPR 274 : 1998 1 CPJ 7
Tribunals and Commissions30 May 1997
JASMINE PATEL Vs R.J.MANEK SHAH
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 6 : 1997 2 CPC 343 : 1997 2 CPR 223 : 1997 3 CPJ 14 : 1998 1 CLT 248
Tribunals and Commissions30 May 1997
RAJENDRA KUMAR SAWHNEY Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 7 : 1997 2 CPC 386 : 1997 2 CPR 292 : 1997 3 CPJ 26 : 1998 1 CLT 233
Tribunals and Commissions30 May 1997
A.B.SHOREWAL Vs LAKHANPUR CO-OPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 10 : 1997 2 CLT 536 : 1997 2 CPC 228 : 1997 2 CPR 159 : 1998 1 CPJ 19 : 1998 6 CTJ 24
Tribunals and Commissions30 May 1997
GENERAL MANAGER TELECOM DISTT.,CHANDIGARH Vs LT.COL.S.S.SETHI (RETD.)
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 11 : 1997 2 CPC 330 : 1997 3 CPJ 122 : 1997 3 CPR 276 : 1998 1 CLT 193
Tribunals and Commissions30 May 1997
ANIL TEXTORIUM PVT. LTD. Vs RAJIV NIRANJANBHAI MEHTA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 3 : 1997 2 CPR 175 : 1997 3 CPJ 31 : 1997 5 CTJ 834 : 1998 1 CLT 79
Tribunals and Commissions30 May 1997
AJAY PRAKASH MITTAL Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 16 : 1997 2 CLT 560 : 1997 2 CPC 134 : 1997 2 CPR 233 : 1997 5 CTJ 749 : 1998 1 CPJ 2
Tribunals and Commissions30 May 1997
UNIT TRUST OF INDIA Vs RAM KESHANCHAWLA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 2
Tribunals and Commissions30 May 1997
UNITED INDIA INSURANCE CO. LTD. Vs PUSHPALAYA PRINTERS
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 4 : 1997 2 CPC 488 : 1997 2 CPR 285 : 1997 5 CTJ 731 : 1998 1 CLT 245 : 1998 1 CPJ 5
Tribunals and Commissions30 May 1997
UNIT TRUST OF INDIA Vs Ram Kishan Chawla
National Consumer Disputes Redressal Commission · 1997 2 CPC 482 : 1997 2 CPR 135 : 1998 1 CPJ 23
Tribunals and Commissions30 May 1997
P P Ismail Vs K K Radha
National Consumer Disputes Redressal Commission · 1997 2 CPC 377 : 1997 2 CPR 171 : 1998 1 CLT 18 : 1998 1 CPJ 16
Tribunals and Commissions30 May 1997
RELIANCE INDUSTRIES LTD Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 2 CPR 167 : 1998 1 CPJ 13
Tribunals and Commissions30 May 1997
Sethuraman Subramaniam Iyer Vs Triveni Nursing Home
National Consumer Disputes Redressal Commission · 1998 0 CTJ 110 : 1998 1 CLT 242 : 1998 1 CPJ 10
Tribunals and Commissions30 May 1997
H R S Goel And Sarojini Goel Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 2 CPC 336 : 1997 2 CPR 260 : 1998 1 CPJ 31
Tribunals and Commissions30 May 1997
MAHARASHTRA STATE ELECTRICITY BOARD Vs SHESHRAO
National Consumer Disputes Redressal Commission · 1997 2 CPC 354 : 1997 2 CPR 217 : 1998 1 CLT 186 : 1998 1 CPJ 94
Tribunals and Commissions30 May 1997
R Shanmugasundaram Vs TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 2 CPC 384 : 1997 2 CPR 299 : 1998 1 CPJ 96
Tribunals and Commissions30 May 1997
P Jagadeesan Vs TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 2 CPC 375 : 1997 2 CPR 235 : 1998 1 CPJ 1