Tribunals and Commissions10 Oct 1996Complaint allowed with costs
B.S.CHANDEL Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 326 : 1997 1 CLT 123 : 1997 1 CPC 253
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,184 of 1,389
Tribunals and Commissions10 Oct 1996
B.CHINNAMMA Vs DIVISIONAL OFFICER, L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 54 : 1996 3 CPJ 136 : 1997 5 CTJ 117
Tribunals and Commissions09 Oct 1996Revision Petition allowed
INTERCORP INDUSTRIES LTD. Vs JAI BHAGWAN MANN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 556
Tribunals and Commissions09 Oct 1996Appeal allowed
POST MASTER GENERAL Vs S.Jayaraman
National Consumer Disputes Redressal Commission · 1996 3 CPJ 549
Tribunals and Commissions09 Oct 1996Appeal dismissed
United India Insurance Company Ltd. Vs PRONTOS LIMITED
National Consumer Disputes Redressal Commission · 1996 3 CPJ 483 : 1997 1 CLT 132 : 1997 1 CPC 286 : 1997 1 CPR 113
Tribunals and Commissions08 Oct 1996Appeal dismissed
Om Prakash Vs D.T.E. TELEPHONE, THATHURA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 119 : 1996 3 CPR 194 : 1997 1 CLT 379 : 1997 1 CPC 121
Tribunals and Commissions08 Oct 1996Complaint dismissed
VAID GOKLESH PATHAK Vs MODI VANASPATI MANUFACTURING CO.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 286
Tribunals and Commissions08 Oct 1996Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs VINOD KUMAR SHARMA
National Consumer Disputes Redressal Commission · 1997 1 CLT 322 : 1997 1 CPJ 364 : 1997 1 CPJ 83
Tribunals and Commissions07 Oct 1996Petition allowed
K.R. RAMASAMY Vs O.M. NOORUDEEN
National Consumer Disputes Redressal Commission · 1996 2 CPC 660 : 1996 3 CPJ 117 : 1997 1 CLT 450
Tribunals and Commissions07 Oct 1996Appeal dismissed
HEAD POST MASTER/POST OFFICE RAILWAY ROAD KURUKSHETRA Vs VIJAY RATTAN AGGARWAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 259 : 1997 1 CPJ 487 : 1997 1 CPR 259
Tribunals and Commissions07 Oct 1996Appeal dismissed
GULZAR SINGH Vs NATIONAL INSURANCE COMPANY LTD., KARNAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 256 : 1997 1 CPJ 553
Tribunals and Commissions07 Oct 1996Appeals dismissed
National Insurance Co. Ltd. Vs Sardar Singh
National Consumer Disputes Redressal Commission · 1997 1 CPC 265 : 1997 1 CPJ 452
Tribunals and Commissions07 Oct 1996Appeal dismissed with costs
SUB-DIVISIONAL OFFICER, TELEGRAPHS, HISAR Vs BAL KISHAN MITTAL
National Consumer Disputes Redressal Commission · 1997 1 CPC 279 : 1997 2 CPJ 151
Tribunals and Commissions07 Oct 1996Complaint dismissed
A.PADMAVATHI Vs MANAGER, VIJAYA BANK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 412
Tribunals and Commissions04 Oct 1996Appeal dismissed
V.Ramesh Vs A.ARUJUANDAS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 511
Tribunals and Commissions04 Oct 1996Appeal dismissed
SAMPURAN SINGH DEOL Vs MANAGER, THE DORAHA PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 627 : 1997 2 CPJ 481
Tribunals and Commissions04 Oct 1996Appeal allowed
MANAGING DIRECTOR, KONARK TELEVISION LTD Vs MADHUSUDAN PARIDA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 184
Tribunals and Commissions03 Oct 1996Appeal ordered accordingly
SPECIAL OFFICER, THE THIRUVIDAIMARUDUR TALUK CO-OP HOUSING SOCIETY LTD. Vs M. Jayaraman
National Consumer Disputes Redressal Commission · 1996 3 CPJ 560
Tribunals and Commissions03 Oct 1996Complaint dismissed
PAMWI TISSUES LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 251 : 1997 1 CLT 597 : 1997 1 CPC 32
Tribunals and Commissions03 Oct 1996Appeal dismissed
Ramasamy Vs K.K.PUMPS INDUSTRIES
National Consumer Disputes Redressal Commission · 1997 1 CPJ 57 : 1997 2 CPR 23