Tribunals and Commissions27 Aug 1996Appeal dismissed but cost set aside
R.Jayaraman Vs MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 414
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,189 of 1,389
Tribunals and Commissions27 Aug 1996
Alpha Drug India Ltd Vs H C L Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 532 : 1996 2 CPC 389 : 1996 3 CPJ 53
Tribunals and Commissions26 Aug 1996Complaint allowed with costs
SATISH BAGRODIA Vs AIRDOOT INTERNATIONAL
National Consumer Disputes Redressal Commission · 1996 2 CLT 537 : 1996 3 CPJ 96
Tribunals and Commissions26 Aug 1996Appeal dismissed
MOHD.ZAHIR Vs ASSTT. ENGINEER (DISTRIBUTION) R.S.E.B.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 343
Tribunals and Commissions26 Aug 1996Directions passed
Savitri Devi Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 1 CLT 708 : 1998 2 CPJ 572
Tribunals and Commissions26 Aug 1996Complaint allowed with costs
MANIK CHAND BOHRA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 122
Tribunals and Commissions23 Aug 1996Complaint allowed with costs
NIHAL KAUR Vs DIRECTOR, POSTGRADUATE INSTITUTE OF MEDICAL SCIENCES And RESEARCH
National Consumer Disputes Redressal Commission · 1996 2 CPC 234 : 1996 3 CPJ 112
Tribunals and Commissions23 Aug 1996Appeal dismissed
A. VEERABRAHMACHARI Vs B.VENKATESWARA RAO, ADVOCATE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 147
Tribunals and Commissions22 Aug 1996Petition disposed of
TARACHAND SAHU Vs Divisional Manager
National Consumer Disputes Redressal Commission · 1996 3 CPJ 484
Tribunals and Commissions22 Aug 1996Appeal partly allowed
Maruti Udyog Limited Vs R.SABARINATHAN NAIR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 492 : 1997 1 CPR 136
Tribunals and Commissions22 Aug 1996Complaint dismissed
K. PRABHAKAR Vs MAN JOG SECURITY PLANS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 580
Tribunals and Commissions22 Aug 1996
K Krishna Mohan Vs M S Dayakar Rao
National Consumer Disputes Redressal Commission · 1997 1 CPJ 216
Tribunals and Commissions21 Aug 1996Appeal dismissed with costs
KHETARAM Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 81 : 1996 3 CPR 177 : 1997 1 CLT 406 : 1997 1 CPC 125
Tribunals and Commissions21 Aug 1996Complaint allowed with costs
AJAY MEHTANI Vs Ansal Housing and Construction Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 416 : 1996 3 CPR 240 : 1998 1 CPJ 82
Tribunals and Commissions21 Aug 1996Complaint allowed
SARVA DAMAN SINGH Vs YASH AUTOMOBILES PRIVATE LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 226 : 1997 3 CPR 107
Tribunals and Commissions21 Aug 1996Appeal allowed
WHEEL WORLD Vs KEWAL KRISHAN DUGGAL
National Consumer Disputes Redressal Commission · 1997 1 CLT 604 : 1997 1 CPC 358 : 1997 1 CPJ 384
Tribunals and Commissions21 Aug 1996Order set aside
DESHBIR VERMA Vs HAMIRPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 2 CLT 534 : 1996 2 CPC 238 : 1996 3 CPJ 165
Tribunals and Commissions21 Aug 1996Appeal allowed with costs
INDIRA GUPTA Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1997 1 CPJ 218 : 1997 1 CPR 641
Tribunals and Commissions21 Aug 1996
UNITED INDIA INSURANCE CO. LTD. Vs M.K.J.CORPORATION
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 56 : 1996 2 CPC 310 : 1996 3 CCC 365 : 1996 3 CPJ 8 : 1998 2 CLT 489
Tribunals and Commissions20 Aug 1996Appeal allowed
M.P. PANDYA Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1997 2 CPJ 472 : 1997 3 CPR 363