Tribunals and Commissions07 Aug 1997Enquiry disposed of
A.P.MEHTA Vs UTTAR PRADESH HOUSING And DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 53
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,147 of 1,389
Tribunals and Commissions07 Aug 1997Appeal dismissed
PRAJAPATI SARANGI Vs PRINCIPAL, ROURKELA MUNICIPAL COLLEGE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 434
Tribunals and Commissions07 Aug 1997Complaint dismissed
SUESH BAFNA Vs LUFTHANSA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 181
Tribunals and Commissions07 Aug 1997Appeal dismissed
JOGINDERA TRANSPORT Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1997 3 CPJ 223 : 1997 3 CPR 115 : 1998 1 CPC 25
Tribunals and Commissions07 Aug 1997Appeal dismissed
FATHINATHAN MICHAEL Vs TELECOM DISTRICT MANAGER, PONDICHERRY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 355 : 1998 1 CPR 348
Tribunals and Commissions06 Aug 1997Complaint disposed of
SARASWATI CHAUDHRY Vs AMERICAN EXPRESS BANK LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 213 : 1998 2 CPC 685 : 1998 2 CPR 362
Tribunals and Commissions06 Aug 1997Order affirmed
MERCANTILE CREDIT Vs Dinesh Gupta
National Consumer Disputes Redressal Commission · 1997 3 CPJ 521 : 1998 1 CPR 719
Tribunals and Commissions06 Aug 1997Appeal disposed of
Life Insurance Corporation of India Vs NIRMALA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 169
Tribunals and Commissions06 Aug 1997Appeals dismissed
MUNICIPAL COUNCIL, KOTKAPURA Vs Mulkh Raj
National Consumer Disputes Redressal Commission · 1998 3 CPJ 382
Tribunals and Commissions06 Aug 1997F.A. 1097/96 dismissed
ASSISTANT ACCOUNTS OFFICER, E.R.O. Vs N. TIMMARISHESHWAR RAO
National Consumer Disputes Redressal Commission · 1997 3 CPJ 559
Tribunals and Commissions06 Aug 1997
PUNJAB AND SIND BANK Vs Arvind Sahni
National Consumer Disputes Redressal Commission · 1997 3 CPJ 290
Tribunals and Commissions05 Aug 1997Appeal 230/97 dismissed
AIR LANKA LTD Vs S.PRASANNAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 117 : 1998 1 CPR 569
Tribunals and Commissions05 Aug 1997Appeal dismissed
National Insurance Co.Ltd Vs PITAMBAR LAL SARAVAGI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 539 : 1998 1 CPC 698 : 1998 1 CPR 632
Tribunals and Commissions05 Aug 1997Complaint disposed of
INTEGRATED EDUCATION DEVELOPMENT ORGANISATION Vs COMPUTER POINT LIMITED
National Consumer Disputes Redressal Commission · 1998 1 CPJ 230
Tribunals and Commissions05 Aug 1997Appeal dismissed
SARDOOL SINGH Vs MUNI LAL CHOPRA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 64
Tribunals and Commissions05 Aug 1997Complaint allowed with costs
NATIONAL PROCESSORS Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPC 440 : 1999 1 CPJ 73
Tribunals and Commissions05 Aug 1997Appeal allowed
R.N. SETHI Vs HARDIAL SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPC 449 : 1999 1 CPJ 33
Tribunals and Commissions05 Aug 1997Appeals dismissed
BOLISETTY RAMESH CHANDRA GUPTA Vs MANAGING DIRECTOR, HI-TECH DRUGS LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 359 : 1998 1 CPC 328 : 1998 1 CPR 603
Tribunals and Commissions04 Aug 1997O.P. disposed of
SUB FIBRE OPTICS PVT. LTD. Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 494 : 1998 1 CPR 391
Tribunals and Commissions04 Aug 1997Appeal dismissed
DELHI AUTO MOBILES LTD. Vs PARAMJIT BATTA
National Consumer Disputes Redressal Commission · 1997 2 CPC 570 : 1997 3 CPJ 138