Tribunals and Commissions28 Jul 1997Appeal allowed
Godrej Agrovet Ltd. Vs V.J.THOMAS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 623 : 1998 1 CPR 491
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,149 of 1,389
Tribunals and Commissions26 Jul 1997Appeal dismissed
M.P. ELECTRICITY BOARD Vs RAM GARIB LONIA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 8
Tribunals and Commissions26 Jul 1997Appeal disposed of
DISTRICT TELECOMMUNICATIONS DEPARTMENT Vs BRIJ MOHAN SHIVHARE
National Consumer Disputes Redressal Commission · 1998 1 CPJ 146
Tribunals and Commissions26 Jul 1997Appeal allowed
ANIL KUMAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 630 : 1998 1 CPR 16
Tribunals and Commissions26 Jul 1997Revision allowed
Western Coalfields Ltd. Vs JAIN COAL DEPOT
National Consumer Disputes Redressal Commission · 1998 1 CPJ 60
Tribunals and Commissions26 Jul 1997Appeals dismissed
B.M.GAUR Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 167
Tribunals and Commissions26 Jul 1997Appeal allowed
H.K.AGRAWAL Vs CHIEF COMMERCIAL MANAGER, CENTRAL RAILWAY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 47
Tribunals and Commissions26 Jul 1997Appeal dismissed with costs
ORIENTAL INSURANCE CO.LTD Vs LEKHIRAM
National Consumer Disputes Redressal Commission · 1997 3 CPJ 179 : 1998 1 CPC 474
Tribunals and Commissions26 Jul 1997
S.K. DHINGRA Vs ANR.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 214
Tribunals and Commissions26 Jul 1997Appeal allowed
VIJAY UPADHYAYA Vs VINOD KUMAR SHRIVASTAVA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 307 : 1999 1 CPR 157
Tribunals and Commissions26 Jul 1997Complaint allowed with costs
PUTLIBAI Vs STATE BANK OF INDORE
National Consumer Disputes Redressal Commission · 1997 3 CPJ 325 : 1998 1 CPC 342 : 1998 1 CPR 503
Tribunals and Commissions25 Jul 1997Application allowed
Om Prakash Singhal Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1998 2 CPJ 36
Tribunals and Commissions25 Jul 1997Appeal allowed
PREET KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 1 CLT 336 : 1998 1 CPJ 407
Tribunals and Commissions24 Jul 1997Appeal dismissed with costs
TELECOM DISTRICT MANAGER, HISAR Vs SHYAM SUNDER INDUSTRIES
National Consumer Disputes Redressal Commission · 1997 3 CPJ 556
Tribunals and Commissions24 Jul 1997Appeals dismissed
B.M.GAUR Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 553
Tribunals and Commissions24 Jul 1997Order modified
Blue Star Ltd. Vs DISTRICT RURAL DEVELOPMENT AGENCY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 143
Tribunals and Commissions24 Jul 1997Appeal No. 242/1996 dismissed
GENERAL MANAGER, TELECOM, TELEPHONES DISTRICT Vs AJIAB SINGH ASIS
National Consumer Disputes Redressal Commission · 1997 2 CPJ 425 : 1997 3 CPR 29
Tribunals and Commissions24 Jul 1997Complaint dismissed
NATIONAL FRUIT AGENCY Vs HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING And PROCESSING CORPN. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 554
Tribunals and Commissions23 Jul 1997Complaint allowed in part
LALITH KUMAR Vs DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 402 : 1998 3 CPR 242
Tribunals and Commissions23 Jul 1997Appeal accepted
YADVINDRA PUBLIC SCHOOL Vs GUNJAN GUPTA
National Consumer Disputes Redressal Commission · 1997 2 CPC 460 : 1998 3 CPJ 703