Tribunals and Commissions10 Sept 1997Complaint disposed of
SEVENTH AVENUE EXPORTS (PVT.) LTD. Vs KUWAIT AIRWAYS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 160 : 1998 1 CPR 519
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,143 of 1,389
Tribunals and Commissions10 Sept 1997Appeal disposed of
CALCUTTA TELEPHONE Vs SAILENDRA NATH CHAKRAVARTY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 208
Tribunals and Commissions10 Sept 1997Revision dismissed
SIPANI AUTOMOBILES LTD. Vs RAMA THAKUR
National Consumer Disputes Redressal Commission · 1998 1 CPJ 261
Tribunals and Commissions09 Sept 1997Appeal dismissed
BANK OF INDIA Vs SATHYASEELAN
National Consumer Disputes Redressal Commission · 1998 1 CPJ 343 : 1998 1 CPR 513 : 1998 2 CPC 592
Tribunals and Commissions09 Sept 1997Revision allowed
MADHU MEHTA Vs DISTRICT FORUM-IV
National Consumer Disputes Redressal Commission · 1998 2 CLT 669 : 1998 2 CPJ 57 : 1998 3 CPR 260
Tribunals and Commissions09 Sept 1997Appeal partly accepted
AUDIO CLINIC THROUGH RAMESH KANT, PROP. Vs ITC EXPRESS (COURIERS And CARGO)
National Consumer Disputes Redressal Commission · 1997 2 CPC 418 : 1997 3 CPJ 150 : 1998 1 CLT 72
Tribunals and Commissions09 Sept 1997Appeal dismissed with costs
J.K.DHINGRA Vs United India Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 147
Tribunals and Commissions09 Sept 1997Appeal dismissed
ASSTT. DIRECTOR, TELECOM Vs ANIL KUMAR BANKA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 295 : 1999 1 CPR 325
Tribunals and Commissions08 Sept 1997Order set aside
BATRA THEATRE Vs HARKIRAT SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPC 419 : 1997 3 CPJ 221 : 1998 1 CLT 75
Tribunals and Commissions05 Sept 1997Appeal No. 20/97 allowed
R.N.A. AGENCIES PVT. LTD Vs RAMBIR
National Consumer Disputes Redressal Commission · 1998 1 CLT 316 : 1998 1 CPC 113 : 1998 2 CPJ 93
Tribunals and Commissions05 Sept 1997Petition dismissed
GENERAL MANAGER, TELECOM Vs CONSUMER D.R.FORUM
National Consumer Disputes Redressal Commission · 1997 3 CPJ 460
Tribunals and Commissions05 Sept 1997Appeal dismissed
M.T.N.L. Vs SIKANDAR DUTTA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 313
Tribunals and Commissions05 Sept 1997Order modified
National Insurance Co. Ltd. Vs Punjab Agro Industries Corporation Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 373 : 1998 1 CLT 629
Tribunals and Commissions04 Sept 1997Appeal allowed
HEAD MASTER, SARASWATI SISHU MANDIR Vs Niranjan Das
National Consumer Disputes Redressal Commission · 1998 3 CPJ 314 : 1999 1 CPR 225
Tribunals and Commissions04 Sept 1997Appeal dismissed
RAJENDRA PRASAD GANTAYAT Vs UTKAL AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 683 : 1998 3 CPR 389
Tribunals and Commissions04 Sept 1997Appeal allowed
SECRETARY, COUNCIL OF HIGHER SECONDARY EDUCATION Vs SACHIDANANDA DAS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 176 : 1999 1 CPR 100
Tribunals and Commissions04 Sept 1997Appeal dismissed with costs
VIVEKANANDAN CHETTIAR Vs R.MOHANDASS
National Consumer Disputes Redressal Commission · 1997 3 CPR 566 : 1998 1 CPJ 345
Tribunals and Commissions04 Sept 1997Appeal dismissed
Branch Manager, New India Assurance Co. Ltd. Vs RAJAMANOHAR
National Consumer Disputes Redressal Commission · 1997 3 CPR 562 : 1998 1 CPJ 356
Tribunals and Commissions04 Sept 1997Appeal dismissed
TELECOM DISTRICT MANAGER Vs K.RAJARAM
National Consumer Disputes Redressal Commission · 1997 3 CPR 556 : 1998 1 CPJ 359
Tribunals and Commissions04 Sept 1997Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs B.P. SINGHAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 497 : 1998 1 CLT 564