Tribunals and Commissions23 Jul 1997Appeal dismissed
RAJNI BANSAL Vs D.C.MITTAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 511 : 1998 1 CLT 128
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,150 of 1,389
Tribunals and Commissions23 Jul 1997Appeal partly allowed
United India Insurance Co. Ltd Vs KULWANT SINGH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 102
Tribunals and Commissions23 Jul 1997Appeal dismissed
MALLADI ACCHIYAMMA Vs Bank of India
National Consumer Disputes Redressal Commission · 1998 2 CPJ 259
Tribunals and Commissions23 Jul 1997
H K L Talwar Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 2 CPC 572 : 1997 2 CPJ 520
Tribunals and Commissions22 Jul 1997Appeal allowed
Life Insurance Corporation of India Vs NIRMALA DEVI
National Consumer Disputes Redressal Commission · 1997 2 CPC 447 : 1998 3 CPJ 285
Tribunals and Commissions22 Jul 1997Enquiry discharged
Anita Kumari Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 13
Tribunals and Commissions22 Jul 1997Complaint dismissed in limine
M.MAHADEV Vs DIRECTOR, NAGALAND STATE LOTTERIES
National Consumer Disputes Redressal Commission · 1997 3 CPJ 248 : 1997 3 CPR 48
Tribunals and Commissions22 Jul 1997Order modified
GAUTAM AUTO Vs KIRAN PRABHA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 330
Tribunals and Commissions22 Jul 1997Appeal disposed of
OM PARKASH GROVER Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 410
Tribunals and Commissions21 Jul 1997Appeal allowed
Ram Kanwar Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1997 3 CPJ 428 : 1998 1 CPC 685 : 1998 1 CPR 646
Tribunals and Commissions18 Jul 1997Complaint dismissed
BIJU @ PAUL JOSEPH Vs K.KUNHU MOHAMMED
National Consumer Disputes Redressal Commission · 1997 3 CPJ 316 : 1998 1 CPC 325
Tribunals and Commissions17 Jul 1997Appeal dismissed
Union of India Vs A.P. MATHUR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 424 : 1998 1 CPR 591
Tribunals and Commissions17 Jul 1997Complaint allowed
SHRINATHJI ISPAT LTD. Vs ORIENTAL INSU. CO. LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 531
Tribunals and Commissions17 Jul 1997Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs B.P. TIWARI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 140 : 1998 1 CPR 54
Tribunals and Commissions17 Jul 1997Appeals allowed
GENERAL MANAGER, NATIONAL INSURANCE CO. LTD Vs MD.PARVEJ ALAM
National Consumer Disputes Redressal Commission · 1999 1 CPJ 244 : 1999 1 CPR 499
Tribunals and Commissions17 Jul 1997Appeal partly allowed with costs
BRANCH MANAGER, DISTT. CO- OPERATIVE CENTRAL BANK Vs CHERUKURI PATTABHIRAMAYYA
National Consumer Disputes Redressal Commission · 1998 1 CPR 152 : 1998 3 CPJ 300
Tribunals and Commissions16 Jul 1997Appeal allowed
UNITED BANK OF INDIA Vs R.P.CHHABRA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 422 : 1998 1 CPC 521 : 1998 1 CPR 588
Tribunals and Commissions15 Jul 1997Appeal allowed
Chief Post Master General Vs KRISHNA MOHAN VERMA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 130 : 1998 1 CPC 253 : 1998 1 CPR 10
Tribunals and Commissions15 Jul 1997Appeal disposed of
EDWIN WILLIAMS Vs BIRLA ELECTRONICS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 448
Tribunals and Commissions15 Jul 1997Complaint allowed with costs
KANALA KODANDA REDDY Vs SUPERINTENDENT, DEPARTMENT OF POSTS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 616