Tribunals and Commissions27 Aug 1997Complaint dismissed
CRYSTAL PIPES AND CERAMICS PRIVATE LTD. Vs DCM DAEWOO MOTORS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 564 : 1997 3 CPJ 435
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,145 of 1,389
Tribunals and Commissions26 Aug 1997Complaint dismissed
P.JAGAN MOHAN Vs MANAGER, LIPTON (INDIA) LTD
National Consumer Disputes Redressal Commission · 1998 1 CPJ 425
Tribunals and Commissions26 Aug 1997Complaint partly allowed
VANI AGENCIES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 484 : 1998 1 CPR 226
Tribunals and Commissions26 Aug 1997Appeals allowed
MANAGER SYNDICATE BANK Vs D. KRISHNA BHAT
National Consumer Disputes Redressal Commission · 1997 3 CPJ 569 : 1998 1 CPC 513 : 1998 1 CPR 399
Tribunals and Commissions26 Aug 1997Complaint allowed
H.S.Gururaja Rao Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 513 : 1998 1 CPR 169
Tribunals and Commissions26 Aug 1997Appeal allowed
SRIKISHAN NURSING HOME Vs P.YASODA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 532
Tribunals and Commissions26 Aug 1997Appeals dismissed
NAGERCOIL MUNICIPALITY Vs B.ASOKAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 260
Tribunals and Commissions26 Aug 1997Appeal allowed
VICE-CHANCELLOR, SAMBALPUR UNIVERSITY Vs BANDITA PUJARI
National Consumer Disputes Redressal Commission · 1999 1 CPJ 200 : 1999 1 CPR 138
Tribunals and Commissions26 Aug 1997Appeal dismissed
New India Assurance Co. Ltd. Vs AMIR SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPC 584 : 1997 3 CPJ 258
Tribunals and Commissions26 Aug 1997Order set aside
PAWAN PLASTICS Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 262 : 1998 1 CLT 87
Tribunals and Commissions26 Aug 1997Complaint rejected
BALJIT KAUR DHALIWAL Vs R.J.S. DHILLON
National Consumer Disputes Redressal Commission · 1997 2 CPC 559 : 1997 3 CPJ 282
Tribunals and Commissions22 Aug 1997Appeal allowed
SECRETARY, BOARD OF SECONDARY EDUCATION Vs PACHIGOLLA ANANTHALAXMI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 464 : 1998 1 CPC 310 : 1998 1 CPR 122
Tribunals and Commissions22 Aug 1997Complaint allowed
THOMAS GEORGE Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1998 1 CPJ 511
Tribunals and Commissions22 Aug 1997Complaint partly allowed
R.G.AGENCIES Vs CONTINENTAL ENGINEERS AND CONSULTANTS LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 548 : 1998 1 CPR 204
Tribunals and Commissions22 Aug 1997Appeal dismissed
MAHABALESHWARA GANAPATHI HEGDE Vs SUPERINTENDENT OF POSTS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 145
Tribunals and Commissions22 Aug 1997Appeal dismissed
FORCE (SOCIETY NO. 596/88), NEW DELHI Vs M.GANESWARA RAO
National Consumer Disputes Redressal Commission · 1997 3 CPJ 228
Tribunals and Commissions22 Aug 1997Appeal allowed
A.S.CHOWDARY Vs V.N.RAO
National Consumer Disputes Redressal Commission · 1997 3 CPJ 293
Tribunals and Commissions22 Aug 1997Appeal allowed
SHOBA GAS AGENCIES Vs V.RAVI
National Consumer Disputes Redressal Commission · 1998 1 CPJ 351
Tribunals and Commissions21 Aug 1997Appeals partly allowed
M.I.JAFFER MARICAR Vs SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 443
Tribunals and Commissions21 Aug 1997Appeal allowed
DISTRICT ENGINEER, TELECOM DEPARTMENT Vs S.M.MARUTHAMBAL
National Consumer Disputes Redressal Commission · 1998 1 CPJ 211