Tribunals and Commissions18 Sept 1997Complaint disposed of
UMA S.SOUDI Vs COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 471 : 1998 1 CPC 566 : 1998 1 CPR 320
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,142 of 1,389
Tribunals and Commissions18 Sept 1997Case transferred
SHIMLA WATCH CO Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 220
Tribunals and Commissions18 Sept 1997Appeal partly allowed
M.K.SEBASTIAN Vs N.JAGADEESAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 242
Tribunals and Commissions18 Sept 1997Orders passed
PUSHPA BURI Vs CHAWLA DRY CLEANER
National Consumer Disputes Redressal Commission · 1997 2 CPC 429 : 1997 3 CPJ 374 : 1997 3 CPR 283 : 1998 1 CLT 518
Tribunals and Commissions18 Sept 1997Appeal dismissed
L.S.DUGGAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 477 : 1998 1 CLT 528
Tribunals and Commissions17 Sept 1997Appeal dismissed
OMNITEL INDUSTRIES LTD Vs KUSUM JAIN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 530
Tribunals and Commissions17 Sept 1997Appeal dismissed
CHAIRMAN And MANAGING DIRECTOR, INDIAN BANK Vs DOLPHIN COLD STORAGE
National Consumer Disputes Redressal Commission · 1998 1 CPJ 480 : 1998 2 CPC 598
Tribunals and Commissions16 Sept 1997Appeal allowed
LML LTD Vs Ved Prakash
National Consumer Disputes Redressal Commission · 1998 1 CPJ 121
Tribunals and Commissions16 Sept 1997Complaint dismissed
Venkatesan Vs FUSION CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1998 1 CPJ 177
Tribunals and Commissions16 Sept 1997Appeal dismissed
PARESH NATH BAKSI Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 258
Tribunals and Commissions16 Sept 1997Complaint dismissed
CHANDRA SEONI Vs FUSION CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 365
Tribunals and Commissions16 Sept 1997Appeal dismissed
NARAYAN CHOWDHURY Vs RITA PODDAR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 557
Tribunals and Commissions16 Sept 1997
DIVISIONAL MANAGER LIC OF INDIA Vs T Venkateshwarlu
National Consumer Disputes Redressal Commission · 1997 3 CPJ 332
Tribunals and Commissions15 Sept 1997Appeal dismissed with costs
ESTATE OFFICER, HUDA Vs Dev Dutt Gandhi
National Consumer Disputes Redressal Commission · 1997 2 CPC 421 : 1997 3 CPJ 508 : 1997 3 CPR 299 : 1998 1 CLT 570
Tribunals and Commissions15 Sept 1997Appeal dismissed
Oriental Insurance Co. Ltd. Vs R.K.S.KHARBANDA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 514 : 1997 3 CPR 295
Tribunals and Commissions12 Sept 1997Complaint dismissed
TOMARINO MARCEL D'CRUZ Vs MANAGEMENT OF ST. JOSEPH'S BOYS' HIGHER SECONDARY SCHOOL
National Consumer Disputes Redressal Commission · 1998 1 CPJ 340
Tribunals and Commissions12 Sept 1997Petition allowed
C.ANJANI KUMAR Vs MADRAS MEDICAL MISSION
National Consumer Disputes Redressal Commission · 1998 1 CPJ 533
Tribunals and Commissions12 Sept 1997Appeal allowed
VISHWA RANJAN Vs MANAGING DIRECTOR, ARIHANT INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 188
Tribunals and Commissions12 Sept 1997Appeal dismissed
E.P. SARASWATHI Vs Branch Manager, Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1998 1 CPC 674 : 1998 1 CPJ 24 : 1998 1 CPR 642
Tribunals and Commissions11 Sept 1997Appeal dismissed
DISTRICT MANAGER, TELEPHONES Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPC 420 : 1997 3 CPJ 598