Tribunals and Commissions03 Sept 1997Appeal dismissed
NILAKANTHA MISHRA (A) Vs Chief General Manager, Telecommunication
National Consumer Disputes Redressal Commission · 1998 2 CPJ 706 : 1998 3 CPR 396
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,144 of 1,389
Tribunals and Commissions03 Sept 1997Orders passed
Union of India Vs S.R.SOUNDARARAJAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 250
Tribunals and Commissions03 Sept 1997Petition dismissed
MAURICE DUMPY Vs HANDE HOSPITAL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 567
Tribunals and Commissions02 Sept 1997Appeal dismissed
JAGADISH PRASAD JAIN Vs R.T.A. KALAHANDI
National Consumer Disputes Redressal Commission · 1998 2 CPJ 602 : 1998 3 CPR 516
Tribunals and Commissions02 Sept 1997Appeal disposed of
TELECOMMUNICATION DISTRICT MANAGER Vs SASHIBALA PRUSTY
National Consumer Disputes Redressal Commission · 1997 1 CPR 76 : 1997 3 CPJ 135
Tribunals and Commissions02 Sept 1997Appeal allowed
DELHI DEVELOPMENT AUTHORITY Vs RAJINDER SINGH
National Consumer Disputes Redressal Commission · 1997 3 CPJ 405 : 1998 1 CPR 381
Tribunals and Commissions01 Sept 1997Allowed
SANDEEP SINGHAL Vs HARYANA STATE INDUSTRIAL DEVELOPMENT CORPN. LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 588 : 1997 3 CPJ 458
Tribunals and Commissions29 Aug 1997Complaint dismissed
INDIAN FARMERS FERTILIZER COPERATIVE LTD. Vs SKY PACK INTERNATIONAL EXPRESS
National Consumer Disputes Redressal Commission · 1998 2 CPJ 269
Tribunals and Commissions29 Aug 1997Application disposed of
AJAY MURDIA Vs INDCHEM ATL LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 39
Tribunals and Commissions28 Aug 1997Complaint dismissed
PREETAM SINGH Vs ASHOK LEYLAND LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 624 : 1998 3 CPR 551
Tribunals and Commissions28 Aug 1997Appeal dismissed
SYAMSUNDAR AGRAWALLA Vs ACCOUNTS OFFICER, BERHAMPUR (GANJAM) TELECOM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 51 : 1999 1 CPR 36
Tribunals and Commissions28 Aug 1997Complaint dismissed
S.NIZAR Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 529
Tribunals and Commissions28 Aug 1997Appeal dismissed
A.A.ABDU Vs BRANCH MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1998 1 CPJ 86 : 1998 2 CPC 579
Tribunals and Commissions28 Aug 1997Complaint dismissed
RAJENDRA SAHU Vs ASHOK LEYLAND LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 303 : 1999 1 CPR 310
Tribunals and Commissions28 Aug 1997Complaint disposed of
N.G.SARDANA Vs ANSAL HOUSING CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPC 26 : 1998 1 CLT 550 : 1998 3 CPJ 346
Tribunals and Commissions27 Aug 1997Appeal allowed
S.K.SHARMA Vs DIVISIONAL TRAFFIC MANAGER, NORTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 1998 1 CPJ 105
Tribunals and Commissions27 Aug 1997Ordered accordingly
SATHYA APARTMENTS' WELFARE ASSOCIATION Vs KAKUMANU CONSULTANTS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 673
Tribunals and Commissions27 Aug 1997Complaint dismissed
LAMDAA APPARELS Vs NATVAR PARIKH INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 712
Tribunals and Commissions27 Aug 1997Complaint dismissed
JOSEPHINE JOHN Vs AVIATION EXPRESS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 687
Tribunals and Commissions27 Aug 1997Appeal dismissed with costs
GHAZIABAD DEVELOPMENT AUTHORITY Vs TARA CHANDRA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 111 : 1997 3 CPR 573