Tribunals and Commissions24 Sept 1997Appeal dismissed
UNITED BANK OF INDIA Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 1998 1 CPJ 271
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,141 of 1,389
Tribunals and Commissions24 Sept 1997Complaint dismissed
NITHYA' APARTMENT FLAT OWNERS' WELFARE ASSOCIATION Vs PIONEER BUILDING SYNDICATE (P) LTD
National Consumer Disputes Redressal Commission · 1998 1 CPJ 90
Tribunals and Commissions24 Sept 1997Appeal disposed of
SHAH FOUNDATION Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 1998 1 CPJ 195 : 1998 2 CPC 693 : 1998 2 CPR 286
Tribunals and Commissions24 Sept 1997Appeal dismissed
SABITA KANJILAL Vs GAYATRI BERA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 200
Tribunals and Commissions24 Sept 1997Appeal dismissed
INDIAN AIRLINES Vs V.K. KHEMANI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 586 : 1997 3 CPR 327
Tribunals and Commissions23 Sept 1997Orders passed
M.K.KALYANI Vs DURAI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 602
Tribunals and Commissions23 Sept 1997Appeal dismissed
AIR India Ltd. Vs J.C. OSUKEU
National Consumer Disputes Redressal Commission · 1997 2 CPC 417 : 1997 3 CPJ 347
Tribunals and Commissions23 Sept 1997Appeal dismissed with costs
HAPPY GAS CENTRE Vs TRILOK CHAND
National Consumer Disputes Redressal Commission · 1997 2 CPC 423 : 1997 3 CPJ 589
Tribunals and Commissions22 Sept 1997Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NARINDER KUMAR BATTA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 543 : 1998 1 CLT 332
Tribunals and Commissions22 Sept 1997Appeal dismissed
S.L.DUTT Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 506 : 1998 1 CLT 324
Tribunals and Commissions22 Sept 1997Complaint disposed of
AMRISH CHOPRA Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 503
Tribunals and Commissions22 Sept 1997O.P. disposed of
VIMAL AGARWAL Vs MANAGER, ROYAL NEPAL AIRLINES CORPORATION
National Consumer Disputes Redressal Commission · 1998 3 CPJ 292
Tribunals and Commissions22 Sept 1997Appeal dismissed
Padmavati Bai Vs CHAIRMAN, HOUSING BOARD, HARYANA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 389 : 1998 1 CLT 331
Tribunals and Commissions22 Sept 1997Appeal dismissed with costs
Life Insurance Corporation of India Vs Baljit Kaur
National Consumer Disputes Redressal Commission · 1997 2 CPC 426 : 1997 3 CPJ 579 : 2000 2 CLT 149
Tribunals and Commissions19 Sept 1997Complaint disposed of
ANAND R.KATHARE Vs ANIL And SUNIL TRADERS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 642
Tribunals and Commissions19 Sept 1997Revision Petitions allowed
M.EDWARD Vs COMMISSIONER OF PAYMENTS
National Consumer Disputes Redressal Commission · 1998 1 CPC 690 : 1998 1 CPJ 154 : 1998 1 CPR 649
Tribunals and Commissions19 Sept 1997Appeal 89/1996 allowed. Appeal 96/1996 dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs NISHI AGRAWAL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 138
Tribunals and Commissions19 Sept 1997Complaint allowed
HOTEL DREAM LAND Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1997 2 CPC 574 : 1997 3 CPJ 151 : 1997 3 CPR 173
Tribunals and Commissions19 Sept 1997Appeals allowed
PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD. Vs M. SHANTHAKUMAR
National Consumer Disputes Redressal Commission · 1998 1 CPJ 30 : 1998 1 CPR 30
Tribunals and Commissions18 Sept 1997Appeal partly allowed
BHAICHANDBHAI MADHABHAI Vs Gujarat Housing Board
National Consumer Disputes Redressal Commission · 1997 3 CPR 244 : 1998 3 CPJ 524