Tribunals and Commissions26 Jun 1997Appeal dismissed
RALLABHANDI NARASIMHAM Vs Commissioner for Government Examinations
National Consumer Disputes Redressal Commission · 1998 1 CPJ 586
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,153 of 1,389
Tribunals and Commissions25 Jun 1997Appeal allowed
HEM RAJ MAHAJAN Vs H.P. NAGAR VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 467 : 1998 1 CPR 295
Tribunals and Commissions25 Jun 1997Appeal partly allowed
Manager, New India Assurance Co. Ltd Vs DEVAKRUPA COTTON TRADERS
National Consumer Disputes Redressal Commission · 1998 2 CPJ 302
Tribunals and Commissions25 Jun 1997Application dismissed
ANAND THEATRE Vs CENTRAL CIRCUIT CINE ASSOCIATION, JAIPUR
National Consumer Disputes Redressal Commission · 1997 3 CPR 506 : 1998 3 CPJ 45
Tribunals and Commissions25 Jun 1997Appeal dismissed
MEGNA PRIVATE LTD. Vs SALIL KUMAR GHOSH
National Consumer Disputes Redressal Commission · 1997 3 CPJ 377 : 1998 1 CPC 336 : 1998 1 CPR 197
Tribunals and Commissions24 Jun 1997Complaint dismissed
New India Assurance Co. Ltd. Vs JATINDER KUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPC 505 : 1997 2 CPJ 590
Tribunals and Commissions23 Jun 1997Appeal dismissed
RAILWAY MAIL SERVICES Vs K.R.ANIL KUMAR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 607
Tribunals and Commissions23 Jun 1997Applications disposed of
S.V.R. RAO Vs BYFORD LEASING LIMITED
National Consumer Disputes Redressal Commission · 1997 2 CPJ 563 : 1997 3 CPR 328
Tribunals and Commissions20 Jun 1997Appeal dismissed
JOSEPH SEBASTIAN Vs DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 523 : 1997 3 CPR 148
Tribunals and Commissions20 Jun 1997Appeal disposed of
GENERAL MANAGER, HYDERABAD TELEPHONES Vs MIR SADAT ALI
National Consumer Disputes Redressal Commission · 1998 2 CPJ 221
Tribunals and Commissions19 Jun 1997Appeal dismissed with costs
SOWBHAGYA INVESTMENT Vs C.KARUNAKARA KURUP
National Consumer Disputes Redressal Commission · 1997 2 CPJ 507 : 1997 3 CPR 44
Tribunals and Commissions19 Jun 1997Application disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs Hero Honda Motors Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 54
Tribunals and Commissions19 Jun 1997Complaint dismissed
R.PARAMESHWARA Vs CHIEF MANAGER/STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 237 : 1998 1 CPR 508
Tribunals and Commissions19 Jun 1997Appeal allowed
KARNATAKA ELECTRICITY BOARD Vs H.V.BALACHANDRA RAO
National Consumer Disputes Redressal Commission · 1997 3 CPJ 263 : 1998 1 CPR 311
Tribunals and Commissions18 Jun 1997Complaint allowed with costs
S.N. ARUNAGIRI Vs PL.SUNDARAM
National Consumer Disputes Redressal Commission · 1997 3 CPR 463 : 1998 3 CPJ 698
Tribunals and Commissions18 Jun 1997Appeal disposed of
State Bank of India Vs Tata Iron and Steel Company Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPC 215 : 1997 2 CPJ 338 : 1998 1 CLT 371
Tribunals and Commissions18 Jun 1997Appeal allowed
NEW BHANDARI HOSPITAL Vs LOGICSTAT INTERNATIONAL PRIVATE LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 501 : 1997 2 CPJ 533 : 1998 1 CLT 330 : 1998 1 CPR 244
Tribunals and Commissions18 Jun 1997Appeal dismissed with costs
WIPRO G.E.MEDICAL SYSTEMS LTD Vs CHHANDASREE ROY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 226
Tribunals and Commissions18 Jun 1997Complaint disposed of
JYOTI CHOPRA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1997 3 CPJ 356 : 1998 1 CPC 334
Tribunals and Commissions18 Jun 1997Complaint allowed
KAUSHALYA KWATRA Vs DREAM CITY BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 309 : 1998 1 CPC 679 : 1998 1 CPR 625