Tribunals and Commissions24 Sept 1996Appeal dismissed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs B.N.ARJUNAN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 399
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,186 of 1,389
Tribunals and Commissions23 Sept 1996Appeal dismissed
Tata Engineering and Locomotive Co. Ltd. Vs Gajanan Y. Mandrekar
National Consumer Disputes Redressal Commission · 1996 3 CPJ 123 : 1996 3 CPR 218 : 1997 1 CLT 431 : 1997 1 CPC 154
Tribunals and Commissions23 Sept 1996Petition allowed
GULMARG WELFARE SOCIETY (REGD.) Vs SUDESH DHAIYA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 120 : 1997 1 CPC 233 : 1997 1 CPR 25 : 1997 2 CLT 231
Tribunals and Commissions23 Sept 1996Case remanded
JERONIME PIRES Vs ASHA CONSTRUCTION CO.
National Consumer Disputes Redressal Commission · 1996 2 CPC 657 : 1996 3 CPJ 133 : 1996 3 CPR 215 : 1997 1 CLT 423
Tribunals and Commissions23 Sept 1996Appeal dismissed
BHARAT OVERSEAS CONSTRUCTION LTD. Vs Kamlesh
National Consumer Disputes Redressal Commission · 1997 1 CPJ 8
Tribunals and Commissions20 Sept 1996Complaint allowed with costs
MANJULABEN DINESHCHANDRA LALWALA Vs SURAT SAFE DEPOSIT VAULT PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 463 : 1997 2 CPR 38
Tribunals and Commissions20 Sept 1996Appeal allowed with costs
SUDHA C.S. Vs POST MASTER GENERAL, G.P.O.
National Consumer Disputes Redressal Commission · 1997 1 CPR 492 : 1997 2 CPJ 519 : 1998 1 CPC 132
Tribunals and Commissions19 Sept 1996Complaints disposed of
RAJIV MALHOTRA Vs RAJ CHOPRA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 124
Tribunals and Commissions18 Sept 1996Appeal allowed
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs HARISH CHAND KOCHHAR
National Consumer Disputes Redressal Commission · 1996 2 CLT 583 : 1996 2 CPC 512 : 1996 3 CPJ 292
Tribunals and Commissions18 Sept 1996Appeal dismissed
CHANDIGARH HOUSING BOARD Vs H.D. ANAND
National Consumer Disputes Redressal Commission · 1996 2 CLT 501 : 1996 3 CPJ 121 : 1996 3 CPR 103
Tribunals and Commissions17 Sept 1996Appeal dismissed
New India Assurance Co. Ltd. Vs SUBHAS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 439 : 1998 1 CPR 309
Tribunals and Commissions17 Sept 1996Appeal dismissed
RAM KAWAR TAKIA Vs DIRECTOR, NATIONAL RADIO AND ELECTRONICS LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 100 : 1996 3 CPR 102
Tribunals and Commissions17 Sept 1996Appeal dismissed
Divisional Manager, National Insurance Co. Ltd. Vs Muhammed
National Consumer Disputes Redressal Commission · 1997 1 CPJ 41
Tribunals and Commissions17 Sept 1996Appeal allowed
ABIJIT AGENCIES Vs Usha
National Consumer Disputes Redressal Commission · 1997 3 CPJ 286 : 1998 1 CPR 353
Tribunals and Commissions17 Sept 1996
UNIT TRUST OF INDIA Vs BANDANA ROY CHOWDHURY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 84 : 1996 3 CPJ 126 : 1996 3 CPR 227 : 1997 2 CPC 555
Tribunals and Commissions16 Sept 1996Appeal dismissed
TELEPHONE DISTRICT ENGINEER Vs SHRI KISHAN GOLKIYA
National Consumer Disputes Redressal Commission · 1996 1 CLT 310 : 1996 3 CPJ 89 : 1996 3 CPR 164 : 1997 1 CLT 375 : 1997 1 CPC 127
Tribunals and Commissions16 Sept 1996Appeal allowed
Assistant Executive Engineer Vs THOMSON TOOLS LIMITED
National Consumer Disputes Redressal Commission · 1996 3 CPJ 401
Tribunals and Commissions16 Sept 1996Appeal partly allowed
SHRI GAJANAN PRASAD GRIHA TARAN SAHAKARA SANSTHA LTD. Vs AMOL GOVIND PARADKAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 95 : 1996 3 CPR 159 : 1997 1 CLT 366
Tribunals and Commissions16 Sept 1996Appeal allowed
Oriental Insurance Co. Ltd. Vs PIARE LAL KAUSHAL
National Consumer Disputes Redressal Commission · 1996 2 CLT 642 : 1996 2 CPC 680 : 1996 3 CPJ 186 : 1997 1 CPR 280
Tribunals and Commissions12 Sept 1996Complaint dismissed
SHARUTI SHAUKEEN Vs Union Territory of Chandigarh
National Consumer Disputes Redressal Commission · 1996 2 CLT 561 : 1996 3 CPJ 5 : 1996 3 CPR 98 : 1997 1 CPC 42