Tribunals and Commissions03 Apr 1997Appeal allowed
DALJIT SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPC 609 : 1997 3 CPJ 217
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,165 of 1,389
Tribunals and Commissions03 Apr 1997Complaint dismissed
KAPOOR SINGH Vs IMPROVEMENT TRUST BATALA
National Consumer Disputes Redressal Commission · 1997 1 CPC 625 : 1997 2 CPJ 421
Tribunals and Commissions03 Apr 1997
Divisional Engineer Telecom Moradabad Vs VIRENDER KUMAR
National Consumer Disputes Redressal Commission · 1997 1 CPC 651 : 1997 1 CPR 165 : 1997 2 CLT 360 : 1997 2 CPJ 60
Tribunals and Commissions03 Apr 1997
NEW INDIA ASSURANCE CO LTD Vs Sun Steel Industries P Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPJ 104 : 1997 2 CPC 225 : 1997 2 CPR 32
Tribunals and Commissions03 Apr 1997
Sonal Matapurkar Vs S Nigalingappa Institute Of Dental Science
National Consumer Disputes Redressal Commission · 1997 2 CPC 136 : 1997 2 CPJ 5 : 1997 2 CPR 24
Tribunals and Commissions02 Apr 1997Appeal allowed
SECRETARY, MAYURAM CO-OPERATIVE URBAN BANK LTD. Vs JOHN NICHOLSON
National Consumer Disputes Redressal Commission · 1997 2 CPJ 607 : 1998 1 CPC 118 : 1998 1 CPR 95
Tribunals and Commissions02 Apr 1997Complaint allowed with costs
DEV DUTT DHIMAN Vs State Bank of India
National Consumer Disputes Redressal Commission · 1997 1 CPC 612 : 1997 2 CPJ 101
Tribunals and Commissions02 Apr 1997A.P. 703/1995 dismissed
Saraswathi Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 256
Tribunals and Commissions02 Apr 1997Order set aside. Appeal accepted
CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD Vs Ranjit Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 606 : 1997 2 CPJ 33
Tribunals and Commissions02 Apr 1997Complaint dismissed
K.K.UMMER Vs JUBILEE MISSION HOSPITAL TRICHUR
National Consumer Disputes Redressal Commission · 1997 3 CPJ 432
Tribunals and Commissions02 Apr 1997
Regional Manager Ceat Limited Vs Katamreddi Gopal Reddy
National Consumer Disputes Redressal Commission · 1997 1 CPC 668 : 1997 1 CPJ 107 : 1997 1 CPR 161 : 1997 2 CLT 396
Tribunals and Commissions01 Apr 1997Appeal allowed
NATIONAL INSURANCE CO. Vs RATTANO DEVI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 568
Tribunals and Commissions01 Apr 1997Appeal allowed
MOHINI MOHINDROO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 585 : 1997 2 CPC 142 : 1997 2 CPR 82
Tribunals and Commissions01 Apr 1997Appeal accepted
SUDERSHANA DEVI Vs SWARAN LATA PATIAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 686 : 1997 2 CPJ 189 : 1997 2 CPR 265
Tribunals and Commissions01 Apr 1997
PREMIER AUTOMOBILES LTD Vs Santosh Kanhayalal Jain
National Consumer Disputes Redressal Commission · 1997 1 CLT 317 : 1997 1 CPJ 88 : 1997 2 CPC 181 : 1997 2 CPR 18
Tribunals and Commissions31 Mar 1997Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs R.P.Chawla
National Consumer Disputes Redressal Commission · 1997 2 CPC 94 : 1997 2 CPJ 517
Tribunals and Commissions31 Mar 1997Appeal allowed
HARYANA STATE ELECTRICITY BOARD Vs OM PARKASH GOEL
National Consumer Disputes Redressal Commission · 1997 2 CPC 90 : 1997 2 CPJ 570
Tribunals and Commissions31 Mar 1997Appeal dismissed
MODI BUSINESS MACHINES Vs BELL CERAMICS LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 225
Tribunals and Commissions31 Mar 1997Complaint dismissed
SURINDER KUMAR SETHI Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 210
Tribunals and Commissions31 Mar 1997Injunction granted
Procter and Gamble Home Products Ltd. Vs HINDUSTAN LEVER LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 21