Tribunals and Commissions04 Aug 1997Appeal disposed of
MUNISH SAHNI Vs State Bank of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 184 : 1998 2 CPC 669
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,148 of 1,389
Tribunals and Commissions04 Aug 1997Appeal allowed with cost
MAHEENDRA INDUSTRIES Vs C.L. SALIM
National Consumer Disputes Redressal Commission · 1997 3 CPJ 420
Tribunals and Commissions01 Aug 1997Appeal dismissed with costs
National Insurance Co. Ltd. Vs P.POOSAPPAN
National Consumer Disputes Redressal Commission · 1998 3 CPJ 613
Tribunals and Commissions01 Aug 1997Appeal allowed
RAJ RANI BAHL Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 286 : 1998 2 CPR 456
Tribunals and Commissions01 Aug 1997
Kaladharan K K Vs Manager Foreign Department
National Consumer Disputes Redressal Commission · 1998 3 CPJ 456
Tribunals and Commissions31 Jul 1997Appeal allowed
DISTRICT TELECOMMUNICATION MANAGER Vs A.C.DHARMARAJ
National Consumer Disputes Redressal Commission · 1997 3 CPJ 538 : 1997 3 CPR 197
Tribunals and Commissions31 Jul 1997Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs MAHAVIR SINGH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 272
Tribunals and Commissions30 Jul 1997Complaint allowed in part with costs
RANGA OIL INDUSTRIES Vs UNITED INDIA INSURANCE CO. LTD., CHITRADURGA
National Consumer Disputes Redressal Commission · 1996 3 CPR 453 : 1997 1 CPJ 601
Tribunals and Commissions30 Jul 1997Complaint allowed
INDIA CINE AGENCIES Vs UCO Bank
National Consumer Disputes Redressal Commission · 1997 3 CPJ 436
Tribunals and Commissions30 Jul 1997Appeal allowed with costs
SATPAL KAUR Vs EXECUTIVE ENGINEER, P.S.E.B.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 50
Tribunals and Commissions30 Jul 1997Complaint dismissed
NAINA SEMI CONDUCTOR LTD. Vs ANDHRA BANK FINANCIAL SERVICES LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 162
Tribunals and Commissions30 Jul 1997Appeal dismissed
MADAN LAL DAWAR Vs RAMESH
National Consumer Disputes Redressal Commission · 1998 1 CLT 385 : 1998 1 CPJ 67
Tribunals and Commissions30 Jul 1997Appeal dismissed
MAST RAM Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 17
Tribunals and Commissions29 Jul 1997Complaint allowed
CHET RAM BATHATA Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 1998 1 CLT 83 : 1998 1 CPR 58
Tribunals and Commissions29 Jul 1997Complaint dismissed
SAROJ BHANDARI Vs N.S.AHALUWALIYA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 535
Tribunals and Commissions29 Jul 1997Appeal dismissed with costs
United India Insurance Co. Ltd. Vs Jawahar Lal
National Consumer Disputes Redressal Commission · 1997 3 CPJ 361
Tribunals and Commissions29 Jul 1997
M C Mamgain Vs GENERAL MANAGER TELECOMMUNICATION
National Consumer Disputes Redressal Commission · 1997 3 CPJ 75
Tribunals and Commissions28 Jul 1997Complaint dismissed
JASBIR KAUR Vs ALL INDIA CO-OPERATIVE N.A. THRIFT AND CREDIT SOCIETY LTD., PANCHKULA
National Consumer Disputes Redressal Commission · 1997 2 CPC 20 : 1997 3 CPJ 364
Tribunals and Commissions28 Jul 1997Complaint returned
HUKMA RAJ BADLA Vs SUMESH KUMAR SURI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 401 : 1998 1 CPR 496
Tribunals and Commissions28 Jul 1997Complaint dismissed
C.C. FOOTWEAR Vs PUNJAB SMALL SCALE And EXPORT CORPN. LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 18 : 1997 3 CPJ 441