Tribunals and Commissions14 Jul 1997Appeal disposed of
MARIAMMA UNNUNNI Vs ASSTT. ENGINEER, ELECTRICAL MAJOR SECTION
National Consumer Disputes Redressal Commission · 1999 1 CPJ 113
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,151 of 1,389
Tribunals and Commissions11 Jul 1997Appeal dismissed
MANAGER, AIR INDIA Vs K.K. MOIDU
National Consumer Disputes Redressal Commission · 1997 3 CPJ 552
Tribunals and Commissions11 Jul 1997Complaints allowed
S.AJIT Vs M.R.SREEDHARAN NAIR
National Consumer Disputes Redressal Commission · 1998 1 CPJ 644
Tribunals and Commissions11 Jul 1997Complaint allowed with costs
TRUEVISION COMMUNICATIONS (P) LTD. Vs JET AIRWAYS (P) LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPR 152 : 1998 3 CPJ 570
Tribunals and Commissions11 Jul 1997Complaint disposed of
P.KANDASAMY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPR 308 : 1999 1 CPJ 151
Tribunals and Commissions11 Jul 1997Complaint disposed of
AMARNATH HARBANS LAL Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1997 3 CPJ 189
Tribunals and Commissions11 Jul 1997Enquiry discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs DELHI INSTITUTE OF MANAGEMENT And SERVICES
National Consumer Disputes Redressal Commission · 1998 2 CPJ 30
Tribunals and Commissions11 Jul 1997Appeal dismissed
GRAMEENA BANK LTD. Vs CHERUKU ROOPA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 591
Tribunals and Commissions10 Jul 1997Appeal allowed in part
Branch Manager, National Insurance Company Limited Vs C.H.RATHAIAH
National Consumer Disputes Redressal Commission · 1999 2 CPJ 73
Tribunals and Commissions10 Jul 1997Appeal dismissed
Procter and Gamble Home Products Ltd. Vs RAJ DEV BHARDWAJ
National Consumer Disputes Redressal Commission · 1997 3 CPJ 251 : 1998 1 CPC 202
Tribunals and Commissions10 Jul 1997Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs KAMALESH KUMAR CHANDRAKAR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 519 : 1998 1 CPR 374
Tribunals and Commissions09 Jul 1997Complaint dismissed
POPPYS VLLEY PVT.LTD Vs MODULAR COLD ROOMS(P)LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 653
Tribunals and Commissions09 Jul 1997Appeal dismissed
Union of India Vs KEDARNATH JENA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 198 : 1998 1 CPR 334
Tribunals and Commissions09 Jul 1997Complaint dismissed
P.S.KRISHNASWAMY Vs APOLLO HOSPITAL ENTERPRISES LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPR 190 : 1999 1 CPJ 119
Tribunals and Commissions09 Jul 1997Appeal allowed
General Manager, South Eastern Railway Vs M.GOURINATH
National Consumer Disputes Redressal Commission · 1997 3 CPJ 233 : 1998 1 CPC 471 : 1998 1 CPR 337
Tribunals and Commissions08 Jul 1997Order modified
Union of India Vs D. VENKAIAH
National Consumer Disputes Redressal Commission · 1997 3 CPJ 544
Tribunals and Commissions08 Jul 1997Appeal dismissed
HIMALAYA COLD STORAGES Vs P.LAKSHMINARAYAN
National Consumer Disputes Redressal Commission · 1998 1 CPC 263 : 1998 1 CPJ 542 : 1998 1 CPR 165
Tribunals and Commissions08 Jul 1997Appeal dismissed
VINOD KUMAR GUPTA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 244 : 2013 2 CPJ 134
Tribunals and Commissions08 Jul 1997
DILIP NARAYAN BHELANDE Vs PRAKASH N. PANT
National Consumer Disputes Redressal Commission · 1998 1 CPJ 468
Tribunals and Commissions07 Jul 1997Appeal dismissed
MANAGING DIRECTOR, M.P. RAJYA KARAMCHARI AWAS NIGAM Vs BHAGWANDAS SHRIWASTAVA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 14