Tribunals and Commissions29 May 1997
DIVISIONAL ENGINEER (C.F.), CALCUTTA TELEPHONES Vs R.MALATI SINHA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 37 : 1997 2 CLT 551 : 1997 2 CPC 255 : 1997 2 CPJ 126 : 1997 2 CPR 166
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,158 of 1,389
Tribunals and Commissions29 May 1997
R.P.KAPOOR Vs TATA IRON AND STEEL CO. LTD.
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 35 : 1997 2 CPC 381 : 1997 2 CPJ 121 : 1997 2 CPR 153
Tribunals and Commissions29 May 1997
UNITED INDIA INSURANCE CO. LTD. Vs BEARING TRADERS AND MILLS STORES
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 18 : 1997 2 CPC 485 : 1997 2 CPR 132 : 1997 3 CPJ 104 : 1997 5 CTJ 919
Tribunals and Commissions29 May 1997
GENERAL MANAGER, HOTEL KANISHKA Vs SAROJ ATTAL
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 28
Tribunals and Commissions29 May 1997
RAJANI PATWARI Vs L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1997 0 NCDRC 26 : 1997 2 CPC 388 : 1997 2 CPR 254 : 1997 3 CPJ 48
Tribunals and Commissions29 May 1997
RAVNEET SINGH BAGGA Vs KLM ROYAL DUTCH AIRLINES
National Consumer Disputes Redressal Commission · 1997 2 CPC 618 : 1997 2 CPJ 134 : 1997 3 CPR 25
Tribunals and Commissions29 May 1997
NATIONAL INSURANCE CO LTD Vs Premjibhai Ranchhodbhai Hodar Mangrol Matsyagandha
National Consumer Disputes Redressal Commission · 1997 2 CPC 359 : 1997 2 CPR 251 : 1998 1 CPJ 100
Tribunals and Commissions29 May 1997
Jai Dev Agarwal Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 2 CPC 341 : 1997 2 CPJ 117 : 1997 2 CPR 245 : 1998 1 CLT 250
Tribunals and Commissions29 May 1997
Gurbhed Singh Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 334 : 1997 2 CPJ 124 : 1997 2 CPR 156
Tribunals and Commissions29 May 1997
CONSUMER PROTECTION COUNCIL Vs M Sundaram
National Consumer Disputes Redressal Commission · 1997 2 CLT 540 : 1997 2 CPC 247 : 1997 2 CPR 164 : 1998 2 CPJ 3
Tribunals and Commissions29 May 1997
LIFE INSURANCE CORPORATION OF INDIA Vs Anu Mohanot , M. Venugopal V. L1c , 1994 2 Scc 232
National Consumer Disputes Redressal Commission · 1997 2 CPC 347 : 1997 2 CPJ 129 : 1997 2 CPR 118 : 1998 1 CLT 201
Tribunals and Commissions27 May 1997Appeal dismissed
CHAIRMAN-CUM-MANAGING DIRECTOR, GOLDEN FOREST INDIA LTD. Vs Champa Devi
National Consumer Disputes Redressal Commission · 1997 2 CPJ 369 : 1998 1 CPC 185 : 1998 1 CPR 283
Tribunals and Commissions27 May 1997Appeal allowed
EXECUTIVE OFFICER Vs P.VENUGOPALAM
National Consumer Disputes Redressal Commission · 1998 2 CPJ 267
Tribunals and Commissions26 May 1997Appeal allowed
H.C. PHOTOSTAT And TYPEWRITERS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 476 : 1998 1 CLT 82
Tribunals and Commissions22 May 1997Appeal dismissed
CHAMAN LAL SHARMA Vs SUPERINTENDING ENGINEER, UBDC
National Consumer Disputes Redressal Commission · 1997 2 CPJ 302 : 1998 1 CLT 346
Tribunals and Commissions22 May 1997Appeal allowed
RAM CHAND Vs ESTATE OFFICER, URBAN ESTATE
National Consumer Disputes Redressal Commission · 1997 2 CPJ 321
Tribunals and Commissions21 May 1997Allowed
NAGINDER KAUR KOHLI Vs Consumer Protection Act, 1986 - Section 15 - - Insurance - Fair Chance - shop insured with opposite party - Shutter broken - Shop ransacked -Claim -Opposite party required books of a/c - Not produced
National Consumer Disputes Redressal Commission · 1997 2 CPJ 545 : 1997 3 CPR 347
Tribunals and Commissions21 May 1997Complaint dismissed
A-Z MARBLES And CHEMICALS SIRMOUR, H.P. Vs Himachal Pradesh State Electricity Board
National Consumer Disputes Redressal Commission · 1997 2 CPC 51 : 1997 2 CPJ 109
Tribunals and Commissions21 May 1997Appeal & cross objections disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs R.P.SONI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 606 : 1998 1 CLT 107
Tribunals and Commissions19 May 1997Complaint allowed
MAHESH SINGH SOLANKI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1997 2 CPC 676 : 1997 2 CPJ 211 : 1997 3 CPR 288