Tribunals and Commissions07 Jul 1997Complaint dismissed
S.K.GUPTA Vs Sanjay Jain
National Consumer Disputes Redressal Commission · 1997 2 CPC 519 : 1997 2 CPJ 587 : 1998 1 CLT 110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,152 of 1,389
Tribunals and Commissions07 Jul 1997Appeal dismissed
SHARIQUE A.ALI Vs A.M.LAHARI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 611 : 1998 1 CPR 641
Tribunals and Commissions07 Jul 1997Order set aside
MADHUKAR KAMDE Vs ASALAM HUSSAIN
National Consumer Disputes Redressal Commission · 1997 3 CPJ 636 : 1998 1 CPC 480 : 1998 1 CPR 235
Tribunals and Commissions07 Jul 1997Case remanded
SUDHIR KUMAR SINGHAI Vs EXECUTIVE ENGINEER, M.P.GRIH NIRMAN MANDAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 302 : 1998 1 CPC 431
Tribunals and Commissions07 Jul 1997Appeal dismissed
ASHOK KUMAR KUKREJA Vs M.P.E.B.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 17 : 1998 2 CPC 589
Tribunals and Commissions07 Jul 1997Appeal allowed
BANK, TALLAREVU, BRANCH MANAGER, DISTT. CO-OPERATIVE CENTRAL Vs CHERUKURI PATTABHIRAMAYYA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 211 : 1998 1 CPR 499
Tribunals and Commissions07 Jul 1997Appeal dismissed
V.S.SHUKLA Vs BRIJESH KUMAR DWIVEDI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 334 : 1998 1 CPC 432
Tribunals and Commissions07 Jul 1997Complaint allowed
Ranjit Kumar Das Vs MEDICAL OFFICER, E.S.I. HOSPITAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 336
Tribunals and Commissions04 Jul 1997Complaint dismissed
A.Sambi Reddy Vs K.K.R.ENT HOSPITAL AND RESEARCH INSTITUTE
National Consumer Disputes Redressal Commission · 1997 2 CPC 662 : 1997 3 CPR 316 : 1999 1 CPJ 165
Tribunals and Commissions03 Jul 1997Appeal dismissed with costs
Life Insurance Corporation of India Vs KAMLA KAPOOR
National Consumer Disputes Redressal Commission · 1997 2 CPC 493 : 1997 2 CPJ 547 : 1998 1 CLT 327
Tribunals and Commissions03 Jul 1997Orders passed
UPENDRA BISWAL Vs HEMENDRA BISWAL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 643 : 1998 3 CPR 450 : 1999 1 CPC 137
Tribunals and Commissions03 Jul 1997Complaint allowed
R.S.SHARMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 413 : 1998 1 CPC 700 : 1998 1 CPR 600
Tribunals and Commissions03 Jul 1997
ANURADHA NIVAS FLAT OWNERS ASSOCIATION Vs ANURADHA ESTATES
National Consumer Disputes Redressal Commission · 1997 3 CPJ 268 : 1998 1 CPR 458
Tribunals and Commissions01 Jul 1997Appeal dismissed
Shyam Singh Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPC 637 : 1997 3 CPJ 15
Tribunals and Commissions01 Jul 1997Appeal partly allowed
KARTHIK DAS Vs CHEERA KUMARA SWAMY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 260 : 1998 1 CPR 237
Tribunals and Commissions30 Jun 1997Case disposed of
IN THE MATTER OF: USHA SALES PVT. LTD. Vs State
National Consumer Disputes Redressal Commission · 1998 3 CPJ 42
Tribunals and Commissions30 Jun 1997Application dismissed
VIKRAM OVERSEAS PVT. LTD. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1997 3 CPJ 20 : 1999 1 CLT 36
Tribunals and Commissions30 Jun 1997
KANWAR SOHIT Vs Chief Administrator, HUDA
National Consumer Disputes Redressal Commission · 1997 2 CPC 324 : 1997 3 CPJ 265 : 1998 1 CLT 129
Tribunals and Commissions30 Jun 1997Appeal No. 233/96 dismissed
HIMALAYA PUBLIC SCHOOL Vs RISHI DUA
National Consumer Disputes Redressal Commission · 1997 2 CPC 314 : 1997 3 CPJ 288
Tribunals and Commissions27 Jun 1997Complaint allowed with costs
S.C.IMPORT EXPORT Vs Bank of India
National Consumer Disputes Redressal Commission · 1997 3 CPJ 24