Tribunals and Commissions08 May 1997Complaint dismissed
P.R.SUMANGI Vs KAIRALI MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1997 3 CPR 418 : 1998 1 CPJ 203
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,161 of 1,389
Tribunals and Commissions08 May 1997Appeal dismissed
FAR EASTERN CARRIERS Vs RIKAB DASS JAIN And SONS
National Consumer Disputes Redressal Commission · 1997 1 CPR 63 : 1997 3 CPJ 5
Tribunals and Commissions08 May 1997Appeal dismissed
Economic Transport Organisation Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 407
Tribunals and Commissions08 May 1997
PUNJAB TRACTORS LTD Vs Vir Pratap
National Consumer Disputes Redressal Commission · 1997 2 CPC 184 : 1997 2 CPJ 81
Tribunals and Commissions07 May 1997Appeal allowed
Syndicate Bank Vs GROZ-BECKERT SABOO LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 335
Tribunals and Commissions07 May 1997Appeal allowed
Life Insurance Corporation of India Vs AMRUTH S. NIMBALKAR
National Consumer Disputes Redressal Commission · 1997 2 CPC 276 : 1997 2 CPJ 288
Tribunals and Commissions07 May 1997Appeal allowed
Union of India Vs RAMESH KUMAR KHANNA
National Consumer Disputes Redressal Commission · 1997 2 CPC 653 : 1997 3 CPJ 321
Tribunals and Commissions06 May 1997Appeal disposed of
BYFORD LEASING LIMITED Vs K.D.SHARMA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 368
Tribunals and Commissions06 May 1997Orders passed
Ranbir Singh Vs SAINI COLD STORAGE And ICE FACTORY
National Consumer Disputes Redressal Commission · 1997 2 CPC 514 : 1997 3 CPJ 339
Tribunals and Commissions06 May 1997Complaint dismissed
S.P.MEHNDIRATTA Vs STATE GOVERNMENT
National Consumer Disputes Redressal Commission · 1997 2 CPC 35 : 1997 2 CPJ 198
Tribunals and Commissions06 May 1997Complaint dismissed
PREM JAIN Vs Union of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 507 : 1997 3 CPJ 523
Tribunals and Commissions06 May 1997Appeal allowed
SUMEET AGGARWAL Vs T.NORBU
National Consumer Disputes Redressal Commission · 1997 2 CPC 644 : 1997 3 CPJ 529
Tribunals and Commissions06 May 1997Complaint allowed with costs
SURESH CHANDER SHARMA Vs Union of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 37 : 1997 2 CPJ 41 : 1997 2 CPR 189
Tribunals and Commissions06 May 1997Appeal allowed
MUNICIPAL COUNCIL, KARNAL Vs RITESH KUMAR KAUSHIK
National Consumer Disputes Redressal Commission · 1997 2 CPC 146 : 1997 2 CPJ 292
Tribunals and Commissions06 May 1997Appeal allowed
AKHIL BHARTIYA GRAHAK PANCHAYAT, PUNJAB Vs Union of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 293 : 1997 3 CPJ 381 : 1997 3 CPR 112
Tribunals and Commissions05 May 1997Complaint dismissed
M.RIAZ Vs P.V.A. MOHANDAS
National Consumer Disputes Redressal Commission · 1997 2 CPJ 602 : 1998 1 CPC 105
Tribunals and Commissions05 May 1997Appeal dismissed
GENERAL MANAGER, TELECOMMUNICATIONS Vs P.K.MOHAMMADALI
National Consumer Disputes Redressal Commission · 1997 3 CPJ 447
Tribunals and Commissions05 May 1997Appeal dismissed
CANARA BANK Vs J.M.ZUBAIR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 59
Tribunals and Commissions05 May 1997Appeal dismissed
AGRO CHEMICALS Vs Radhey Mohan
National Consumer Disputes Redressal Commission · 1997 3 CPJ 76
Tribunals and Commissions05 May 1997
Estate Officer Puda Vs JASPAL SINGH DARA
National Consumer Disputes Redressal Commission · 1997 2 CPC 80 : 1997 2 CPJ 91 : 1997 2 CPR 64