Tribunals and Commissions21 Aug 1997Appeal partly allowed
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COLTD. Vs PATANJALI GUHA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 374
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,146 of 1,389
Tribunals and Commissions20 Aug 1997Appeals dismissed
CHANDER KANTA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 595
Tribunals and Commissions20 Aug 1997Appeal allowed
Oriental Insurance Co. Ltd. Vs C.NIRMALA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 475 : 1998 1 CPR 497
Tribunals and Commissions20 Aug 1997Appeal dismissed
DARSHANABEN CHANDRAKANT BHAI MEHTA Vs HEMENDRABHAI VAKHARWALA
National Consumer Disputes Redressal Commission · 1997 3 CPR 158 : 1998 3 CPJ 180
Tribunals and Commissions20 Aug 1997Appeal dismissed with costs
NATIONAL INSURANCE COMPANY LTD Vs SARASWATI UDYOG
National Consumer Disputes Redressal Commission · 1998 1 CPC 397 : 1998 1 CPJ 101 : 1998 2 CLT 40
Tribunals and Commissions20 Aug 1997Appeal allowed
SUB-DIVISIONAL OFFICER, TELEPHONES Vs RAMA SHANKAR PANDEY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 267 : 1998 1 CPC 487 : 1998 1 CPR 310
Tribunals and Commissions20 Aug 1997Complaint returned
RAJNISH KUMAR SHARMA Vs Punjabi University
National Consumer Disputes Redressal Commission · 1997 3 CPJ 430 : 1997 3 CPR 116 : 1998 1 CPC 417
Tribunals and Commissions19 Aug 1997Order set aside
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SIRI KISHAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 572
Tribunals and Commissions19 Aug 1997Order against O.P. No. 2 dismissed
H.M.P. ENGINEERS LTD. Vs Rallis India Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 319
Tribunals and Commissions18 Aug 1997Appeal dismissed
SUB POSTMASTER, PALAPURAM Vs UNNIKRISHNA PANICKER
National Consumer Disputes Redressal Commission · 1997 3 CPJ 577
Tribunals and Commissions14 Aug 1997Petition for condonation dismissed
AUM COMPUTER TECHNOLOGIES PVT.LTD Vs RAUF ALI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 516
Tribunals and Commissions14 Aug 1997Appeal dismissed
TELECOM DISTRICT MANAGER Vs R.MOHAN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 348 : 1998 1 CPC 447 : 1998 2 CPR 391
Tribunals and Commissions14 Aug 1997Appeal allowed
CHAIRMAN, BOARD OF SCHOOL EDUCATION, HARYANA, BHIWANI Vs SUNITA RANI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 397 : 1998 1 CPC 358
Tribunals and Commissions12 Aug 1997Complaint Petition dismissed
NILAMANI SWAIN Vs Collector, Cuttack
National Consumer Disputes Redressal Commission · 1998 3 CPJ 177 : 1999 1 CPR 116
Tribunals and Commissions12 Aug 1997Appeal allowed
S.L.BHARGAVA Vs DIVISIONAL ENGINEER,(PG)
National Consumer Disputes Redressal Commission · 1997 3 CPJ 351
Tribunals and Commissions11 Aug 1997Complaint dismissed
RAM SARUP BHALLA Vs Bar Council of Punjab and Haryana
National Consumer Disputes Redressal Commission · 1998 1 CPC 418 : 1998 3 CPJ 311
Tribunals and Commissions08 Aug 1997Appeal allowed
SANDEEP VERMA Vs NET WORK LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 450 : 1998 1 CPC 486 : 1998 1 CPR 324
Tribunals and Commissions08 Aug 1997Complaint dismissed
ARULMIGHU DHANDAYUDHAPANISWAMY THIRUKOIL Vs DIRECTOR GENERAL OF POST OFFICES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 83
Tribunals and Commissions08 Aug 1997Appeal allowed
VIJAY SINGH Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1997 3 CPJ 129 : 1998 1 CPR 8
Tribunals and Commissions07 Aug 1997Application dismissed
Sudha Jain Vs PRAGATISHEEL SAMOOHIK SEHKARI KRISHI SAMITI
National Consumer Disputes Redressal Commission · 1999 1 CPJ 7